The Department of Drinking Water and Sanitation is the nodal agency responsible for policy planning, funding and coordination of programs for safe drinking water and sanitation in rural areas of the country.  It is responsible for the monitoring and implementation of Swachh Bharat Mission-Gramin (SBM-G) and the National Rural Drinking Water Programme (NRDWP).[1]  The Department was an independent ministry from 2011 to 2019.  In 2019, it was integrated within the newly constituted Ministry of Jal Shakti.

Overview of finances

In the Union Budget 2019-20, the Department has been allocated Rs 20,016 crore.  This is an increase of Rs 23 crore (0.1%) over the revised estimates of 2018-19.

Figure 1: Expenditure over the years (Rs crore)

Note: Values for 2018-19 are revised estimates and 2019-20 are budget estimates.

Sources: Union Budgets 2010-11 to 2019-20; PRS.

Over the past ten years, the allocation to the Department of Drinking Water and Sanitation has seen an annual average increase of 6.6%.  The department saw the highest increase of 49% in 2016-17, over the previous year.  This year the estimated expenditure has seen a marginal decrease of 0.1%, over the revised expenditure estimates of 2018-19.  These trends are illustrated in Figure 1.

Expenditure by the Department is primarily towards the two major schemes, the National Rural Drinking Water Program (NRDWP), and the Swachh Bharat Mission-Gramin (SBM-G).  Table 1 provides the trends in budgetary allocation towards these schemes in the last three years.

SBM-G has seen a 31% decrease in its allocation in 2019-20, over the revised estimates of 2018-19.  On the other hand, NRDWP has seen an increase of nearly 82% in its allocation in 2019-20, over the revised estimates of 2017-18.

Table 1: Budgetary allocation to the Department of Drinking Water and Sanitation ( Rs crore)

Major head

Actual 17-18

Revised 18-19

Budgeted 19-20

% change (2019-20 BE/ 2018-19 RE)

SBM-G

16,888

14,478

9,994

-31.0%

NRDWP

7,038

5,500

10,001

81.8%

Secretariat

13

15

22

45.1%

Total

23,939

19,993

20,016

0.1%

Note: RE is Revised Estimates, BE is Budget Estimates.

Sources: Demands for Grants 2019-20, Department of Drinking Water and Sanitation; PRS.

In the last 10 years, the Department’s expenditure has witnessed a gradual shift towards higher allocation to rural sanitation, as proportion of total expenditure of the Department.  The expenditure on rural sanitation as a proportion of the total expenditure of the department increased from 13% in 2009-10 to 72% in 2018-19.  The expenditure on drinking water as a proportion of the total expenditure of the department decreased from 87% in 2009-10 to 28% in 2018-19. 

Figure 2: Budget allocation over the years (Rs crore)

Note: Values for 2017-18 are revised estimates and 2018-19 are budget estimates.

Sources: Union Budgets 2009-10 to 2018-19; PRS.

However, for 2019-20, the expenditure on both drinking water and rural sanitation is estimated be nearly equal (approximately Rs 10,000 crore or 50% of the total expenditure of the department).  This implies a realigned focus towards the drinking water component in allocation (allocation for NRDWP has increased by nearly 82% in the budget estimates for 2019-20).

Figure 3 shows the actual expenditure as a % of the budgeted expenditure for the department for the last 10 years.  Between 2009-15, the utilisation of expenditure was lower than the budgeted expenditure. Since then, the Department has been spending more than the allocated amount.  The actual expenditure in 2015-16 was 177% of the budgeted expenditure.  However, as per the revised estimates of 2018-19, the expenditure was 11% less than the budgeted estimate for the year.

Figure 3: Actual expenditure over budgeted expenditure for the department

Note: The expenditure figure for 2018-19 is the revised estimate.

Sources: Union Budgets 2009-10 to 2018-19; PRS.

Key issues and analysis

In this section, we discuss the major issues regarding the implementation of the Swachh Bharat Mission-Gramin and the National Rural Drinking Water Programme.

