2. Bills & Acts
  3. Bills Parliament

Bills Parliament

The Constitution (Scheduled Castes) Order (Amendment) Bill, 2021
Pending

The Tribunals Reforms (Rationalisation and Conditions of Service) Bill, 2021
Pending

The National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Bill, 2021
Pending

The Arbitration and Conciliation (Amendment) Bill, 2021
Pending

The Jammu and Kashmir Reorganisation (Amendment) Bill, 2021
Passed

Draft Rules under Code on Social Security, 2020
Draft

The Jammu and Kashmir Reorganisation (Amendment) Ordinance, 2021
Ordinance: In force

The National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Ordinance, 2020
Ordinance: In force

Draft Model Act and Rules on Conclusive Land Titling
Draft

The Arbitration and Conciliation (Amendment) Ordinance, 2020
Ordinance: In force

The Commission for Air Quality Management in National Capital Region and Adjoining Areas Ordinance, 2020
Ordinance: In force

The Jammu and Kashmir Official Languages Bill, 2020
Passed

The Foreign Contribution (Regulation) Amendment Bill, 2020
Passed

Overview of Labour Law Reforms

The Code On Social Security, 2020
Passed

The Occupational Safety, Health And Working Conditions Code, 2020
Passed

The Industrial Relations Code, 2020
Passed

The Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Bill, 2020
Passed

The National Commission for Allied and Healthcare Professions Bill, 2020
Pending

The Insolvency and Bankruptcy Code (Second Amendment) Bill, 2020
Passed

The Salary, Allowances and Pension of Members of Parliament (Amendment) Bill, 2020
Passed

The Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Bill, 2020
Passed

The Farmers' Produce Trade and Commerce (Promotion and Facilitation) Bill, 2020
Passed

The Salaries and Allowances of Ministers (Amendment) Bill, 2020
Passed

The Homoeopathy Central Council (Amendment) Bill, 2020
Passed

The Indian Medicine Central Council (Amendment) Bill, 2020
Passed

The Epidemic Diseases (Amendment) Bill, 2020
Passed

The Essential Commodities (Amendment) Bill, 2020
Passed

The Bilateral Netting of Qualified Financial Contracts Bill, 2020
Passed

The Banking Regulation (Amendment) Bill, 2020
Passed

The Assisted Reproductive Technology (Regulation) Bill, 2020
Pending

The Factoring Regulation (Amendment) Bill, 2020
Pending

Draft Aids to Navigation Bill, 2020
Draft

Draft Rules under Consumer Protection Act, 2019
Draft

The Banking Regulation (Amendment) Ordinance, 2020
Negatived

The Essential Commodities (Amendment) Ordinance, 2020
Negatived

The Farmers' Produce Trade and Commerce (Promotion and Facilitation) Ordinance, 2020
Negatived

The Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Ordinance, 2020
Negatived

The Insolvency and Bankruptcy Code (Amendment) Ordinance, 2020
Negatived

Draft Inland Vessels Bill, 2020
Draft

Draft Transgender Persons (Protection of Rights) Rules, 2020
Draft

The Homoeopathy Central Council (Amendment) Ordinance, 2020
Negatived

The Indian Medicine Central Council (Amendment) Ordinance, 2020
Negatived

The Epidemic Diseases (Amendment) Ordinance, 2020
Negatived

Draft Electricity (Amendment) Bill, 2020
Draft

The Salaries and Allowances of Ministers (Amendment) Ordinance, 2020
Ordinance: In force

The Salary, Allowances and Pension of Members of Parliament (Amendment) Ordinance, 2020
Negatived

The Taxation and other Laws (Relaxation of Certain Provisions) Ordinance, 2020
Withdrawn

The Pesticide Management Bill, 2020
Pending

The National Forensic Sciences University Bill, 2020
Passed

The Rashtriya Raksha University Bill, 2020
Passed

The Companies (Amendment) Bill, 2020
Passed

The Major Port Authorities Bill, 2020
Passed

The Indian Institutes of Information Technology Laws (Amendment) Bill, 2020
Passed

