Skip to main content
FIND YOUR MP
submit
Home
MPs & MLAs
Parliament
States
Parliament
Session Track
Discussion Papers
Parliament Diary
Parliament Committees
Primer
Vital Stats
Bills & Acts
Bills Parliament
Acts Parliament
Acts State
Budgets
Parliament
States
Primer
Policy
Analytical Reports
Annual Policy Reviews
Committee Reports
Monthly Policy Reviews
President Address
Primers
Vital Stats
LAMP
About the LAMP Fellowship
How to Apply
Life at LAMP
Videos
Meet our Fellows
Get in touch
Search form
Search
Bills & Acts
Bills Parliament
Bills Parliament
Search Bill
Bill Status: All
Draft
Lapsed
Passed
Pending
Withdrawn
Negatived
Ordinance: In force
Year: All
2019
2018
2017
2016
2015
2014
2013
2012
2011
2010
2009
2008
2007
2006
2005
2004
2003
2002
2001
2000
1999
1998
1997
1996
1995
1994
1993
1992
1991
Search
The Chit Funds (Amendment) Bill, 2019
Pending
The Jammu and Kashmir Reorganisation Bill, 2019
Passed
The Supreme Court (Number of Judges) Amendment Bill, 2019
Passed
The Jammu and Kashmir Reservation (Second Amendment) Bill, 2019
Withdrawn
The National Institute of Design (Amendment) Bill, 2019
Pending
The Dam Safety Bill, 2019
Pending
The Companies (Amendment) Bill, 2019
Passed
The Repealing and Amending Bill, 2019
Passed
The Inter-State River Water Disputes (Amendment) Bill, 2019
Pending
The Insolvency and Bankruptcy Code (Amendment) Bill, 2019
Passed
The Code on Wages, 2019
Passed
Draft Banning of Cryptocurrency & Regulation of Official Digital Currency Bill, 2019
Draft
The Occupational Safety, Health and Working Conditions Code, 2019
Pending
The National Medical Commission Bill, 2019
Passed
The Transgender Persons (Protection of Rights) Bill, 2019
Pending
The Banning of Unregulated Deposit Schemes Bill, 2019
Passed
The Right to Information (Amendment) Bill, 2019
Passed
The Protection of Children from Sexual Offences (Amendment) Bill, 2019
Passed
The Arbitration and Conciliation (Amendment) Bill, 2019
Passed
The Motor Vehicles (Amendment) Bill, 2019
Passed
The Surrogacy (Regulation) Bill, 2019
Pending
The Airports Economic Regulatory Authority of India (Amendment) Bill, 2019
Passed
The Consumer Protection Bill, 2019
Passed
The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2019
Passed
The Unlawful Activities (Prevention) Amendment Bill, 2019
Passed
The Jallianwala Bagh National Memorial (Amendment) Bill, 2019
Pending
The National Investigation Agency (Amendment) Bill, 2019
Passed
The Protection of Human Rights (Amendment) Bill, 2019
Passed
The DNA Technology (Use and Application) Regulation Bill, 2019
Pending
The Central Universities (Amendment) Bill, 2019
Passed
The New Delhi International Arbitration Centre Bill, 2019
Passed
The Dentists (Amendment) Bill, 2019
Passed
The Indian Medical Council (Amendment) Bill, 2019
Passed
The Central Educational Institutions (Reservation in Teachers' Cadre) Bill, 2019
Passed
The Aadhaar and Other Laws (Amendment) Bill, 2019
Passed
The Special Economic Zones (Amendment) Bill, 2019
Passed
The Jammu and Kashmir Reservation (Amendment) Bill, 2019
Passed
The Muslim Women (Protection of Rights on Marriage) Bill, 2019
Passed
The Homoeopathy Central Council (Amendment) Bill, 2019
Passed
The Central Education Institutions Reservation in Teachers Ordinance, 2019
Negatived
The New Delhi International Arbitration Centre Ordinance, 2019
Negatived
The Aadhaar and other Laws (Amendment) Ordinance, 2019
Negatived
The Homeopathy Central Council (Amendment) Ordinance, 2019
Negatived
The Special Economic Zones (Amendment) Ordinance, 2019
Negatived
The Jammu and Kashmir Reservation (Amendment) Ordinance, 2019
Negatived
The Indian Medical Council (Second Amendment) Ordinance, 2019
Negatived
The Companies (Second Amendment) Ordinance, 2019
Withdrawn
The Muslim Women (Protection of Rights on Marriage) Second Ordinance, 2019
