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The PRS Blog
Tag
:
intercept
Displaying 1 - 1 of 1
FAQs on Telephone Tapping
Chakshu Roy
- April 27, 2010
1. Is the government empowered to intercept communication between two individuals? Answer: Yes. The Central and the State government can intercept communication. Letters, telephone (mobiles and landlines) and internet communication (e...
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