Swachh Bharat Mission - Gramin

The rural sanitation programme in India was introduced in the year 1954 as a part of the first five-year plan of the government of India.  The 1981 Census revealed rural sanitation coverage was only 1%.[2]

In 1999, the Total Sanitation Campaign (TSC) was launched to increase awareness and generate demand for sanitary facilities in the country.  In 2012, Nirmal Bharat Abhiyan was launched as a successor to the TSC to accelerate the sanitation coverage in rural areas.[3]

The Nirmal Bharat Abhiyan (NBA) was restructured into Swachh Bharat Mission (Gramin) in September 2014.[4]  The Mission was officially launched on October 2, 2014 with an aim to achieve universal sanitation coverage, improve cleanliness and eliminate open defecation in the country by October 2, 2019.[5]   

In 2019-20, the Mission has been allocated Rs 9,994 crore, which is a decrease of 31% from the revised estimate of 2018-19.  The allocation for rural sanitation schemes increased from Rs 1,280 crore in 2009-10 to Rs 16,888 crore in 2017-18.  Since then, the allocation towards the Mission has seen a decrease (Rs 14,478 crore in 2018-19 and Rs 9,994 crore in 2019-20).  Figure 4 illustrates the expenditure on rural sanitation scheme for the last 10 years, and the expenditure as a proportion of the total allocation to the Department.

Figure 4: Expenditure on rural sanitation scheme (Rs crore)

Note: Values for 2018-19 and 2019-20 are revised estimates and budget estimates respectively.

Sources: Union Budgets 2009-10 to 2019-20; PRS.

Expenditure on rural sanitation has increased at an annual growth rate of 20.3% over the last 10 years.  The increase has been most significant from 2015-16 onwards, after the launch of SBM-G.  

The rural and urban component of the scheme together got the tenth highest allocation (Rs 12,644 crore) among all the centrally sponsored schemes in Union Budget 2019-20.  However, while the allocation to the rural component witnessed a decline of 31%, the urban component saw an increase of 6% in the budget estimates for 2019-20, as compared to the revised estimates of 2018-19.    

The required central fund as estimated in SBM-G for the five year period from 2014-15 to 2018-19 is Rs 1,00,447 crore.[6]  Of this, so far Rs 61,388 (61%) has been allocated for the scheme.  This implies that 39% of the funds are still left to be released.

Utilisation of expenditure:  Table 2 shows the trends in budget allocation and actual expenditure on rural sanitation over the past 10 years.  Note that in the past few years, actual expenditure on SBM-G has overshot the budget estimates a few times.  In 2016-17, it was 116% and in 2017-18, it was 121%.  However, in 2018-19, the revised expenditure was 94% of the budgeted expenditure.

Table 2: Budgeted versus actual expenditure on rural sanitation (Rs crore)

Year

Budgeted

Actuals

% of Budgeted

2009-10

1,080

1,200

111%

2010-11

1,580

1,580

100%

2011-12

1,650

1,500

91%

2012-13

3,500

2,474

71%

2013-14

3,834

2,244

59%

2014-15

4,260

2,841

67%

2015-16

3,625

6,703

185%

2016-17

9,000

10,484

116%

2017-18

13,948

16,888

121%

2018-19

15,343

14,478

94%

Note: The ‘utilised’ figure for 2018-19 is the revised estimate.

Sources: Union Budgets 2009-10 to 2018-19; PRS.

Construction of Individual Household Latrines (IHHLs):  The cost for constructing a household toilet was increased from Rs 10,000 to Rs 12,000 in September 2014 when the Nirmal Bharat Abhiyan was restructured into SBM-G.[7]  This cost for constructing toilets is shared between the centre and the state in the ratio of 60:40.  As of June 2019, a total of 9.69 crore toilets have been constructed.

Table 3 shows the construction of household toilets since the inception of the scheme.  Although the number of toilets constructed each year has increased, a year-on-year growth rate indicates that the pace of construction of toilets has come down. 

Table 3: Toilets constructed since 2014-15

Year

Toilets Constructed in the year

Total toilets constructed

Yearly % change

2014-15

48,93,946

48,93,946

-

2015-16

1,25,51,903

1,74,45,849

156%

2016-17

2,18,01,807

3,92,47,656

74%

2017-18

2,97,95,687

6,90,43,343

37%

2018-19

2,78,99,480

9,60,42,823

-6%

Sources: Management Information System Reports of SBM; PRS.

