Ministry:
Labour
The Payment of Gratuity Act 1972 provides for the payment of gratuity to employees engaged in industries including mines, oilfields, plantations, shops, factories, amongst others. This Amendment Bill raises the ceiling of gratuity to be paid from the present level of Rs. 3.5 lakh to Rs. 10 lakh.
Click here for the Payment of Gratuity (Amendment) Bill, 2009
Click here for the Payment of Gratuity (Amendment) Bill, 2007
Relevant Links