The Banking Regulation (Amendment) Bill, 2020
Withdrawn

The Mineral Laws (Amendment) Bill, 2020
Passed

The Medical Termination of Pregnancy (Amendment) Bill, 2020
Pending

The Institute of Teaching and Research in Ayurveda Bill, 2020
Passed

The Direct Tax Vivad se Vishwas Bill, 2020
Passed

The Aircraft (Amendment) Bill, 2020
Passed

Draft Rules under Code on Wages, 2019
Draft

The Mineral Laws (Amendment) Ordinance, 2020
Negatived

The Insolvency and Bankruptcy Code (Amendment) Ordinance, 2019
Negatived

The Insolvency and Bankruptcy Code (Second Amendment) Bill, 2019
Passed

The Central Sanskrit Universities Bill, 2019
Passed

The Code on Social Security, 2019
Withdrawn

The Maintenance and Welfare of Parents and Senior Citizens (Amendment) Bill, 2019
Pending

The Personal Data Protection Bill, 2019
Pending

The Constitution (One Hundred and Twenty-Sixth Amendment) Bill, 2019
Passed

The Citizenship (Amendment) Bill, 2019
Passed

The Anti-Maritime Piracy Bill, 2019
Pending

The Arms (Amendment) Bill, 2019
Passed

The Industrial Relations Code, 2019
Withdrawn

The Dadra and Nagar Haveli and Daman and Diu (Merger of Union Territories) Bill, 2019
Passed

The National Capital Territory of Delhi (Recognition of Property Rights of Residents in Unauthorised Colonies) Bill, 2019
Passed

Draft Registration of Press and Periodicals Bill, 2019
Draft

The Special Protection Group (Amendment) Bill, 2019
Passed

The International Financial Services Centres Authority Bill, 2019
Passed

The Taxation Laws (Amendment) Bill, 2019
Passed

The Recycling of Ships Bill, 2019
Passed

The Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Advertisement) Bill, 2019
Passed

Draft Seeds Bill, 2019
Draft

The Taxation Laws (Amendment) Ordinance, 2019
Negatived

The Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Advertisement) Ordinance, 2019
Negatived

Draft The Healthcare Service Personnel and Clinical Establishments (Prohibition of violence and damage to property) Bill, 2019
Draft

Draft Employees' Provident Funds and Miscellaneous Provisions (Amendment) Bill, 2019
Draft

The Jammu and Kashmir Reservation (Second Amendment) Bill, 2019
Withdrawn

The Supreme Court (Number of Judges) Amendment Bill, 2019
Passed

The Jammu and Kashmir Reorganisation Bill, 2019
Passed

The Chit Funds (Amendment) Bill, 2019
Passed

The National Institute of Design (Amendment) Bill, 2019
Passed

The Dam Safety Bill, 2019
Pending

The Repealing and Amending Bill, 2019
Passed

The Inter-State River Water Disputes (Amendment) Bill, 2019
Pending

The Companies (Amendment) Bill, 2019
Passed

The Insolvency and Bankruptcy Code (Amendment) Bill, 2019
Passed

The Code on Wages, 2019
Passed

Draft Banning of Cryptocurrency & Regulation of Official Digital Currency Bill, 2019
Draft

The Occupational Safety, Health and Working Conditions Code, 2019
Withdrawn

The National Medical Commission Bill, 2019
Passed

The Right to Information (Amendment) Bill, 2019
Passed

The Banning of Unregulated Deposit Schemes Bill, 2019
Passed

The Transgender Persons (Protection of Rights) Bill, 2019
Passed

The Protection of Children from Sexual Offences (Amendment) Bill, 2019
Passed

The Motor Vehicles (Amendment) Bill, 2019
Passed

The Arbitration and Conciliation (Amendment) Bill, 2019
Passed

The Surrogacy (Regulation) Bill, 2019
Pending

The Airports Economic Regulatory Authority of India (Amendment) Bill, 2019
Passed

The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2019
Passed

The Unlawful Activities (Prevention) Amendment Bill, 2019
Passed

The Consumer Protection Bill, 2019
Passed

The Jallianwala Bagh National Memorial (Amendment) Bill, 2019
Passed

The Protection of Human Rights (Amendment) Bill, 2019
Passed

The National Investigation Agency (Amendment) Bill, 2019
Passed

The Central Universities (Amendment) Bill, 2019
Passed

The DNA Technology (Use and Application) Regulation Bill, 2019
Pending

The New Delhi International Arbitration Centre Bill, 2019
Passed

The Central Educational Institutions (Reservation in Teachers' Cadre) Bill, 2019
Passed

