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Draft Electricity Amendment Bill 2020 |
June 5, 2020 |
Press Release |
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The Transgender Persons (Protection of Rights) Rules, 2020 |
May 18, 2020 |
Press Release |
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Draft Defence Procurement Procedure |
May 8, 2020 |
Press Release |
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Draft Competition (Amendment) Bill, 2020 |
March 6, 2020 |
Press Release |
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Joint Committee on the Personal Data Protection Bill, 2019 |
February 24, 2020 |
Press Release |
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Draft National Dental Commission Bill 2020 |
February 20, 2020 |
Press Release |
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Draft Registration of Press and Periodicals Bill, 2019 |
January 20, 2020 |
Press Release |
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Draft National Statistical Commission (NSC) BiII, 2019 |
January 19, 2020 |
Press Release |
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The Maintenance and Welfare of Parents and Senior Citizens (Amendment) Bill, 2019 |
January 10, 2020 |
Press Release |
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Draft amendments to the Emblems and Names (Prevention of Improper Use) Act, 1950 |
December 20, 2019 |
Press Release |
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Report of the Working Group to Review the Regulatory and Supervisory Framework for Core Investment Companies |
November 30, 2019 |
Press Release |
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Amendments to the Arms Act, 1959 |
November 18, 2019 |
Press Release |
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Draft Seeds Bill, 2019 |
November 13, 2019 |
Press Release |
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The Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Ad |
November 8, 2019 |
Press Release |
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Draft The Healthcare Service Personnel and Clinical Establishments (Prohibition of violence and damage to property) Bill, 2019 |
October 1, 2019 |
Press Release |
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Draft Employees' Provident Funds and Miscellaneous Provisions (Amendment) Bill, 2019 |
September 22, 2019 |
Press Release |
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Draft National Education Policy 2019 |
July 31, 2019 |
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PRS Analysis |
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Draft Copyright (Amendment) Rules, 2019 |
June 29, 2019 |
Draft Copyright (Amendment) Rules, 2019 |
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Report of Working Group on "FPI Regulations" |
June 14, 2019 |
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Cinematograph Act (Amendment) Bill |
February 2, 2019 |
Press Release |
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Draft of The Information Technology Intermediary Guidelines (Amendment) Rules, 2018 |
January 31, 2019 |
Press Release |
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Draft Emigration Bill 2019 |
January 20, 2019 |
Press Release |
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Draft Sports Broadcasting Signals (Mandatory Sharing with Prasar Bharati) (Amendment) Bill, 2018 |
December 31, 2018 |
Press Release |
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The Competition Act, 2002 |
December 7, 2018 |
Press Release |
|
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Draft Amendments in the Companies Act, 2013 |
November 20, 2018 |
Press Release |
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Draft Cape Town Convention Bill, 2018 |
November 6, 2018 |
Press Release |
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Proposed Amendments to the Electricity Act, 2003 |
November 5, 2018 |
Press Release |
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Draft River Basin Management Bill, 2018 |
November 5, 2018 |
Press Release |
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Draft National Policy on Electronics 2018 |
October 23, 2018 |
Press Release |
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Proposed Amendments to the Electricity Act, 2003 |
October 22, 2018 |
Press Release |
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Guidelines for Skills Universities in India |
October 21, 2018 |
Press Release |
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Rationalization of Creamy Layer in employment for OBCs in services and posts under the control of Government of India including |
October 20, 2018 |
Press Release |
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Draft guidelines for setting up of Skill Universities |
October 10, 2018 |
Press Release |
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Draft of Charters of Patient Rights as prepared by NHRC
|
September 30, 2018 |
Press Release |
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Draft Personal Data Protection Bill |
September 30, 2018 |
Press Release |
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Draft Scheme Document of International Air Connectivity Scheme UDAN (International) |
September 4, 2018 |
Press Release |
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Proposed Amendments to Income-tax Rules,1962
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September 4, 2018 |
Press Release |
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New format of the GST returns
|
August 31, 2018 |
Press Release |
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Draft amendments to the Central Motor Vehicles Rules
|
August 11, 2018 |
Press Release |
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Creation of National Health Stack
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August 1, 2018 |
Press Release |
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Draft of National Voluntary Guidelines on Social, Environmental and Economic Responsibilities of Business
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July 20, 2018 |
Press Release |