Negatived
The Banning of Unregulated Deposit Schemes Ordinance, 2019
Withdrawn
The National Institutes of Food Technology, Entrepreneurship and Management Bill, 2019
Pending
The Cinematograph (Amendment) Bill, 2019
Pending
The International Financial Services Centres Authority Bill, 2019
Pending
The Registration of Marriage of Non-Resident Indian Bill, 2019
Pending
The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2019
Lapsed
The Constitution (One Hundred and Twenty-fifth Amendment) Bill, 2019
Pending
The Indian Medical Council (Amendment) Ordinance, 2019
Lapsed
The Muslim Women (Protection of Rights on Marriage) Ordinance, 2019
Lapsed
The Companies (Amendment) Ordinance, 2019
Lapsed
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2019
Pending
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2019
Pending
The Trade Unions (Amendment) Bill, 2019
Lapsed
The Protection of Children from Sexual Offences (Amendment) Bill, 2019
Lapsed
The Constitution (One Hundred and Twenty Fourth Amendment) Bill, 2019
Passed
The National Commission for Indian System of Medicine Bill, 2019
Pending
The National Commission for Homoeopathy Bill, 2019
Pending
The Aadhaar and Other Laws (Amendment) Bill, 2018
Lapsed
The Allied and Healthcare Professions Bill, 2018
Pending
The Jallianwala Bagh National Memorial (Amendment) Bill, 2018
Lapsed
Draft Information Technology [Intermediaries Guidelines (Amendment) Rules] 2018
Draft
The Companies (Amendment) Bill, 2018
Lapsed
The National Institute of Design (Amendment) Bill, 2018
Lapsed
The Muslim Women (Protection of Rights on Marriage) Bill, 2018
Lapsed
The Indian Medical Council (Amendment) Bill, 2018
Lapsed
The Central Universities (Amendment) Bill, 2018
Lapsed
The Dam Safety Bill, 2018
Lapsed
The Companies (Amendment) Ordinance, 2018
Withdrawn
Draft Amendments to the Companies Act, 2013
Draft
Draft The Cape Town Convention Bill, 2018
Draft
Draft Sports Broadcasting Signals (Mandatory Sharing with Prasar Bharati) (Amendment) Bill, 2018
Draft
Draft River Basin Management Bill, 2018
Draft
The Indian Medical Council (Amendment) Ordinance, 2018
Withdrawn
The Muslim Women (Protection of Rights on Marriage) Ordinance, 2018
Withdrawn
Draft Electricity Bill, 2018
Draft
The Personal Laws (Amendment) Bill, 2018
Passed
The DNA Technology (Use and Application) Regulation Bill, 2018
Lapsed
The Protection of Human Rights (Amendment) Bill, 2018
Lapsed
The Central Goods and Services Tax (Amendment) Bill, 2018
Passed
The Integrated Goods and Services Tax (Amendment) Bill, 2018
Passed
The Union Territory Goods and Services Tax (Amendment) Bill, 2018
Passed
The Goods and Services Tax (Compensation to States) Amendment Bill, 2018
Passed
The Juvenile Justice (Care and Protection of Children) Amendment Bill, 2018
Lapsed
The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 2018
Passed
Draft Personal Data Protection Bill, 2018
Draft
The Micro, Small and Medium Enterprises Development (Amendment) Bill, 2018
Lapsed
The Insolvency and Bankruptcy Code (Second Amendment) Bill, 2018
Passed
The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts (Amendment) Bill, 2018
Passed
The Criminal Law (Amendment) Bill, 2018
Passed
The National Sports University Bill, 2018
Passed
The Homoeopathy Central Council (Amendment) Bill, 2018
Passed
The National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities (Amendment) Bill, 2018
Passed
The Banning of Unregulated Deposit Schemes Bill, 2018
Lapsed
The Trafficking of Persons (Prevention, Protection and Rehabilitation) Bill, 2018
Lapsed
The Arbitration and Conciliation (Amendment) Bill, 2018
Lapsed
The Airports Economic Regulatory Authority of India (Amendment) Bill, 2018
Lapsed
The Draft Higher Education Commission of India (Repeal of University Grants Commission Act, 1956) Bill, 2018
Draft
