Ministry: 
Rural Development

The draft Land Acquisition and Resettlement and Rehabilitation (LARR) Bill, 2011 is now in the public domain as part of the pre-legislative consultative process. The draft is available both in Hindi and English on the following websites:

www.rural.nic.in
www.dolr.nic.in
www.dws.nic.in
www.pib.nic.in

Comments on the draft Bill, over the next month, may be  addressed  to landacquisition.comments@gmail.com or to the Office of the Minister of the Rural Development, Room No. 48, Krishi Bhawan, New Delhi

Bill Text