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Draft Rules under Occupational Safety, Health and Working Conditions Code, 2020
Draft
Draft Model Act and Rules on Conclusive Land Titling
Draft
Draft Rules under Consumer Protection Act, 2019
Draft
Draft Transgender Persons (Protection of Rights) Rules, 2020
Draft
Draft Rules under Code on Wages, 2019
Draft
Draft Information Technology [Intermediaries Guidelines (Amendment) Rules] 2018
Draft
The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Amendment Rules, 2012
The Civil Liability for Nuclear Damage Rules 2011
The Information Technology Rules, 2011