The Insolvency and Bankruptcy Code (Amendment) Ordinance, 2018
Negatived
The National Sports University Ordinance, 2018
Negatived
The Homoeopathy Central Council (Amendment) Ordinance, 2018
Withdrawn
The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts (Amendment) Ordinance, 2018
Negatived
Draft Labour Code on Occupational Safety, Health and Working Conditions, 2018
Draft
The Criminal Law (Amendment) Ordinance, 2018
Withdrawn
Draft Labour Code on Social Security, 2018
Draft
The Chit Funds (Amendment) Bill, 2018
Lapsed
The Fugitive Economic Offenders Ordinance, 2018
Negatived
The Fugitive Economic Offenders Bill, 2018
Passed
The Finance Bill, 2018
Passed
The New Delhi International Arbitration Centre Bill, 2018
Lapsed
The Consumer Protection Bill, 2018
Lapsed
The Negotiable Instruments (Amendment) Bill, 2017
Passed
The National Medical Commission Bill, 2017
Lapsed
The Muslim Women (Protection of Rights on Marriage) Bill, 2017
Lapsed
The Insolvency and Bankruptcy Code (Amendment) Bill, 2017
Passed
The Specific Relief (Amendment) Bill, 2017
Passed
The Goods and Services Tax (Compensation to States) Amendment Bill, 2017
Passed
The National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Bill, 2017
Passed
The High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2017
Passed
The Representation of the People (Amendment) Bill, 2017
Lapsed
The Dentists (Amendment) Bill, 2017
Lapsed
The National Council for Teacher Education (Amendment) Bill, 2017
Passed
The Indian Forest (Amendment) Bill, 2017
Passed
The Payment of Gratuity (Amendment) Bill, 2017
Passed
The Indian Forest (Amendment) Ordinance, 2017
Withdrawn
The Insolvency and Bankruptcy Code (Amendment) Ordinance, 2017
Withdrawn
Draft Space Activities Bill, 2017
Draft
The Repealing and Amending Bill, 2017
Passed
The Contract Labour (Regulation and Abolition) Amendment Bill, 2017
Draft
The Goods and Services Tax (Compensation to States) Ordinance, 2017
Withdrawn
The Right of Children to Free and Compulsory Education (Second Amendment) Bill, 2017
Passed
The Repealing and Amending (Second) Bill, 2017
Passed
The Code on Wages, 2017
Lapsed
The Financial Resolution and Deposit Insurance Bill, 2017
Withdrawn
The National Sports University Bill, 2017
Withdrawn
The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2017
Lapsed
The Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Bill, 2017
Passed
The Central Goods and Services Tax (Extension to Jammu and Kashmir) Bill, 2017
Passed
The Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment Bill, 2017
Passed
The Central Road Fund (Amendment) Bill, 2017
Lapsed
The Banking Regulation (Amendment) Bill, 2017
Passed
The State Banks (Repeal and Amendment) Bill, 2017
Passed
The Ancient Monuments and Archaeological Sites and Remains (Amendment) Bill, 2017
Lapsed
The Requisitioning and Acquisition of Immovable Property (Amendment) Bill, 2017
Passed
The Indian Institute of Petroleum and Energy Bill, 2017
Passed
The Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Ordinance, 2017
Withdrawn
The Central Goods and Services Tax (Extension to Jammu and Kashmir) Ordinance, 2017
Withdrawn
The Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment Ordinance, 2017
Withdrawn
The Banking Regulation (Amendment) Ordinance, 2017
Withdrawn
The Right of Children to Free and Compulsory Education (Amendment) Bill, 2017
Passed
The Indian Institutes of Information Technology (Public-Private Partnership) Bill, 2017
Passed
The Constitution (One Hundred and Twenty-Third Amendment) Bill, 2017
Passed
The National Commission for Backward Classes (Repeal) Bill, 2017
Passed
The National Bank for Agriculture And Rural Development (Amendment) Bill, 2017
Passed
The Taxation Laws (Amendment) Bill, 2017
Passed
The Indian Institutes of Information Technology (Amendment) Bill, 2017
