Tag: minimum wages

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Will the changes to the Contract Labour Act benefit workers?

Kaushiki - अक्टूबर 26, 2012

A change in the Contract Labour (Regulation and Abolition) Act, 1970 may be in the pipeline.  According to news reports, the government may amend the 1970 Act to safeguard the interest of contract workers.  The proposal is to bring parity... अधिक पढ़े