2. Bills & Acts
  3. Infrastructure and Environment
  4. Infrastructure and Environment

Infrastructure and Environment

The National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Ordinance, 2020
Ordinance: In force

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Ordinance, 2020
Ordinance: In force

Draft Inland Vessels Bill, 2020
Draft

Draft Electricity (Amendment) Bill, 2020
Draft

The Major Port Authorities Bill, 2020
Pending

The Mineral Laws (Amendment) Bill, 2020
Passed

The Aircraft (Amendment) Bill, 2020
Passed

The Mineral Laws (Amendment) Ordinance, 2020
Negatived

Draft Registration of Press and Periodicals Bill, 2019
Draft

The Recycling of Ships Bill, 2019
Passed

The Dam Safety Bill, 2019
Pending

The Inter-State River Water Disputes (Amendment) Bill, 2019
Pending

The Motor Vehicles (Amendment) Bill, 2019
Passed

The Airports Economic Regulatory Authority of India (Amendment) Bill, 2019
Passed

The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2019
Passed

The Dam Safety Bill, 2018
Lapsed

Draft River Basin Management Bill, 2018
Draft

Draft The Cape Town Convention Bill, 2018
Draft

Draft Electricity Bill, 2018
Draft

The Airports Economic Regulatory Authority of India (Amendment) Bill, 2018
Lapsed

The National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Bill, 2017
Passed

The Indian Forest (Amendment) Bill, 2017
Passed

The Indian Forest (Amendment) Ordinance, 2017
Withdrawn

Draft Space Activities Bill, 2017
Draft

The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2017
Lapsed

The Central Road Fund (Amendment) Bill, 2017
Lapsed

The Ancient Monuments and Archaeological Sites and Remains (Amendment) Bill, 2017
Lapsed

The Indian Institute of Petroleum and Energy Bill, 2017
Passed

The Inter-State River Water Disputes (Amendment) Bill, 2017
Lapsed

The Merchant Shipping Bill, 2016
Lapsed

The Major Port Authorities Bill, 2016
Lapsed

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Bill, 2016
Passed

The Motor Vehicles (Amendment) Bill, 2016
Lapsed

The Mines and Minerals (Development and Regulation) Amendment Bill, 2016
Passed

The Atomic Energy (Amendment) Bill, 2015
Passed

The Merchant Shipping (Amendment) Bill, 2015
Withdrawn

The Carriage by Air (Amendment) Bill, 2015
Passed

The Compensatory Afforestation Fund Bill, 2015
Passed

The National Waterways Bill, 2015
Passed

The Coal Mines (Special Provision) Bill, 2015
Passed

The Motor Vehicles (Amendment) Bill, 2015
Passed

The Mines and Minerals (Development and Regulation) Amendment Bill, 2015
Passed

The Mines and Minerals (Development and Regulation) Amendment Ordinance, 2015
Withdrawn

The Electricity (Amendment) Bill, 2014
Lapsed

The Anti-Hijacking Bill, 2014
Passed

The National Capital Territory of Delhi Laws (Special Provisions) Amendment Bill, 2014
Passed

The Motor Vehicles (Amendment) Bill, 2014
Withdrawn

The Motor Vehicles (Amendment) Ordinance, 2015
Withdrawn

The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2014
Passed

The Coal Mines (Special Provisions) Bill, 2014
Withdrawn

The Coal Mines (Special Provisions) Second Ordinance, 2014
Withdrawn

The Railways (Amendment) Bill, 2014
Withdrawn

The Telecom Regulatory Authority of India (Amendment) Bill, 2014
Passed

The Delhi Hotels (Control of Accommodation) Repeal Bill, 2014
Withdrawn

The Coal Regulatory Authority Bill, 2013
Lapsed

The Delhi Rent (Repeal) Bill, 2013
Pending

The Civil Aviation Authority of India Bill, 2013
Lapsed

The Rajiv Gandhi National Aviation University Bill, 2013
Passed

The Merchant Shipping (Second Amendment) Bill, 2013
Passed

The Real Estate (Regulation and Development) Bill, 2013
Passed

The Wild Life Protection (Amendment) Bill, 2013
Withdrawn

The National Waterway (Lakhipur-Bhanga Stretch of the Barak River) Bill, 2013
Lapsed

