Parliament Session Wrap
Budget Session – January 31, 2019 to February 13, 2019
Government Bills passed by Parliament during the Budget Session
Short Title |
Key Objectives |
Amends several Acts regulating divorce to remove leprosy as grounds for divorce. |
|
*The Finance Bill, 2019 |
Amendments to existing taxation laws in the country. |
*The Appropriation (Vote on Account) Bill, 2019 |
Authorises expenditure from the Consolidated Fund of India. |
*The Appropriation Bill, 2019 |
Authorises expenditure from the Consolidated Fund of India. |
*These Bills were introduced during Budget Session, 2019.
Government Bills introduced during the Budget Session and pending
Short Title |
Key Objectives |
Introduced on |
Status |
The National Institutes of Food Technology, Entrepreneurship and Management Bill, 2019 |
Provides the NIFTEM at Kundli, Haryana and IIFPT at Thanjavur, Tamil Nadu with status of Institute of national importance. |
13 Feb 2019 Rajya Sabha |
Pending |
Makes unauthorised recording of a film illegal. |
12 Feb 2019 Rajya Sabha |
Pending |
|
The International Financial Services Centres Authority Bill, 2019 |
Sets up an authority for regulating all financial services in International Financial Services Centres in India. |
12 Feb 2019 Rajya Sabha |
Pending |
The Registration of Marriage of Non-Resident Indian Bill, 2019 |
Empowers passport authority to impound the passport of a male Non-Resident Indian if he fails to register his marriage within a period of thirty days from the date of marriage. |
11 Feb 2019 Rajya Sabha |
Pending |
Enables Finance Commission to augment funds for Sixth Schedule Councils, and amends composition of District Councils. |
6 Feb 2019 Rajya Sabha |
Pending |
Sources: Relevant Bills; Bulletins of Lok Sabha and Rajya Sabha; PRS.
Government Bills Pending in Rajya Sabha from Earlier Sessions of Parliament
RAJYA SABHA |
|
|
|
Short Title |
Introduced on |
Status |
|
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2019 | 8 Jan 2019 | Not referred to Standing Committee | |
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2019 | 8 Jan 2019 | Not referred to Standing Committee | |
The National Commission for Homoeopathy Bill, 2019 | 7 Jan 2019 | Standing Committee to submit report by 29 Apr 2019 | |
The National Commission for Indian System of Medicine Bill, 2019 | 7 Jan 2019 | Standing Committee to submit report by 29 Apr 2019 | |
The Allied and Healthcare Professions Bill, 2018 | 31 Dec 2018 | Standing Committee to submit report within three months w.e.f. 2 Jan 2019 | |
The Waqf Properties (Eviction of Unauthorised Occupants) Bill, 2014 | 18 Feb 2014 | Standing Committee Report on 12 Aug 2015 | |
10 Dec 2013 |
Standing Committee Report on 17 Feb 2014 |
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10 Dec 2013 |
Not referred to Standing Committee |
||
29 Aug 2013 |
Not referred to Standing Committee |
||
19 Aug 2013 |
Standing Committee Report on 20 Nov 2013 |
||
8 Aug 2013 |
Standing Committee Report on 8 May 2015 |
||
6 Aug 2013 |
Standing Committee Report on 9 Dec 2013 |
||
The Employment Exchanges (Compulsory Notification of Vacancies) Amendment Bill, 2013 |
22 Apr 2013 |
Standing Committee Report on 7 Feb 2014 |
|
The Building and Other Construction Workers Related Laws (Amendment) Bill, 2013 |
18 Mar 2013 |
Standing Committee Report on 15 Mar 2014 |
|
The Indecent Representation of Women (Prohibition) Amendment Bill, 2012 |
13 Dec 2012 |
Standing Committee Report on 24 Sep 2013 |
|
4 May 2012 |
Not referred to Standing Committee |
||
The National Commission for Human Resources for Health Bill, 2011 |
22 Dec 2011 |
Standing Committee Report on 30 Oct 2012 |
|
The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Bill, 2011 |
18 Aug 2011 |
Standing Committee Report on 20 Dec 2011 |
|
23 Mar 2011 |
Standing Committee Report on 20 Dec 2011 |
||
The Telecom Regulatory Authority of India (Amendment) Bill, 2008 |
15 Dec 2008 |
Standing Committee Report on 16 Feb 2009 |
|
21 Oct 2008 |
Standing Committee Report on 18 Feb 2009 |
||
13 Aug 2007 |
Standing Committee Report on 13 Feb 2009 |
||
12 Aug 2005 |
Standing Committee Report on 28 Jul 2006 |
||
9 Dec 2004 |
Standing Committee Report on 28 Nov 2006 |
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The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001 |
30 Jul 2001 |
Standing Committee Report on 9 Dec 2003 |
|
28 Jul 1997 |
Standing Committee Report on 21 Dec 2000 |
||
The Constitution (79th Amendment) Bill, 1992 |
22 Dec 1992 |
Standing Committee Report on 22 Mar 1995 |
|
The Indian Medical Council (Amendment) Bill, 1987 |
26 Aug 1987 |
