Tag: New Delhi Municipal Corporation

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Can the Supreme Court ask the government to frame a law?

Anirudh - December 23, 2010

In a recent case, the Supreme Court directed the appropriate government to enact a law by June 2011.  The case, Gainda Ram & Ors. V. MCD and Ors.[1], concerned the legal framework for regulating hawking in Delhi.  The judgement lays... Read More