As per the Department, 38.7% of the rural households had access to toilets in October 2014, which has increased to 99.4% in June 2019.[8]  Nearly all states have achieved 100% coverage for construction of toilets.  The only states without full coverage are Goa (76.2% coverage), Odisha (88.1% coverage) and Telangana (98.6% coverage). 

State-wise coverage of household toilets is provided in Table 6 in the Annexure.  Figure 5 illustrates the total coverage of household toilets since the inception of the SBM programme. 

Figure 5:  Percentage of households with toilets (2014-2019)

Sources: Management Information System Reports of SBM; PRS.

Open Defecation Free (ODF) villages:  Under SBM-G, a village is declared as ODF when: (i) there are no visible faeces in the village, and (ii) every household as well as public/community institution uses safe technology options for faecal disposal.[9] 

After a village declares itself as ODF, states are required to verify the ODF status of such a village.  Since sanitation is a state subject, the department has set some broad guidelines for ODF verification.  This includes indicators that are in accordance with the ODF verification definition, such as access to a toilet facility and its usage, and safe disposal of faecal matter through septic tanks

Note that as per the National Family Health Survey-4 (2015-16), only 37% of households in rural areas were using improved sanitation facility.[10]  Such a facility implies that toilets have a faecal disposal system that could include flush to piped sewer system, or flush to septic tank, or flush to pit latrine, and is not shared with any other household.

As per the Management Information System of SBM-G, a total of 5,68,700 villages across 622 districts in 30 states and union territories have been declared as ODF as of June 2019.  Of these, 5,11,052 villages (89.9%) have been verified as ODF.  Figure 6 illustrates the number of villages declared as ODF, number of villages verified as ODF and the proportion of villages verified as ODF since the inception of the scheme in 2014. 

The proportion of villages which have been verified as ODF has increased from 37.9% in 2015-16 to 89.9% in June 2019.  Note that the proportion of ODF verified villages has only increased by 1% in the last year.

Figure 6: ODF villages in the country (2015-19)

Sources: Management Information System Reports of SBM; PRS.  The total number of villages is taken from Census 2011.

State-wise details on the number of villages declared and verified ODF is presented in Table 7 in annexure.

The National Annual Rural Sanitation Survey (NARSS) 2018-19, conducted by an independent verification agency under the World Bank support project to SBM-G confirmed 90.7% of the surveyed villages to be ODF.[11]  The NARSS was conducted between November 2018 and February 2019 and covered 92,040 households in 6,136 villages across the country.  It also found that 96.5% of the households in rural India who have access to a toilet use it.[12]

Budget Announcement:  The Union Budget 2019-20 announced that Swachh Bharat Mission will be expanded to undertake sustainable solid waste management in every village of the country.[13]

National Rural Drinking Water Programme

The National Rural Drinking Water Programme (NRDWP) aims at assisting states in providing adequate and safe drinking water to the rural population in the country. [14]  Rural drinking water programs have existed in various forms since 1972-73, starting with the Accelerated Rural Water Supply Programme, followed by a Technology Mission in 1986.[15]  Subsequently, the Sector Reform Project was initiated in 1999-2000, with an aim to involve the rural community in planning, implementation and management of drinking water schemes.  From 2009, it has been renamed as the National Rural Drinking Water Programme.

Fund sharing pattern:  Rural water supply is a state subject.  The centre-state fund sharing pattern within the scheme for the components of coverage of habitations, quality of water and operation and maintenance of projects is: (i) 50:50 for all states, and (ii) 90:10 for north-east and Himalayan states.[16] 

The Programme also has provision for SCs and STs (22% and 10% of the funds are earmarked for use in SC and ST dominated areas respectively) and north-eastern states (10% of the funds are earmarked for the north-eastern states).  Further, 2% of allocation of funds is earmarked for 60 high priority Japanese Encephalitis (JE) / Acute Encephalitis Syndrome (AES) affected district identified by the Ministry of Health and Family Welfare.[17]