Passed
The Central Goods and Services Tax Bill, 2017
Passed
The Integrated Goods and Services Tax Bill, 2017
Passed
The Union Territory Goods and Services Tax Bill, 2017
Passed
The Goods and Services Tax (Compensation to States) Bill, 2017
Passed
The Collection of Statistics (Amendment) Bill, 2017
Passed
The Inter-State River Water Disputes (Amendment) Bill, 2017
Lapsed
The Footwear Design and Development Institute Bill, 2017
Passed
The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2017
Passed
Draft Pesticide Management Bill, 2017
Draft
The Indian Institutes of Management Bill, 2017
Passed
The Finance Bill, 2017
Passed
The Specified Bank Notes (Cessation of Liabilities) Ordinance, 2016
Withdrawn
The Enemy Property (Amendment and Validation) Fifth Ordinance, 2016
Lapsed
The Major Port Authorities Bill, 2016
Lapsed
The Merchant Shipping Bill, 2016
Lapsed
The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2016
Lapsed
Draft IGST Law 2016
Draft
Revised Draft Model GST Law 2016
Draft
Draft GST (Compensation to the States for Loss of Revenue) Bill, 2016
Draft
The Surrogacy (Regulation) Bill, 2016
Lapsed
Draft Banning of Unregulated Deposit Schemes and Protection of Depositors’ Interests Bill, 2016
Draft
The Enemy Property (Amendment and Validation) Fourth Ordinance, 2016
Withdrawn
The Factories (Amendment) Bill, 2016
Lapsed
The Motor Vehicles (Amendment) Bill, 2016
Lapsed
The Transgender Persons (Protection of Rights) Bill, 2016
Lapsed
The High Courts (Alteration of Names) Bill, 2016
Lapsed
The Institutes of Technology (Amendment) Bill, 2016
Passed
The Enemy Property (Amendment and Validation) Third Ordinance, 2016
Withdrawn
The Indian Medical Council (Amendment) Ordinance, 2016
Lapsed
The Dentists (Amendment) Ordinance, 2016
Lapsed
The Enforcement of Security Interest and Recovery of Debts Laws and Miscellaneous Provisions (Amendment) Bill, 2016
Passed
The Enemy Property (Amendment and Validation) Second Ordinance, 2016
Lapsed
The Enemy Property (Amendment and Validation) Bill, 2016
Passed
The Constitution (Scheduled Castes) Order (Amendment) Bill, 2016
Passed
The Enemy Property (Amendment and Validation) Ordinance, 2016
Passed
The Sugar Cess (Amendment) Bill, 2015
Passed
The Payment of Bonus (Amendment) Bill, 2015
Passed
The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Bill, 2015
Passed
The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Ordinance, 2015
Passed
The Arbitration and Conciliation (Amendment) Ordinance, 2015
Passed
The Negotiable Instruments (Amendment) Second Ordinance, 2015
Passed
The Negotiable Instruments (Amendment) Second Ordinance, 2015
Passed
The Indian Trusts (Amendment) Bill, 2015
Passed
The Negotiable Instruments (Amendment) Ordinance, 2015
Lapsed
The Whistle Blowers Protection (Amendment) Bill, 2015
Lapsed
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Second Amendment) Bill, 2015
Pending
The Homoeopathy Central Council (Amendment) Bill, 2015
Withdrawn
The Micro, Small and Medium Enterprises Development (Amendment) Bill, 2015
Withdrawn
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Ordinance, 2015
Lapsed
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Second Ordinance, 2015
Lapsed
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Bill, 2015
Lapsed
The Mines and Minerals (Development and Regulation) Amendment Ordinance, 2015
Withdrawn
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Ordinance, 2014
Lapsed
The Citizenship (Amendment) Bill, 2014
Withdrawn
The Electricity (Amendment) Bill, 2014
Lapsed
The Constitution (122nd Amendment) (GST) Bill, 2014
Passed
The Lokpal and Lokayuktas and other related Law (Amendment) Bill, 2014
Lapsed
The Regional Rural Banks (Amendment) Bill, 2014
Passed
The Anti-Hijacking Bill, 2014
Passed
The Motor Vehicles (Amendment) Ordinance, 2015
Withdrawn
