Committee Reports | PRSIndia

Accelerated Irrigation Benefits Programme

Setting up of Post Bank of India as a Payments Bank- Scope, Objectives, and Framework

Assessment of the Working of Tribal Sub-Plan

Issues Relating to Migrant Workers including Appropriate Legislative Framework and Skill Development Initiatives for Prospective Emigrants

Stressed/Non-Performing Assets in Gas based Power Plants

Hydro Power

Cleanliness and Hygiene in Coaches and Stations

Compliance of the Fiscal Responsibility and Budget Management Act, 2003 for the year 2016-17

Maintenance of Bridges in Indian Railways: A Review

Agriculture Marketing and Role of Weekly Gramin Haats

Implementation of District Mineral Foundation and Pradhan Mantri Khanij Kshetra Kalyan Yojana

Safety, Security and Welfare of TV/Broadcasting/Digital Entertainment/Advertisement Industry Workers

Performance of National Action Plan on Climate Change

Working Conditions in Non-Border Guarding Central Armed Police Forces

Working Conditions in Border Guarding Forces

Safety and Social Security Measures for workers of airport operators and those associated with flying the aircraft

Cargo Handling at the Major Ports

High Level Empowered Committee to Address the issues of Stressed Thermal Power Projects

Standardisation of Exclusions in Health Insurance Contracts

Regulating Audit Firms and Networks

Insolvency Law Committee on Cross-border Insolvency

Sino-India Relations including Doklam, border situation, and cooperation in international organizations

Banking Sector in India - Issues, Challenges and the Way Forward

Regulatory Framework of the EPFO on the Excluded Category vis-à-vis Implementation of Various PF Acts

Implementation of Scheme of Multi-Sectoral Development Programme/Pradhan Mantri Jan Vikas Karyakram

Draft Report on Simultaneous Elections

Wrongful Prosecution (Miscarriage of Justice): Legal Remedies

Socio-Economic Impact of Commercial Exploitation of Water by Industries

Air Pollution in Delhi and National Capital Region

National Rural Drinking Water Programme

Progress of Implementation of Bharat Net

Functioning of Food Safety And Standards Authority of India

Pradhan Mantri Swasthya Suraksha Yojana

Impact of Banking Misappropriation on Trade and Industry

Safety, Security and Environmental Aspects in Petroleum Sector

Development of Inland Fisheries and Aquaculture

A Free and Fair Digital Economy

National Projects of the Ministry of Water Resources

Preparedness of Armed Forces – Defence Production and Procurement

Legal Framework: Gambling and Sports Betting Including Cricket in India

ESIC – Coverage of Establishments, Recovery of Arrears and Functioning of the Hospitals and Dispensaries under the Scheme

Draft Public Servants (Declaration of Assets and Liabilities and Minimum Value of Assets for Condonation or Exemption) Rules, 2017

Security Situation in the North Eastern States of India

Swachh Bharat Mission- Gramin in States/ UTs

Improvement in the functioning of Panchayats

Impact of Chinese Goods on Indian Industry

High Level Task Force Report Summary Public Credit Registry for India

Insolvency Law Committee Report

Cyclone Ockhi–Impact on Fishermen and Damage caused

Review of the Contempt of Courts Act, 1971

BCCI vis-à-vis Right to Information Act, 2005

Optimal Energy Mix in Power Generation on Medium and Long Term Basis

Stressed/Non-performing Assets in Electricity Sector

Central Armed Police Forces and Internal Security Challenges - Evaluation and Response Mechanism

Tribal Sub-Plan

Performance Based Payments For Better Outcomes in Rural Development Programmes

Economic Survey 2017-18

Indigenous and Modern Forms of Water Conservation

Reproductive and Child Health under National Rural Health Mission

The Implementation of Right of Children to Free and Compulsory Education (RTE) Act, 2009

Educational Schemes for Tribals

Transformation towards a Digital Economy

Women in Detention and Access to Justice

Impact of Goods and Services Tax (GST) on exports

Review of National Statistical Survey Office (NSSO) and Central Statistics Office (CSO)

Tourism Promotion and Pilgrimage Circuit

Issues Related to Improving Consumers’ Satisfaction of Airlines

Industrial Training Institutes and Skill Development Initiative Scheme

Production, Marketing and Distribution of Coal

Women’s Healthcare: Policy Options

Medical Education and Healthcare in the country

Implementation of New Urea Policy 2015

Freight Subsidy Policy

Implementation of Food Safety and Standards Act, 2006

Audit of Namami Gange

White Paper on Data Protection Framework for India

Implementation of United Nations Convention against Torture

Assessment of Statutory Frameworks of Tribunals in India

Implementation of Scheme for Integrated Cold Chain and Value Addition Infrastructure

Comprehensive Agriculture Research based on Geographical Conditions and Impact of Climate Change to ensure Food Security in the Country

Genetically modified crops and its impact on environment

National Electricity Policy – A Review

Skill Development in Mining Sector

Report of the Committee on Public Undertakings on the National Highway Authority of India

Creation of Non-lapsable Capital Fund Account

Resettlement of Ex-Serviceman

Watershed Development Component of PMKSY

Loans to Independent Power Producers by REC and PFC

Indo - Pak relations

Outstanding Dues for Indian Railways

Agriculture Crop Insurance Schemes

Electrification Projects in Indian Railways

Schemes for Flood Control and Flood Forecasting

Guidelines for works on desiltation of river Ganga

Issues Related to Quality of Services and Reported Call Drops

FRBM Review Committee

Border Security: Capacity Building and Institutions

Implementation of Policy on Promotion of City Compost

Pradhan Mantri Gram Sadak Yojana

Issues and challenges before higher educational sector in India

Socio Economic and Caste Census 2011

Report of the Committee to Propose Taxi Policy Guidelines to Promote Urban Mobility