For the components of monitoring and surveillance of water quality, sustainability of water sources, and support activities like awareness generation, the centre-state fund sharing pattern within the scheme is: (i) 60:40 for all states, and (ii) 90:10 for north-east and Himalayan states.  The centre funds the scheme entirely for union territories.[18]

NRDWP accounts for 50% of the department’s finances this year.  In 2019-20 it has been allocated Rs 10,001 crore, which is an increase of 81.8% from the revised estimates of 2018-19.  In 2018-19, the scheme was allocated Rs 7,000 crore.  However, the expenditure on the scheme for 2018-19 was only Rs 5,500 crore (1,500 crore less than the budget estimate).  Figure 7 shows the expenditure on NRDWP over the years.

Figure 7: Expenditure on NRDWP (Rs crore)

Values for 2017-18 and 2018-19 are revised estimates and budget estimates respectively.

Sources: Union Budgets 2009-10 to 2018-19; PRS.

As can be noted from the figure above, from 2009-10 to 2013-14, the expenditure on NRDWP accounted for about 80%-90% of the department’s budget.  From 2013-14 onwards, the allocation to the scheme has been reducing. 

The Standing Committee (2016-17) examining the scheme had observed that reduction in budget for NRDWP will affect the coverage and tackling of water quality problems in rural areas.[19],[20]  In 2019-20, however, the expenditure on NRDWP has seen an 81.8% increase. 

Budgeted versus actual expenditure:  Table 4 shows the trends in allocation and actual expenditure on NRDWP over the past ten years.  The actual expenditure saw a decline in 2014-15, which could be a reason for the reduction of funds at the budget estimates stage in 2015-16.  However, the actual expenditure in 2015-16 was 167% more than the budget estimates.  Note that during 2015-18, the actual expenditure on NRDWP has overshot the budget estimates significantly.

Table 4: Budgeted versus actual expenditure on NRDWP (Rs crore)

Year

Budgeted

Actuals

% of Budgeted

2009-10

8,120

7,996

98%

2010-11

9,000

8,985

100%

2011-12

9,350

8,493

91%

2012-13

10,500

10,489

100%

2013-14

11,426

9,691

85%

2014-15

11,000

9,243

84%

2015-16

2,611

4,369

167%

2016-17

5,000

5,980

120%

2017-18

6,050

7,038

116%

2018-19

7,000

5,500

79%

Note: The ‘utilised’ figure for 2018-19 is the revised estimate.

Sources: Union Budgets 2009-10 to 2018-19; PRS.

CAG report on ‘Performance Audit of National Rural Drinking Water Programme’ (2018) noted that of the Rs 89,956 crore of available funds (central funds + state funds) under the programme for the years 2012-17, nearly 10% (Rs 8,788 crore) remained untilised.[21]  Further, Rs 359 crore of scheme funds was diverted for ineligible purposes.  The report also pointed out that poor programme management resulted in work remaining incomplete, abandoned or non-operational.   

Target versus achievements:  In 2011, the Ministry came out with a strategic plan for the period from 2011-22.[22]  It set out a goal that by 2022, every person in rural areas in the country will have access to 70 Litres Per Capita Per Day (LPCD) of water within their household premises or at a distance of not more than 50 metres.  It identified three standards of service:

  1. Piped water supply with all metered, household connections (designed for 70 LPCD);
  2. Basic piped water supply with a mix of household connections, public taps and handpumps (designed for 55 LPCD); and
  3. Handpumps, protected open wells, protected ponds, etc. (designed for 40 LPCD).

The revised guidelines of the NRDWP in 2015 raised the drinking water supply norms from 40 LPCD to 55 LPCD.[23]

As of July 2019, a total of 13,87,480 habitations (81%) were fully covered under the programme, and a total of 2,69,465 habitations (15.6%) were partially covered under the programme.[24]  Hence, 96.6% of the rural households have access to safe drinking water under the programme.  State-wise details on habitations covered under NRDWP are listed in Table 8 in annexure.

Figure 8: Total coverage under NRDWP (in %)

Source: Starred Question No. 199, Department of Drinking Water and Sanitation, Ministry of Jal Shakti, Lok Sabha; PRS.