The Motor Vehicles (Amendment) Bill, 2014
Withdrawn
The National Capital Territory of Delhi Laws (Special Provisions) Amendment Bill, 2014
Passed
The Companies (Amendment) Bill, 2014
Passed
The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2014
Passed
The Coal Mines (Special Provisions) Second Ordinance, 2014
Withdrawn
The Coal Mines (Special Provisions) Bill, 2014
Withdrawn
The Payment and Settlement Systems (Amendment) Bill, 2014
Passed
The Repealing and Amending (Second) Bill, 2014
Passed
The School of Planning and Architecture Bill, 2014
Passed
The Textile Undertakings (Nationalisation) Laws (Amendment and Validation) Bill, 2014
Passed
The Delhi Special Police Establishment (Amendment) Bill, 2014
Passed
The Central Universities (Amendment) Bill, 2014
Passed
The Juvenile Justice (Care and Protection of Children) Bill, 2014
Passed
The Indian Institutes of Information Technology Bill, 2014
Passed
The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2014
Passed
The Constitution (121st Amendment) Bill, 2014
Passed
The Repealing and Amending Bill, 2014
Passed
The National Judicial Appointments Commission Bill, 2014
Passed
The Factories (Amendment) Bill, 2014
Lapsed
The Railways (Amendment) Bill, 2014
Withdrawn
The Apprentices (Amendment) Bill, 2014
Passed
The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 2014
Passed
The Telecom Regulatory Authority of India (Amendment) Bill, 2014
Passed
The Food Safety and Standards (Amendment) Bill, 2014
Withdrawn
The Tribunals, Appellate Tribunals and Other Authorities (Conditions of Service) Bill, 2014
Withdrawn
The Delhi Hotels (Control of Accommodation) Repeal Bill, 2014
Withdrawn
The Delhi High Court (Amendment) Bill, 2014
Passed
The Andhra Pradesh Reorganisation Bill, 2014 (Telangana)
Passed
The Acquisition of Certain Area in Mumbai for Dr. Bhimrao Ambedkar Memorial Bill, 2014
Lapsed
The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2014
Passed
The Human Immunodeficiency Virus And Acquired Immune Deficiency Syndrome (Prevention And Control) Bill, 2014
Passed
The Right of Persons with Disabilities Bill, 2014
Passed
The Constitution (119th Amendment) Bill, 2013
Passed
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2013
Lapsed
The Coal Regulatory Authority Bill, 2013
Lapsed
The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 2013
Lapsed
The Representation of the People (Second Amendment and Validation) Bill, 2013
Withdrawn
The Constitution (120th Amendment) Bill, 2013
Lapsed
The Judicial Appointments Commission Bill, 2013
Withdrawn
The Drugs and Cosmetics (Amendment) Bill, 2013
Withdrawn
The Nalanda University (Amendment) Bill, 2013
Withdrawn
The Representation of the People (Amendment and Validation) Bill, 2013
Passed
The Civil Aviation Authority of India Bill, 2013
Lapsed
The Indira Gandhi National University for Women Bill, 2013
Lapsed
The Rajiv Gandhi National Aviation University Bill, 2013
Passed
The Prevention of Corruption (Amendment) Bill, 2013
Passed
The Merchant Shipping (Second Amendment) Bill, 2013
Passed
The Mental Health Care Bill, 2013
Passed
The Securities and Exchange Board of India (Amendment) Bill, 2013
Passed
The Real Estate (Regulation and Development) Bill, 2013
Passed
The Securities Laws (Amendment) Bill, 2013
Lapsed
The Parliament (Prevention of Disqualification) Amendment Bill, 2013
Passed
The Readjustment of Representation of Scheduled Castes and Scheduled Tribes in Parliamentary and Assembly Constituencies (Second) Bill, 2013
Withdrawn
The Wild Life Protection (Amendment) Bill, 2013
Withdrawn
The National Food Security Ordinance, 2013
Lapsed
The Indian Medical Council (Amendment) Ordinance, 2013
Lapsed
The National Bank for Agriculture and Rural Development (Amendment) Bill, 2013
Lapsed
The Regional Rural Banks (Amendment) Bill, 2013
Lapsed
