Tag: liability of supplier

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Parliament’s Recommendations on the Nuclear Liability Bill – Why the “and”?

Anirudh - अगस्त 20, 2010

In law, the addition or deletion a single punctuation or a single word can have a major impact on the effect of that law.  One such example can be seen from the recommended changes in the Civil Liability for Nuclear Damage Bill, 2010 by... अधिक पढ़े