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Stakeholder Consultation on Proposed Changes to GST Laws
|
July 15, 2018 |
Press Release |
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Amendment in Rule 10CB of Income-tax Rules, 1962
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July 9, 2018 |
Press Release |
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Draft- Higher Education Commission of India (Repeal of University Grants Commission Act) Act 2018
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July 7, 2018 |
Press Release |
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Proposed amendments to Income-tax Rules, 1962
|
July 2, 2018 |
Press Release |
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Overview of Cross-Border Insolvency Framework for Corporate Debtors under the Insolvency and Bankruptcy Code, 2016
|
June 30, 2018 |
Press Release |
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Draft Assisted Reproductive Technology (Regulation) Bill,2017 |
March 17, 2018 |
Press Release |
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Draft Pesticide Management Bill 2017 |
March 6, 2018 |
Press Release |
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The National Medical Commission Bill, 2017 |
February 2, 2018 |
Press Release |
|
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White Paper of the Committee of Experts on a Data Protection Framework for India |
December 31, 2017 |
Press Release |
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Draft Space Activities Bill, 2017 |
December 21, 2017 |
Press Release |
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Right of Children to Free and Compulsory Education (Amendment) Bill, 2017 |
November 1, 2017 |
Press Release |
PRS Analysis |
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Enemy Property (Amendment and Validation) Bill, 2016 |
April 12, 2016 |
Press Release |
Analysis |
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Prevention of Corruption (Amendment) Bill, 2013 |
March 19, 2016 |
Press Release |
Analysis |
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Draft Indian Medicine and Homoeopathy Pharmacy Central Council Bill, 2016 |
March 10, 2016 |
Press Release |
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Insolvency and Bankruptcy Code, 2015 |
February 10, 2016 |
|
PRS Analysis |
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Draft Mines and Minerals (Development and Regulation) (Amendment) Bill, 2016
|
January 26, 2016 |
Press Release |
PRS Analysis |
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Consumer Protection Bill, 2015 |
November 21, 2015 |
Press Release |
PRS Analysis |
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Draft Allied and Healthcare Professional’s Central Council Bill, 2015
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October 25, 2015 |
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Draft Environment Laws (Amendment) Bill, 2015 |
October 21, 2015 |
Press Release |
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Food Safety and Standards Rules, 2011
|
September 24, 2015 |
Press Release |
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Committee on Estimates (2015-16)
|
September 14, 2015 |
Press Release |
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Benami Transactions (Prohibition) (Amendment) Bill, 2015 |
August 24, 2015 |
Press Release |
PRS Analysis |
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Draft Human DNA Profiling Bil, 2015
|
August 20, 2015 |
Press Release |
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Ease of Doing Business |
August 17, 2015 |
Press Release |
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Revised Draft Indian Financial Code
|
August 8, 2015 |
Press Release |
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Draft Renewable Energy Act, 2015
|
July 27, 2015 |
Press Release |
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Compensatory Afforestation Fund Bill, 2015 |
July 11, 2015 |
Press Release |
PRS Analysis |
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LARR (Second Amendment) Bill, 2015 |
June 8, 2015 |
Press Release |
PRS Analysis |
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Real Estate (Regulation and Development) Bill, 2013 |
May 31, 2015 |
Press Release |
PRS Analysis |
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Electricity (Amendment) Bill, 2014 |
February 28, 2015 |
Press Release |
PRS Analysis |
|
Payment and Settlement Systems (Amendment) Bill, 2014 |
January 30, 2015 |
Press Release |
PRS Analysis |
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Draft Documents for implementation of the Clinical Establishments Act Application format for Permanent Registration of Clinical
|
October 9, 2014 |
Press Release |
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Human Immunodeficiency Virus (HIV) and Acquired Immune Deficiency Syndrome (Prevention and Control) Bill, 2014 |
October 4, 2014 |
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PRS Analysis |
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Draft Regional Centre for Biotechnology Bill, 2014
|
October 1, 2014 |
Press Release |
PRS Analysis |
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Delhi High Court (Amendment) Bill, 2014 |
September 29, 2014 |
Press Release |
PRS Analysis |
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Tribunals, Appellate Tribunals and Other Authorities (Conditions of Service) Bill, 2014 |
September 29, 2014 |
Press Release |
PRS Analysis |
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Draft Guidelines Governing Adoption of Children, 2014 |
September 22, 2014 |
Press Release |
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Insurance Laws (Amendment) Bill, 2008 |
September 20, 2014 |
Press Release |
PRS Analysis |
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the Environment Impact Assessment Notification, 2020 |
|
the Environment Impact Assessment Notification, 2020 |
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Draft India Cooling Action Plan
|
|
Press Release |
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