The Biotechnology Regulatory Authority of India Bill, 2013
Lapsed
The National Waterway (Lakhipur-Bhanga Stretch of the Barak River) Bill, 2013
Lapsed
The Indian Medical Council (Amendment) Bill, 2013
Withdrawn
The Merchant Shipping (Amendment) Bill, 2013
Passed
The Indian Institutes of Information Technology Bill, 2013
Lapsed
The North Eastern Council (Amendment) Bill, 2013
Withdrawn
The National Institute of Design Bill, 2013
Passed
The Agricultural Biosecurity Bill, 2013
Lapsed
The National Institutes of Technology, Science Education and Research (Amendment) Bill, 2013
Passed
The Readjustment of Representation of Scheduled Castes and Scheduled Tribes in Parliamentary and Assembly Constituencies Bill, 2013
Withdrawn
The Securities and Exchange Board of India (Amendment) Bill, 2013
Withdrawn
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2012
Passed
The Constitution (118th Amendment) Bill, 2012 (Insertion of new article 371J)
Passed
The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Amendment Rules, 2012
Lapsed
The Constitution (117th Amendment) Bill, 2012
Lapsed
The Armed Forces Tribunal (Amendment) Bill, 2012
Withdrawn
The Constitution (Scheduled Castes) Order (Amendment) Bill, 2012
Lapsed
The Universities for Research and Innovation Bill, 2012
Lapsed
The National Co-operative Development Corporation (Amendment) Bill, 2012
Lapsed
The Public Procurement Bill, 2012
Lapsed
The Registration of Births and Deaths (Amendment) Bill, 2012
Lapsed
The Bureau of Indian Standards (Amendment) Bill, 2012
Lapsed
The National Housing Bank (Amendment) Bill, 2012
Lapsed
The Administrative Tribunals (Amendment) Bill, 2012
Lapsed
The North-Eastern Areas (Reorganisation) and Other Related Laws (Amendment) Bill, 2012
Passed
The Piracy Bill, 2012
Lapsed
The Indian Forest (Amendment) Bill, 2012
Withdrawn
The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2011 (Amendment of Part VI of Constitution (Scheduled Tribes) Order, 1950)
Passed
The National Food Security Bill, 2011
Withdrawn
The Constitution (116th Amendment) Bill, 2011
Negatived
The Consumer Protection (Amendment) Bill, 2011
Lapsed
The North-Eastern Areas (Reorganisation) Amendment Bill, 2011
Passed
The Constitution (Scheduled Tribe) Order (Amendment) Bill, 2011
Passed
The Civil Liability for Nuclear Damage Rules 2011
Lapsed
The Land Acquisition and Resettlement and Rehabilitation Bill, 2011
Passed
The Border Security Force (Amendment) Bill, 2011
Withdrawn
The Lok Pal Bill, 2011
Withdrawn
The Information Technology Rules, 2011
Lapsed
The Mines (Amendment) Bill, 2011
Pending
The Constitution (115th Amendment) Bill 2011 (GST Bill)
Lapsed
The Architects (Amendment) Bill, 2010
Withdrawn
The Constitution (114th Amendment) Bill, 2010
Lapsed
The Constitution (113th Amendment) Bill, 2010
Passed
The Commercial Division of High Courts Bill, 2009
Lapsed
The Constitution (111th Amendment) Bill, 2009
Passed
The Constitution (110th Amendment) Bill, 2009
Lapsed
The Constitution (112th Amendment) Bill, 2009 (Amendment of article 243T)
Lapsed
The Draft Direct Taxes Code Bill, 2009
Draft
The Constitution (109th Amendment) Bill, 2009
Passed
The National Commission for Minority Educational Institutions (Amendment) Bill, 2009
Lapsed
The Central Universities Bill, 2009
Passed
The Mines and Minerals (Development and Regulation) Amendment Bill 2008
Passed
Women's Reservation Bill [The Constitution (108th Amendment) Bill, 2008]
Lapsed
The Land Acquisition (Amendment) Bill, 2007
Lapsed
The Homoeopathy Central Council (Amendment) Bill, 2005
Withdrawn
The Indian Medicine Central Council (Amendment) Bill, 2005
Withdrawn
The Scheduled Castes, Scheduled Tribes and Other Backward Classes (Reservation in Posts and Services) Bill, 2004
Withdrawn
The Metro Railways (Amendment) Bill, 2009
Passed
Cover Note on Higher Education
Lapsed
