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Parliament & State Assembly
Parliamentary Committees
Personnel, Public Grievances, Law and Justice
Personnel, Public Grievances, Law and Justice
Chairman :
Bhupender Yadav
Political Party :
Bharatiya Janata Party
State / Constituency :
Rajasthan
Member From :
Rajya Sabha
Composition
Subjects Selected
Schedule
Reports Presented
Functioning of Virtual Courts
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Draft Public Servants (Declaration of Assets and Liabilities and Minimum Value of Assets for Condonation or Exemption) Rules, 2017
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Inordinate Delay in Filling up the Vacancies in the Supreme Court and High Courts
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Promotion of legal education and research under the Advocates Act, 1961
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Synergy between tribal justice system and regular justice system of the country
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Infrastructure Development and Strengthening of Subordinate Courts
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