The Merchant Shipping (Amendment) Bill, 2013
Passed

The Coal Mines (Conservation and Development) Amendment Bill, 2012
Lapsed

The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Bill, 2012
Passed

The Indian Forest (Amendment) Bill, 2012
Withdrawn

The Electronic Delivery of Services Bill, 2011
Lapsed

The National Highways Authority of India (Amendment) Bill, 2011
Passed

The Press and Registration of Books and Publications Bill, 2011
Lapsed

The Cable Television Networks (Regulation) Second Amendment Bill, 2011
Lapsed

The Mines and Minerals (Development and Regulation) Bill, 2011
Lapsed

The National Capital Territory of Delhi Laws (Special Provisions) Second Bill, 2011
Passed

The Cable Television Networks (Regulation) Amendment Bill, 2011
Passed

The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2011
Lapsed

The Damodar Valley Corporation (Amendment) Bill, 2011

Passed

The National Capital Territory of Delhi Laws (Special Provisions) Bill, 2011
Passed

The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2010
Passed

The Dam Safety Bill, 2010
Lapsed

The Anti-Hijacking (Amendment) Bill, 2010
Withdrawn

The National Road Safety and Traffic Management Board Bill, 2010
Lapsed

The Chemical Weapons Convention (Amendment) Bill, 2010
Passed

The Petroleum and Minerals Pipelines (Acquisition of Right of User in Land) Amendment Bill, 2010
Passed

The Energy Conservation (Amendment) Bill, 2010
Passed

The National Capital Territory of Delhi Laws (Special Provisions) Second Bill, 2009
Passed

The Metro Railways (Amendment) Bill, 2009
Passed

The National Green Tribunal Bill, 2009
Passed

The National Capital Territory of Delhi Laws (Special Provisions) Bill, 2009
Passed

The National Highways Authority of India (Amendment) Bill, 2008
Lapsed

The Railway Property (Unlawful Possession) Amendment Bill, 2008
Passed

The Telecom Regulatory Authority of India (Amendment) Bill, 2008
Pending

The Science and Engineering Research Board Bill, 2008
Passed

The Railways (Second Amendment) Bill, 2008
Lapsed

The Mines and Minerals (Development and Regulation) Amendment Bill 2008
Passed

The Compensatory Afforestation Fund Bill, 2008
Lapsed

The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2008
Passed

The Railways (Amendment) Bill, 2008
Passed

The National Capital Territory of Delhi Laws (Special Provisions) Second Bill, 2007
Passed

The Rajiv Gandhi Institute of Petroleum Technology Bill, 2007
Passed

The Airports Economic Regulatory Authority of India Bill, 2007
Passed

The National Waterway (Lakhipur-Bhanga Stretch of the Barak River) Bill, 2007
Lapsed

The Motor Vehicles (Amendment) Bill, 2007
Lapsed

The Damodar Valley Corporation (Amendment) Bill, 2007
Lapsed

The Carriage by Air (Amendment) Bill, 2007
Passed

The Seaman's Provident Fund (Amendment) Bill, 2007
Withdrawn

The Indian Maritime University Bill, 2007
Passed

The Sports Broadcasting Signals (Mandatory Sharing with Prasar Bharati) Bill, 2007
Passed

The Cable Television Networks (Regulation) Amendment Bill, 2006
Passed

The Central Road Fund (Amendment) Bill, 2006
Passed

The Information Technology (Amendment) Bill, 2006
Passed

The National Waterway (Kakinada-Pondicherry Stretch of Canals and the Kaluvelly Tank, Bhadrachalam-Rajahmundry Stretch of River Godavari and Wazirabad-Vijayawada Stretch of River Krishna) Bill, 2006
Passed

The National Waterway (Talcher-Dhamra Stretch of Rivers Geonkhali-Charbatia-Dhamra Stretch of Matai River and Mahanadi Delta Rivers) Bill, 2006
Passed

The Aircraft (Amendment) Bill, 2006
Passed

The Indian Telegraph (Amendment) Bill, 2006
Passed

The Electricity (Amendment) Bill, 2005
Passed

The Petroleum and Natural Gas Regulatory Board Bill, 2005
Passed

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Bill, 2005
Passed

The Inland Vessels (Amendment) Bill, 2005
Passed

The Carriage by Road Bill, 2005
Passed

The Admiralty Bill, 2005
Lapsed

The Merchant Shipping (Amendment) Bill, 2004
Passed

The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001
Pending

The Coal Mines (Nationalisation) Amendment Bill, 2000
Withdrawn

The Delhi Rent (Amendment) Bill, 1997
Pending

The Metro Railways (Amendment) Bill, 2009
Passed