Note that while the coverage under NRDWP has improved, the coverage of piped-water-supply (PWS) remains low.  As of July 2019, only 18.33% of rural households have PWS connections.[25]  The proportion of households with PWS connections for different states is listed in Table 9 in annexure.

Figure 9:  Households with PWS connection (%)

Sources: Integrated Management Information System Reports 2014-15 to 2018-19, National Rural Drinking Water Programme; PRS.

Budget Announcement:  The Union Budget 2019-20 has announced that the government will ensure ‘Har Ghar Jal’, or piped-water-supply (PWS) to all rural households by 2024, under the Jal Jeevan Mission.[26]  This implies that the remaining 81.7% of the households will have to be covered under the PWS in the next five years.

Contamination of drinking water:  The Estimates Committee in its report on ‘Evaluation of Rural Drinking Water Programmes’ (2015) noted that NRDWP is over-dependant on ground water.[27] The Committee also noted that ground water is affected by arsenic and other contaminants in several districts of the country.  Table 5 shows the number of habitations affected due to the presence of Flouride, Arsenic, Iron, Nitrate and other contaminants.  As of January 1, 2019, 3.6% of the total habitations were affected by contamination of ground water.[28]

Table 5: Habitations affected by contamination of groundwater (as of January 1, 2019)

Contaminants

Number of affected habitations

% of affected habitations

Arsenic

15,795

0.9%

Fluoride

9,655

0.6%

Heavy Metal

2,106

0.1%

Iron

18,939

1.1%

Nitrate

1,562

0.1%

Salinity

13,494

0.8%

Total

61,551

3.6%

Sources: Unstarred Question No. 2738, Ministry of Drinking Water and Sanitation, Rajya Sabha,  PRS.

The National Water Quality Sub-Mission was launched in March, 2017 to provide safe drinking water to arsenic and fluoride affected habitations over a span of 4 years.[29]

Chemical contamination of ground water has also been reported due to deeper drilling for drinking water sources.  It has been recommended that out of the total funds for NRDWP, allocation for water quality monitoring and surveillance should not be less than 5%.[30]  Presently, it is 3% of the total funds.  It has also been suggested that water quality laboratories for water testing should be set up throughout the country.

 

Annexure

Table 6: State-wise coverage under IHHL (June 2019)

Sr. No.

State

% households under IHHL

1

A & N ISLANDS

100

2

ANDHRA PRADESH

100

3

ARUNACHAL PRADESH

100

4

ASSAM

100

5

BIHAR

100

6

CHANDIGARH

100

7

CHHATTISGARH

100

8

D & N HAVELI

100

9

DAMAN & DIU

100

10

GOA

76.22

11

GUJARAT

100

12

HARYANA

100

13

HIMACHAL PRADESH

100

14

JAMMU & KASHMIR

100

15

JHARKHAND

100

16

KARNATAKA

100

17

KERALA

100

18

LAKSHADWEEP

100

19

MADHYA PRADESH

100

20

MAHARASHTRA

100

21

MANIPUR

100

22

MEGHALAYA

100

23

MIZORAM

100

24

NAGALAND

100

25

ODISHA

88.14

26

PUDUCHERRY

100

27

PUNJAB

100

28

RAJASTHAN

100

29

SIKKIM

100

30

TAMIL NADU

100

31

TELANGANA

98.59

32

TRIPURA

100

33

UTTAR PRADESH

100

34

UTTARAKHAND

100

35

WEST BENGAL

100

Sources:  Sources: Management Information System Reports of SBM; PRS.

