Political crises in Tamil Nadu, three other states expose the shortcomings of the anti-defection law
Political churn and uncertainty in states like Uttarakhand and Arunachal Pradesh
last year (where rebellions in the ruling Congress led to the fall of
both state governments before their subsequent restoration) and in Tamil Nadu (where VK Sasikala and O...
About six months ago, the government introduced a Bill in the Indian
Parliament that seeks to make changes to the Maternity Benefits Act,
1961. The law requires employers to provide women employees with
maternity leave of up to 12 weeks, with full wages. The...
It is the season of the Union budget. The focus of discussion within
and outside Parliament is about allocation, spending, taxation and
reform. Missing from the public discourse is a conversation about
Parliament’s budget. This year, the Lok Sabha and Rajya Sabha...
Our demography and political space have been gradually changing over the years. In these times, the youth are being seen as our valuable demographic capital. There is both the need and encouragement for young individuals to start contributing to governance and...