The Indian Medical Council (Amendment) Bill, 2019
Passed

The Dentists (Amendment) Bill, 2019
Passed

The Special Economic Zones (Amendment) Bill, 2019
Passed

The Aadhaar and Other Laws (Amendment) Bill, 2019
Passed

The Jammu and Kashmir Reservation (Amendment) Bill, 2019
Passed

The Muslim Women (Protection of Rights on Marriage) Bill, 2019
Passed

The Homoeopathy Central Council (Amendment) Bill, 2019
Passed

The Central Education Institutions Reservation in Teachers Ordinance, 2019
Negatived

The Aadhaar and other Laws (Amendment) Ordinance, 2019
Negatived

The New Delhi International Arbitration Centre Ordinance, 2019
Negatived

The Special Economic Zones (Amendment) Ordinance, 2019
Negatived

The Homeopathy Central Council (Amendment) Ordinance, 2019
Negatived

The Jammu and Kashmir Reservation (Amendment) Ordinance, 2019
Negatived

The Companies (Second Amendment) Ordinance, 2019
Withdrawn

The Indian Medical Council (Second Amendment) Ordinance, 2019
Negatived

The Muslim Women (Protection of Rights on Marriage) Second Ordinance, 2019
Negatived

The Banning of Unregulated Deposit Schemes Ordinance, 2019
Withdrawn

The National Institutes of Food Technology, Entrepreneurship and Management Bill, 2019
Pending

The International Financial Services Centres Authority Bill, 2019
Withdrawn

The Cinematograph (Amendment) Bill, 2019
Pending

The Constitution (Scheduled Tribes) Order (Third Amendment) Bill, 2019
Lapsed

The Registration of Marriage of Non-Resident Indian Bill, 2019
Pending

The Constitution (One Hundred and Twenty-fifth Amendment) Bill, 2019
Pending

The Indian Medical Council (Amendment) Ordinance, 2019
Lapsed

The Muslim Women (Protection of Rights on Marriage) Ordinance, 2019
Lapsed

The Companies (Amendment) Ordinance, 2019
Lapsed

The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2019
Pending

The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2019
Passed

The Trade Unions (Amendment) Bill, 2019
Lapsed

The Protection of Children from Sexual Offences (Amendment) Bill, 2019
Lapsed

The Constitution (One Hundred and Twenty Fourth Amendment) Bill, 2019
Passed

The National Commission for Homoeopathy Bill, 2019
Passed

The National Commission for Indian System of Medicine Bill, 2019
Passed

The Aadhaar and Other Laws (Amendment) Bill, 2018
Lapsed

The Allied and Healthcare Professions Bill, 2018
Withdrawn

The Jallianwala Bagh National Memorial (Amendment) Bill, 2018
Lapsed

Draft Information Technology [Intermediaries Guidelines (Amendment) Rules] 2018
Draft

The Companies (Amendment) Bill, 2018
Lapsed

The National Institute of Design (Amendment) Bill, 2018
Lapsed

The Muslim Women (Protection of Rights on Marriage) Bill, 2018
Lapsed

The Central Universities (Amendment) Bill, 2018
Lapsed

The Indian Medical Council (Amendment) Bill, 2018
Lapsed

The Dam Safety Bill, 2018
Lapsed

The Companies (Amendment) Ordinance, 2018
Withdrawn

Draft Amendments to the Companies Act, 2013
Draft

Draft River Basin Management Bill, 2018
Draft

Draft Sports Broadcasting Signals (Mandatory Sharing with Prasar Bharati) (Amendment) Bill, 2018
Draft

