Skip to main content
Home
india-map
Home
  • Home
  • MPs & MLAs
    • Parliament
    • States
  • Legislatures
    • Parliament
      • Session Track
      • Discussion Papers
      • Parliament Diary
      • Parliament Committees
      • Primer
      • Vital Stats
    • State Assembly
      • Andhra Pradesh
      • Chhattisgarh
      • Goa
      • Haryana
      • Himachal Pradesh
      • Madhya Pradesh
      • Telangana
      • Uttar Pradesh
  • Bills & Acts
    • Bills Parliament
    • Acts Parliament
    • Bills States
    • Acts States
  • Budgets
    • Parliament
    • States
    • Primer
  • Policy
    • Analytical Reports
    • Annual Policy Reviews
    • Committee Reports
    • Monthly Policy Reviews
    • President Address
    • Primers
    • Vital Stats
  • LAMP
    • About the LAMP Fellowship
    • How to Apply
    • Life at LAMP
    • Videos
    • Meet our Fellows
    • Get in touch
  • COVID-19

Search form

  1. Bills & Acts
  2. Bills Parliament
  3. Infrastructure and Environment
  4. The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2008

The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2008

  • Introduced
    Lok Sabha
    Mar 10, 2008
    Gray
  • Passed
    Lok Sabha
    Mar 17, 2008
    Gray
  • Passed
    Rajya Sabha
    Mar 18, 2008
    Gray
Relevant Links

Original Text

  • 1205299425_The_Prasar_Bharati__Broadcasting_Corporation_of_India__Amendment_Bill__2008.pdfBill Text

Follow Us

  • What We Do
  • Board of Directors
  • Team
  • Opportunities at PRS
  • Disclaimer
Copyright © 2021 prsindia.org All Rights Reserved.