Joint Committee Report on 28 Jul 1989 |
Government Bill introduced in Rajya Sabha during the Budget Session and lapsed
Short Title |
Key Objectives |
Introduced on |
Status |
The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2019 |
Modifies the list of Scheduled Tribes in the State of Arunachal Pradesh. |
11 Feb 2019 Rajya Sabha |
Lapsed |
Government Bills passed by one House and lapsed
Short Title |
Introduced on |
Passed by Lok Sabha, Pending in Rajya Sabha |
||
2 Jan 2019 |
Passed on 4 Jan 2019 |
|||
The Jallianwala Bagh National Memorial (Amendment) Bill, 2018 |
28 Dec 2018 |
Passed on 13 Feb 2019 |
||
20 Dec 2018 |
Passed on 4 Jan 2019 |
|||
The Muslim Women (Protection of Rights on Marriage) Bill, 2018 |
17 Dec 2018 |
Passed on 27 Dec 2018 |
||
14 Dec 2018 |
Passed on 31 Dec 2018 |
|||
The DNA Technology (Use and Application) Regulation Bill, 2018 |
9 Aug 2018 |
Passed on 8 Jan 2019 |
||
18 Jul 2018 |
Standing Committee Report on 3 Jan 2019 |
|||
The Trafficking of Persons (Prevention, Protection and Rehabilitation) Bill, 2018 |
18 Jul 2018 |
Passed on 26 Jul 2018 |
||
18 Jul 2018 |
Passed on 10 Aug 2018 |
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5 Jan 2018 |
Passed on 4 Jan 2019 |
|||
5 Jan 2018 |
Passed on 20 Dec 2018 |
|||
The Muslim Women (Protection of Rights on Marriage) Bill, 2017 |
28 Dec 2017 |
Passed on 28 Dec 2017 |
||
18 Dec 2017 |
Passed on 9 Aug 2018 |
|||
24 Jul 2017 |
Passed on 19 Dec 2017 |
|||
The Ancient Monuments and Archaeological Sites and Remains (Amendment) Bill, 2017 |
18 Jul 2017 |
Passed on 2 Jan 2018, Rajya Sabha Select Committee Report 7 Feb 2019 |
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The Surrogacy (Regulation) Bill, 2016 | 21 Nov 2016 | Standing Committee Report on 10 Aug 2017, Passed on 19 Dec 2018 | ||
10 Aug 2016 |
Passed on 10 Aug 2016 |
|||
2 Aug 2016 |
Standing Committee Report on 21 Jul 2017, Passed on 17 Dec 2018 |
|||
19 Jul 2016 |
Joint Parliamentary Committee Report on 7 Jan 2019, Passed on 8 Jan 2019 |
|||
24 Feb 2015 |
Passed on 10 Mar 2015 |
|||
11 May 2015 |
Passed on 13 May 2015 |
|||
9 Aug 2016 |
Standing Committee Report on 8 Feb 2017, Passed by Lok Sabha on 10 Apr 2017, Rajya Sabha Select Committee Report on 22 Dec 2017 |
Government Bills pending in Lok Sabha and lapsed
LOK SABHA |
|
|
||
Short Title |
Introduced on |
Status |
||
8 Jan 2019 |
Not referred to Standing Committee |
|||
The Protection of Children From Sexual Offences (Amendment) Bill, 2019 |
8 Jan 2019 |
Not referred to Standing Committee |
||
18 Dec 2018 |
Not referred to Standing Committee |
|||
14 Dec 2018 |
Not referred to Standing Committee |
|||
12 Dec 2018 |
Not referred to Standing Committee |
|||
9 Aug 2018 |
Not referred to Standing Committee |
|||
The Juvenile Justice (Care and Protection of Children) Amendment Bill, 2018 |
6 Aug 2018 |
Not referred to Standing Committee |
||
The Micro, Small and Medium Enterprises Development (Amendment) Bill, 2018 |
23 Jul 2018 |
Standing Committee Report on 28 Dec 2018 |
||
The Airports Economic Regulatory Authority of India (Amendment) Bill, 2018 |
18 Jul 2018 |
Not referred to Standing Committee |
||
12 Mar 2018 |
Standing Committee Report on 9 Aug 2018 |
|||
29 Dec 2017 |
Standing Committee Report on 20 Mar 2018 |
|||
18 Dec 2017 |
Not referred to Standing Committee |
|||
10 Aug 2017 |
Standing Committee Report on 18 Dec 2018 |
|||
The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2017 |
31 Jul 2017 |
Not referred to Standing Committee |
||
14 Mar 2017 |
Standing Committee Report on 10 Aug 2017 |
|||
16 Dec 2016 |
Standing Committee Report on 18 Jul 2017 |
|||
16 Dec 2016 |
Standing Committee Report on 18 Jul 2017 |
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The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2016 |
14 Dec 2016 |
Not referred to Standing Committee |
||
19 Jul 2016 |
Not referred to Standing Committee |
|||
11 May 2015 |
Joint Parliamentary Committee granted time upto the last day of the Budget Session, 2019 |
|||
19 Dec 2014 |
Standing Committee Report on 7 May 2015 |
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The Lokpal and Lokayuktas and other related Laws (Amendment) Bill, 2014 |
18 Dec 2014 |
Standing Committee Report on 7 Dec 2015 |
||
7 Aug 2014 |
Standing Committee Report on 22 Dec 2014 |
Status of Government Bills
Bills pending before the session |
74 |
Bills introduced during the session |
9 |
Bills passed during the session |
4 |
Bills lapsed at the end of the session |
46 |
Bills pending in Rajya Sabha at the end of the session |
33 |
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