Draft The Cape Town Convention Bill, 2018
Draft

The Indian Medical Council (Amendment)  Ordinance, 2018
Withdrawn

The Muslim Women (Protection of Rights on Marriage) Ordinance, 2018
Withdrawn

Draft Electricity Bill, 2018
Draft

The Personal Laws (Amendment) Bill, 2018
Passed

The Protection of Human Rights (Amendment) Bill, 2018
Lapsed

The DNA Technology (Use and Application) Regulation Bill, 2018
Lapsed

The Goods and Services Tax (Compensation to States) Amendment Bill, 2018
Passed

The Union Territory Goods and Services Tax (Amendment) Bill, 2018
Passed

The Integrated Goods and Services Tax (Amendment) Bill, 2018
Passed

The Central Goods and Services Tax (Amendment) Bill, 2018
Passed

The Juvenile Justice (Care and Protection of Children) Amendment Bill, 2018
Lapsed

The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 2018
Passed

Draft Personal Data Protection Bill, 2018
Draft

The Micro, Small and Medium Enterprises Development (Amendment) Bill, 2018
Lapsed

The Homoeopathy Central Council (Amendment) Bill, 2018
Passed

The Criminal Law (Amendment) Bill, 2018
Passed

The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts (Amendment) Bill, 2018
Passed

The National Sports University Bill, 2018

Passed

The Insolvency and Bankruptcy Code (Second Amendment) Bill, 2018
Passed

The National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities (Amendment) Bill, 2018
Passed

The Airports Economic Regulatory Authority of India (Amendment) Bill, 2018
Lapsed

The Banning of Unregulated Deposit Schemes Bill, 2018
Lapsed

The Arbitration and Conciliation (Amendment) Bill, 2018
Lapsed

The Trafficking of Persons (Prevention, Protection and Rehabilitation) Bill, 2018
Lapsed

The Draft Higher Education Commission of India (Repeal of University Grants Commission Act, 1956) Bill, 2018
Draft

The Insolvency and Bankruptcy Code (Amendment) Ordinance, 2018
Negatived

The National Sports University Ordinance, 2018
Negatived

The Homoeopathy Central Council (Amendment) Ordinance, 2018
Withdrawn

The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts (Amendment) Ordinance, 2018
Negatived

Draft Labour Code on Occupational Safety, Health and Working Conditions, 2018
Draft

The Criminal Law (Amendment) Ordinance, 2018
Withdrawn

Draft Labour Code on Social Security, 2018
Draft

The Fugitive Economic Offenders Bill, 2018
Passed

The Fugitive Economic Offenders Ordinance, 2018

Negatived

The Chit Funds (Amendment) Bill, 2018
Lapsed

The Finance Bill, 2018
Passed

The Consumer Protection Bill, 2018
Lapsed

The New Delhi International Arbitration Centre Bill, 2018
Lapsed

The Negotiable Instruments (Amendment) Bill, 2017
Passed

The National Medical Commission Bill, 2017
Lapsed

The Muslim Women (Protection of Rights on Marriage) Bill, 2017
Lapsed

The Insolvency and Bankruptcy Code (Amendment) Bill, 2017
Passed

The National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Bill, 2017
Passed

The Specific Relief (Amendment) Bill, 2017
Passed

The Goods and Services Tax (Compensation to States) Amendment Bill, 2017
Passed

The High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2017
Passed

The Representation of the People (Amendment) Bill, 2017
Lapsed

The Indian Forest (Amendment) Bill, 2017
Passed

The Payment of Gratuity (Amendment) Bill, 2017
Passed

The Dentists (Amendment) Bill, 2017
Lapsed

The National Council for Teacher Education (Amendment) Bill, 2017
Passed

The Insolvency and Bankruptcy Code (Amendment) Ordinance, 2017
Withdrawn

The Indian Forest (Amendment) Ordinance, 2017
Withdrawn

Draft Space Activities Bill, 2017
Draft

The Repealing and Amending Bill, 2017
Passed

The Contract Labour (Regulation and Abolition) Amendment Bill, 2017
Draft

The Goods and Services Tax (Compensation to States) Ordinance, 2017
Withdrawn

The Repealing and Amending (Second) Bill, 2017
Passed

The Right of Children to Free and Compulsory Education (Second Amendment) Bill, 2017
Passed

The Financial Resolution and Deposit Insurance Bill, 2017
Withdrawn

The Code on Wages, 2017
Lapsed

The National Sports University Bill, 2017
Withdrawn

The Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment Bill, 2017
Passed

The Central Goods and Services Tax (Extension to Jammu and Kashmir) Bill, 2017
Passed

