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  1. Bills & Acts
  2. Bills Parliament
  3. Constitutional Amendments
  4. The Constitution (Scheduled Castes) Order (Amendment) Bill, 2012

The Constitution (Scheduled Castes) Order (Amendment) Bill, 2012

Ministry: 
Social Justice and Welfare
  • Introduced
    Lok Sabha
    May 21, 2012
    Gray
  • Referred
    Standing Committee
    May 28, 2012
    Gray
  • Report
    Standing Committee
    Aug 24, 2012
    Gray
  • Passed
    Lok Sabha
    Aug 24, 2013
    Gray
Relevant Links

PRS Products

  • SCR_summary-constitution__scheduled_castes__order_(A)_bill,_2012.pdfPRS Standing Committee report Summary

Original Text

  • Constitution_(SC)_order_(Amendment)_Bill,_2012.pdfBill Text
  • SC_Constitution_(Scheduled_Castes)_Orders_(Amendment)_Bill,_2012.pdfStanding Committee Report

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