Safety and Security in Railways

Industrial Policy in the Changing Global Scenario

The Implementation of Sarva Shiksha Abhiyan and Mid-Day-Meal Scheme

Inordinate Delay in Filling up the Vacancies in the Supreme Court and High Courts

Proxy and Postal Voting by Defence Services Personnel

Report of the NITI Aayog on Reviewing the Impact of Social Service Obligations by Indian Railways

Pradhan Mantri Awaas Yojana- Gramin

Incentivising Pulses Production through Minimum Support Price and related policies

Impact of chemical fertilizers and pesticides on agriculture and allied sectors in the country

Promotion of legal education and research under the Advocates Act, 1961

Report of the Committee for Evolution of the New Education Policy

CAG Audit of Pradhan Mantri Gram Sadak Yojana

Repair, Renovation and Restoration of Water Bodies

Committee on the Reform of the Indian Medical Council Act, 1956

Restructuring the Central Water Commission and the Central Ground Water Board

Rural/Agricultural Banking and Crop Insurance

Production of coal bed methane

Power Generation from Municipal Solid Waste

Suburban Train Services in Indian Railways

Infrastructure Lending in Road Sector

Report of the Expert Committee on CBFC

Hydro Power

CAG Report on Implementation of National Food Security Act, 2013

Functioning of Directorate General of Hydrocarbons

Synergy between tribal justice system and regular justice system of the country

Implementation of Schemes for the Welfare of Senior Citizens

Implementation of the MGNREGA, 2005

Financial Sector Legislative Reforms Commission

Issues Related To Paid News

Justice Verma Committee Report Summary

CAG Report Summary on NMDC

Cultivation of Genetically Modified Food Crops – Prospects and Effects

Regulation of Sugar Sector in India

Roadmap for Fiscal Consolidation

Production, Demand and Availability of Fertilizers and its Distribution

Steps Taken by Various Sectors to Control Pollution

Current Economic Situation and Policy Options

CAG Report Summary on AERB

Summary on Draft National Water Policy 2012

CAG Report Summary on UMPP under SPVs

CAG Performance Audit Summary on DIAL

CAG Performance Audit Summary on Coal Blocks

White Paper on Black Money

Report on Subordinate Legislation

FDI in Retail Sector

Swaminathan Report: National Commission on Farmers

Sachar Committee Report: High Level Committee to examine the socio-economic and educational status of the Muslim community in India

Working of Ashram Schools in Tribal Areas

Report of the Inquiry Committee to investigate allegations against Justice Soumitra Sen

Expert Group for Modernization of Indian Railways

High Level Safety Review Committee (Railways)

Review of Allotment, Development and Performance of Coal/Lignite Blocks

Electoral Reforms - Code of Conduct for Political Parties and Anti- Defection Law

Economic Impact of Revision of Natural Gas Price

Implementation of the MSME Development Act, 2006

Impact of FDI in multi-brand retail on MSMEs

Production and Availability of Pesticides

Policy on New Licences in the Banking Sector

Allocation and Pricing of Telecom Licences and Spectrum

Development of Hydro-Electric Sector

Implementation of the Rajiv Gandhi Grameen Vidyutikaran Yojana

Privatisation of Services at Airports

Allocation and pricing of natural gas

Committee on Comprehensive Financial Services for Small Businesses and Low Income Households

Defence Estate Management

Adarsh Co-operative Housing Society, Mumbai

Activities and Functioning of India Trade Promotion Organisation

Estimates Committee Report Summary NSAP

Cyber Crime, Cyber Security and Right to Privacy

Contravention of Constitutional Provisions by Ministry of Finance

Performance of Civil Aviation in India

Coal pricing and issues relating to coal royalty

Norms for the setting up of telecom towers

Infrastructure Development and Strengthening of Subordinate Courts

An Evaluation of the National Agricultural Research System

Review of the Ganga Flood Control Commission

Law Commission Report Summary on Electoral Disqualifications

Implementation of PM's New 15 Point Programme

Highlights of the President's speech to Parliament (June 9, 2014)

First Report of the Tax Administration Reforms Commission

High Level Committee to Review Environmental Acts

National Auto Fuel Policy

Seventh Central Pay Commission

Bankruptcy Law Reforms Committee

Fourteenth Finance Commission Report

Report of the Committee for Restructuring of Railway Ministry and Railway Board

Ease of Doing Business

CAG Performance Audit Summary: Renewable energy sector in India

Report of the Committee on revisiting and revitalising the PPP model of infrastructure

Feasibility of holding simultaneous elections to Lok Sabha and State Legislative Assemblies

Report of the sub-group of Chief Ministers on rationalisation of Centrally Sponsored Schemes

Report on the Revenue Neutral Rate and Structure of Rates for the Goods and Services Tax

Disaster Preparedness in India

Committee on Income Tax Simplification

Review of Ground Water Scenario and need for a Comprehensive Policy

Non-Performing Assets of Financial Institutions

Functioning of Medical Council of India

Report of the Expert Committee on Prior Permissions and Regulatory Mechanism

Report of the Expert Committee on Land Leasing

Model Agricultural Land Leasing Act, 2016

CAG Report Summary on Aquisition of Helicopters for VVIPs