Date![]() |
Name of Committee | Agenda |
---|---|---|
15-Jan-21 | Energy |
Briefing by representatives of the Ministry of Power on the subject - Development of Coal Blocks allocated to Power-Sector Companies. |
25-Nov-20 | Energy |
Evidence of representatives of the Ministry of Power on the subject - Delay in execution/completion of Power Projects by power sector companies. |
16-Oct-20 | Energy |
Consideration of Memorandum No. 1 regarding selection of subjects for examination during the year 2020-21. |
18-Feb-20 | Energy |
Discussion with representatives of the Ministry of Power and the Ministry of New and Renewable Energy in connection with examination of the Demands for Grants of both the Ministries for the year 2020-21. |
16-Jan-20 | Energy |
Discussion with the representatives of the Ministry of Power, Ministry of New and Renewable Energy and Independent Power Producers on the subject Review of Power Tariff Policy Need for uniformity in tariff structure across the country. |
06-Jan-20 | Energy |
Discussion with the representatives of the Ministry of Power, Ministry of New and Renewable Energy and State Governments |
06-Jan-20 | Energy |
Discussion with the representatives of the Ministry of Power, Ministry of New and Renewable Energy and the Electricity Regulators of the States |
03-Dec-19 | Energy |
Consideration and adoption of two Reports of Standing Committee on Energy i) Demands for Grants (2019 20) of Ministry of New and Renewable Energy ii) Demands for Grants )2019 20) of Ministry of Power |
06-Nov-19 | Energy |
To have briefing by the representatives of Ministry of Power on the subject Review of Power Tariff Policy Need for uniformity in tariff structure across the country |
25-Oct-19 | Energy |
Discussion with the representatives of the Ministry of Power and Ministry of New and Renewable Energy in connection with examination of the Demands for Grants of the Ministry of Power and Ministry of New and Renewable Energy for the year 2019-20 respectively. |
25-Oct-19 | Energy |
Discussion with the representatives of the Ministry of Power and Ministry of New and Renewable Energy in connection with examination of the Demands for Grants of the Ministry of Power and Ministry of New and Renewable Energy for the year 2019-20 respectively. |
27-Sep-19 | Energy |
Consideration and adoption of Memorandum No 1 regarding selection of subjects for examination during the year 2019 2020 |
07-Dec-18 | Energy |
Oral evidence of the representatives of the Ministry of Power on the subject Hydro Power. |
28-Nov-18 | Energy |
Briefing by the representatives of the Ministry of Power on the subject Integrated Power Development Scheme An Evaluation. |
05-Oct-18 | Energy |
I.Consideration and adoption of Memorandum No.1 regarding Selection of Subjects for examination during the year 2018-19 and to chalk-out future programme of the Committee. II. Briefing by the representatives of the Ministry of Power on the subject - Role of Regulators in the Electricity Sector - An Evaluation. |
20-Aug-18 | Energy |
Discussion with the representatives of the Ministry of Power, Ministry of Petroleum and Natural Gas ONGC GAIL and Directorate General of Hydro Carbons on the subject Stressed Non Performing Assets NPA in Gas Based Power Plants |
02-Aug-18 | Energy |
Consideration and adoption of two draft Reports on Impact of RBI s Revised Framework for Resolution of Stressed Assets on NPAs in Electricity Sector and Action Taken on the recommendations contained in the 38th Report (16th Lok Sabha) of the Standing Committee on Energy on Demands for Grants (2018-19) of Ministry of Power |
16-Jul-18 | Energy |
Examination of the subject Hydro Power |
05-Jul-18 | Energy |
Further discussion with the representatives of Ministry of Power, Deptt. of Financial Services, Ministry of Finance, Public and Private Sector Banks on the subject Impact of New RBI Guidelines on NPA in power sector |
12-Jun-18 | Energy |
Further discussion with the representatives of the Ministry of Finance, Ministry of Power and Reserve Bank of India on the subject Impact of New RBI Guidelines on NPA in Power Sector. |
01-Jun-18 | Energy |
Further discussion with the representatives of the Ministry of Finance, Ministry of Power and Reserve Bank of India on the subject "Impact of New RBI Guidelines on NPA in Power Sector. |
11-Apr-18 | Energy |
Briefing by the representatives of the Ministry of Power and Ministry of Coal on the subject Impact of New RBI Guidelines on NPA in Power Sector. |
27-Feb-18 | Energy |
Meeting with Parliamentary Delegation from Iran |
15-Feb-18 | Energy |
To take evidence of the representatives of the Ministry of New and Renewable Energy in connection with examination of the Demands for Grants of the Ministry of New and Renewable Energy for the year 2018-2019 |
15-Feb-18 | Energy |
To take evidence of the Representatives of the Ministry of Power in connection with examination of the Demands for Grants for the year 2018-2019 |
09-Jan-18 | Energy |
To have briefing by the representatives of the Ministry of New and Renewable Energy on the subject Role of PSUs/Institutions under MNRE in Development of Renewable Energy Schemes. |
20-Nov-17 | Energy |
To have briefing by the representatives of the Ministry of Power on the subject Evaluation of Power Transmission System/ Stressed Assets/ Non-performing Assets in Power Sector. |
13-Nov-17 | Energy |
To have briefing by the representatives of the Ministries of Coal and Railways on the subject Stressed/Non-performing Assets in Electricity Sector. |
02-Nov-17 | Energy |
To have briefing by the representatives of the Department of Financial Services, Ministry of Finance, Reserve Bank of India and other Banks which have financed the Power Projects and Ministry of Power, on the subject Stressed/Non-performing Assets in Electricity Sector. |
23-Oct-17 | Energy |
To have briefing by the representatives of the Ministry of Power on the subject Stressed, Non performing Assests in Electricity Sector. |