Skip to main content
Home
india-map
Home
  • Home
  • MPs & MLAs
    • Parliament
    • States
  • Parliament
    • Session Track
    • Discussion Papers
    • Parliament Diary
    • Parliament Committees
    • Primer
    • Vital Stats
  • Bills & Acts
    • Bills Parliament
    • Acts Parliament
    • Acts State
  • Budgets
    • Parliament
    • States
    • Primer
  • Policy
    • Analytical Reports
    • Annual Policy Reviews
    • Committee Reports
    • Monthly Policy Reviews
    • President Address
    • Primers
    • Vital Stats
  • LAMP
    • About the LAMP Fellowship
    • How to Apply
    • Life at LAMP
    • Videos
    • Meet our Fellows
    • Get in touch

Search form

  1. Sh. Anand Sharma’s comments on The Constitution (122nd Amnd.) [GST] Bill, 2014

Sh. Anand Sharma’s comments on The Constitution (122nd Amnd.) [GST] Bill, 2014

Anand Sharma
Anand Sharma
Himachal Pradesh
Indian National Congress

Related Videos

Prohibition of Electronic Cigarettes Bill, 2019
The Muslim Women (Protection of Rights on Marriage) Bill, 2017
The Motor Vehicles (Amendment) Bill, 2019

Follow Us

  • What We Do
  • Board of Directors
  • Team
  • Opportunities at PRS
  • Disclaimer
Copyright © 2019 prsindia.org All Rights Reserved.