Table 7: State-wise ODF declared and verified villages (June 2019)

State

Total Villages

Total declared

Total Verified

% Verified

A & N Islands

                192

                192

               192

100.0%

Andhra Pradesh

           18,841

            18,841

           18,841

100.0%

Arunachal Pradesh

             5,389

              5,389

             5,389

100.0%

Assam

           25,503

            25,503

           17,939

70.3%

Bihar

           38,759

            33,345

           11,532

34.6%

Chandigarh

                 13

                  13

                 13

100.0%

Chhattisgarh*

           18,769

            18,769

           18,769

100.0%

D & N Haveli

                 69

                  69

                 69

100.0%

Daman & Diu

                 26

                  26

                 26

100.0%

Goa

                378

                  22

                 -  

0.0%

Gujarat

           18,261

            18,261

           18,261

100.0%

Haryana

             6,908

              6,908

             6,908

100.0%

Himachal Pradesh

           15,921

            15,921

           15,921

100.0%

Jammu & Kashmir

             7,565

              7,565

             7,493

99.0%

Jharkhand

           29,564

            29,564

           25,091

84.9%

Karnataka

           27,044

            27,044

           26,890

99.4%

Kerala

             2,027

              2,027

             2,027

100.0%

Lakshadweep

                   9

                    9

                 -  

0.0%

Madhya Pradesh

           50,228

            50,228

           49,504

98.6%

Maharashtra

           40,503

            40,501

           40,501

100.0%

Manipur

             2,556

              2,556

             2,556

100.0%

Meghalaya

             6,028

              6,028

             6,028

100.0%

Mizoram

                697

                697

               697

100.0%

Nagaland

             1,451

              1,451

             1,142

78.7%

Odisha

           47,227

            23,863

           16,605

69.6%

Puducherry

                265

                265

               265

100.0%

Punjab

           13,726

            13,726

           13,700

99.8%

Rajasthan

           42,869

            42,869

           42,869

100.0%

Sikkim

                442

                442

               442

100.0%

Tamil Nadu

           12,524

            12,524

           12,524

100.0%

Telangana

           10,993

              8,331

             5,957

71.5%

Tripura

             1,178

              1,178

               554

47.0%

Uttar Pradesh

           97,641

            97,641

           85,501

87.6%

Uttarakhand

           15,473

            15,473

           15,473

100.0%

West Bengal

           41,461

            41,459

           41,373

99.8%

Total

         6,00,500

         5,68,700

        5,11,052

89.9%

Sources:  Management Information System Reports of SBM; PRS. 

Note:  The total number of villages is taken from Census 2011.

Table 8:  State-wise details on number of habitations covered under National Rural Drinking Water Programme (NRDWP) – as on July 4, 2019

State

Total no of habitations

No of fully coverered habitations

No of partially covered habitations

ANDAMAN AND NICOBAR

400

324

76

ANDHRA PRADESH

48,895

34,673

13,749

ARUNACHAL
PRADESH

7,525

3,303

4,195

ASSAM

88,076

55,171

23,137

BIHAR

1,10,218

70,982

35,427

CHATTISGARH

74,753

72,775

1,466

GOA

347

345

2

GUJARAT

35,996

35,996

0

HARYANA

7,655

7,305

263

HIMACHAL
PRADESH

54,469

42,583

11,886

JAMMU AND KASHMIR

15,778

9,481

6,286

JHARKHAND

1,20,591

1,19,724

334

KARNATAKA

59,774

34,342

24,980

KERALA

21,520

6,144

15,049

MADHYA PRADESH

1,28,231

1,28,076

2

MAHARASHTRA

99,641

84,709

14,742

MANIPUR

2,976

2,050

926

MEGHALAYA

10,470

4,124

6,339

MIZORAM

720

490

230

NAGALAND

1,450

742

708

ODISHA

1,57,013

1,54,461

131

PUDUCHERRY

266

153

113

PUNJAB

15,190

10,406

1,516

RAJASTHAN

1,21,526

61,641

42,539

SIKKIM

2,337

861

1,476

TAMIL NADU

1,00,014

96,796

3,218

TELANGANA

24,597

15,405

8,848

TRIPURA

8,723

4,992

1,332

UTTAR PRADESH

2,60,018

2,56,865

1,950

UTTARAKHAND

39,311

23,156

16,146

WEST BENGAL

1,07,328

59,405

32,399

Total

17,25,808

13,97,480

2,69,465

Sources:  Starred Question No. 199, Ministry of Jal Shakti, Lok Sabha; PRS.

Table 9:  State-wise % households with PWS connections (as on July 7, 2019)

State

Total Rural households

Household PWS Connections (as on 07/07/2019)

% of total household connections with PWS

ANDAMAN & NICOBAR

65,096

6,604

10.2%

ANDHRA PRADESH

91,29,939

30,60,696

33.5%

ARUNACHAL PRADESH

2,20,826

19,998

9.1%

ASSAM

57,92,987

1,27,962

2.2%

BIHAR

1,78,46,077

3,36,178

1.9%

CHHATTISGARH

43,17,108

3,85,296

8.9%

GOA

1,61,459

0

0.0%

GUJARAT

64,77,917

50,82,540

78.5%

HARYANA

32,88,145

17,58,292

53.5%

HIMACHAL PRADESH

13,48,841

7,59,047

56.3%

JAMMU & KASHMIR

16,36,151

4,91,152

30.0%

JHARKHAND

50,28,402

2,88,692

5.7%

KARNATAKA

80,72,422

35,36,334

43.8%

KERALA

91,75,250

15,36,707

16.8%

MADHYA PRADESH

1,08,90,226

13,26,738

12.2%

MAHARASHTRA

1,32,03,245

50,74,816

38.4%

MANIPUR

4,38,943

24,512

5.6%

MEGHALAYA

4,60,527

4,359

1.0%

MIZORAM

1,03,949

16,359

15.7%

NAGALAND

3,17,975

15,559

4.9%

ODISHA

81,25,852

3,19,955

3.9%

PUDUCHERRY

82,258

41,418

50.4%

PUNJAB

33,01,599

17,57,459

53.2%

RAJASTHAN

92,84,150

11,49,036

12.4%

SIKKIM

88,013

87,431

99.3%

TAMIL NADU

98,62,767

29,33,243

29.7%

TELANGANA

54,09,686

18,13,791

33.5%

TRIPURA

8,59,052

27,358

3.2%

UTTAR PRADESH

2,58,81,064

3,45,452

1.3%

UTTARAKHAND

15,09,758

2,16,182

14.3%

WEST BENGAL

1,63,35,210

2,14,683

1.3%

TOTAL

17,87,14,894

3,27,57,849

18.3%

Sources:  Integrated Management Information System Reports 2019-20, National Rural Drinking Water Programme; PRS.

 

[1] Annual Report 2017-18, Ministry of Drinking Water and Sanitation, https://jalshakti-ddws.gov.in/sites/default/files/Annual_Report_2017-18_English.pdf.

[2] Background of Sanitation in India, Guidelines for Swachh Bharat Mission-Gramin, http://swachhbharatmission.gov.in/sbmcms/writereaddata/images/pdf/Guidelines/Complete-set-guidelines.pdf.

[3] Background of Sanitation in India, Guidelines for Swachh Bharat Mission-Gramin, http://swachhbharatmission.gov.in/sbmcms/writereaddata/images/pdf/Guidelines/Complete-set-guidelines.pdf.

[4] Review of Sanitation Programme in Rural Areas, 8th Report, Committee on Estimates 2014-15, Lok Sabha, http://164.100.47.193/lsscommittee/Estimates/16_Estimates_8.pdf.

[5] About SBM, Swachh Bharat Mission-Gramin, http://swachhbharatmission.gov.in/SBMCMS/about-us.htm.

[6] Review of Sanitation Programme in Rural Areas, Committee on Estimates 2014-15, Lok Sabha, http://164.100.47.193/lsscommittee/Estimates/16_Estimates_8.pdf.

[7] Review of Sanitation Programme in Rural Areas, Committee on Estimates 2014-15, Lok Sabha, http://164.100.47.193/lsscommittee/Estimates/16_Estimates_8.pdf.

[8] Swachh Bharat Mission- Gramin, http://sbm.gov.in/sbmdashboard/IHHL.aspx.

[9] Open Defecation Free (ODF) Sustainability Guidelines, Ministry of Drinking Water and Sanitation, http://swachhbharatmission.gov.in/sbmcms/writereaddata/images/pdf/guidelines/Guidelines-ODF-sustainability.pdf.

[10] India Fact Sheet, National Family Health Survey – 4, 2015-16, Ministry of Health and Family Welfare, http://rchiips.org/NFHS/pdf/NFHS4/India.pdf.

[11] ‘Independent Verification of Swachh Bharat Grameen confirms over 96% usage of toilets’, Press Information Bureau, Ministry of Rural Development, March 5, 2019.

[12] ‘Independent Verification of Swachh Bharat Grameen confirms over 96% usage of toilets’, Press Information Bureau, Ministry of Rural Development, March 5, 2019.

[13] ‘Key Highlight of Union Budget 2019-20’, Press Information Bureau, Ministry of Finance, July 5, 2019.

[14] About NRDWP, National Rural Drinking Water Programme, Department of Drinking Water and Sanitation, Ministry of Jal Shakti, https://nrdwp.gov.in/about-nrdwp.

[15] Evaluation Study on Rajiv Gandhi National Drinking Water Mission, November 2010, http://planningcommission.nic.in/reports/peoreport/peoevalu/peo_rgndwm.pdf.

[16] About NRDWP, National Rural Drinking Water Programme, Department of Drinking Water and Sanitation, Ministry of Jal Shakti, https://nrdwp.gov.in/about-nrdwp.

[17] Annual Report 2017-18, Department of Drinking Water and Sanitation, Ministry of Jal Shakti, https://jalshakti-ddws.gov.in/sites/default/files/Annual_Report_2017-18_English.pdf.

[18] About NRDWP, National Rural Drinking Water Programme, Department of Drinking Water and Sanitation, Ministry of Jal Shakti, https://nrdwp.gov.in/about-nrdwp.

[19] Demand for Grants 2016-17, Ministry of Drinking Water and Sanitation, Standing Committee on Rural Development 2015-16, http://164.100.47.193/lsscommittee/Rural%20Development/16_Rural_Development_23.pdf.

[20] Demand for Grants 2017-18, Ministry of Drinking Water and Sanitation, Standing Committee on Rural Development 2016-17, http://164.100.47.193/lsscommittee/Rural%20Development/16_Rural_Development_35.pdf.

[21] Report of the Comptroller and Auditor General of India on Performance Audit of National Rural Drinking Water Programme, Report No. 15 of 2018, https://cag.gov.in/sites/default/files/audit_report_files/Report_No_15_of_2018_-_Performance_Audit_on_National_Rural_Drinking_Water_Programme_in_Ministry_of_Drinking_Water_and_Sanitation.pdf.

[22]  “Ensuring Drinking Water Security in Rural India”, Strategic Plan 2011-12, Department of Drinking Water and Sanitation, Ministry of Rural Development, http://mdws.gov.in/sites/default/files/StrategicPlan_2011_22_Water.pdf.

[23] National Rural Drinking Water Programme Guidelines 2013, http://www.mdws.gov.in/sites/default/files/NRDWP_Guidelines_2013_0.pdf.

[24] ‘Drinking Water Coverage’, Starred Question No. 199, Department of Drinking Water and Sanitation, Ministry of Jal Shakti, Lok Sabha, answered on July 4, 2019.

[25] ‘Piped Water Supply’, Unstarred Question No. 2055, Department of Drinking Water and Sanitation, Ministry of Jal Shakti, Lok Sabha, answered on July 4, 2019.

[26] ‘Providing access to safe and adequate drinking water to all Indians is a priority of the Government’, Press Information Bureau, Ministry of Finance, July 5, 2019.

[27] Evaluation of Rural Drinking Water Programmes, Committee on Estimates 2014-15, Lok Sabha, http://164.100.47.193/lsscommittee/Estimates/16_Estimates_2.pdf.

[28] ‘Contamination of ground water’, Unstarred Question No. 2738, Ministry of Drinking Water and Sanitation, Rajya Sabha, answered on January 7, 2019.

[29] About NRDWP, National Rural Drinking Water Programme, Department of Drinking Water and Sanitation, Ministry of Jal Shakti, https://nrdwp.gov.in/about-nrdwp.

[30] Evaluation of Rural Drinking Water Programmes, Committee on Estimates 2014-15, Lok Sabha, http://164.100.47.193/lsscommittee/Estimates/16_Estimates_2.pdf.

 

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