The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2017
Lapsed

The Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Bill, 2017
Passed

The Banking Regulation (Amendment) Bill, 2017
Passed

The Central Road Fund (Amendment) Bill, 2017
Lapsed

The State Banks (Repeal and Amendment) Bill, 2017
Passed

The Ancient Monuments and Archaeological Sites and Remains (Amendment) Bill, 2017
Lapsed

The Indian Institute of Petroleum and Energy Bill, 2017
Passed

The Requisitioning and Acquisition of Immovable Property (Amendment) Bill, 2017
Passed

The Central Goods and Services Tax (Extension to Jammu and Kashmir) Ordinance, 2017
Withdrawn

The Integrated Goods and Services Tax (Extension to Jammu and Kashmir) Ordinance, 2017
Withdrawn

The Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment Ordinance, 2017
Withdrawn

The Banking Regulation (Amendment) Ordinance, 2017
Withdrawn

The Indian Institutes of Information Technology (Public-Private Partnership) Bill, 2017
Passed

The Right of Children to Free and Compulsory Education (Amendment) Bill, 2017
Passed

The National Bank for Agriculture And Rural Development (Amendment) Bill, 2017
Passed

The Constitution (One Hundred and Twenty-Third Amendment) Bill, 2017
Passed

The National Commission for Backward Classes (Repeal) Bill, 2017
Passed

The Taxation Laws (Amendment) Bill, 2017
Passed

The Central Goods and Services Tax Bill, 2017
Passed

The Integrated Goods and Services Tax Bill, 2017
Passed

The Union Territory Goods and Services Tax Bill, 2017
Passed

The Indian Institutes of Information Technology (Amendment) Bill, 2017
Passed

The Goods and Services Tax (Compensation to States) Bill, 2017
Passed

The Collection of Statistics (Amendment) Bill, 2017
Passed

Draft Labour Code on Social Security & Welfare, 2017
Draft

The Footwear Design and Development Institute Bill, 2017
Passed

The Inter-State River Water Disputes (Amendment) Bill, 2017
Lapsed

The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2017
Passed

Draft Pesticide Management Bill, 2017
Draft

The Indian Institutes of Management Bill, 2017
Passed

The Payment of Wages (Amendment) Bill, 2017
Passed

The Specified Bank Notes (Cessation of Liabilities) Bill, 2017
Passed

The Finance Bill, 2017
Passed

The Specified Bank Notes (Cessation of Liabilities) Ordinance, 2016
Withdrawn

The Indian Medical Council (Amendment) Bill, 2016
Passed

The Enemy Property (Amendment and Validation) Fifth Ordinance, 2016
Lapsed

The Merchant Shipping Bill, 2016
Lapsed

The Major Port Authorities Bill, 2016
Lapsed

The Payment of Wages (Amendment) Bill, 2016
Withdrawn

The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2016
Lapsed

The National Institutes of Technology, Science Education and Research (Second Amendment) Bill, 2016
Passed

The Taxation Laws (Second Amendment) Bill, 2016
Passed

Draft IGST Law 2016
Draft

Revised Draft Model GST Law 2016
Draft

Draft GST (Compensation to the States for Loss of Revenue) Bill, 2016
Draft

The Admiralty (Jurisdiction and Settlement of Maritime Claims) Bill, 2016
Passed

The Surrogacy (Regulation) Bill, 2016
Lapsed

Draft Banning of Unregulated Deposit Schemes and Protection of Depositors’ Interests Bill, 2016
Draft

The Enemy Property (Amendment and Validation) Fourth Ordinance, 2016
Withdrawn

The Maternity Benefit (Amendment) Bill, 2016
Passed

The Taxation Laws (Amendment) Bill, 2016
Pending

The Factories (Amendment) Bill, 2016
Lapsed

The Motor Vehicles (Amendment) Bill, 2016
Lapsed

The Employee's Compensation (Amendment) Bill, 2016
Passed

The Central Agricultural University (Amendment) Bill, 2016
Passed

The Transgender Persons (Protection of Rights) Bill, 2016
Lapsed

The Lokpal and Lokayuktas (Amendment) Bill, 2016
Passed

The Institutes of Technology (Amendment) Bill, 2016
Passed

The High Courts (Alteration of Names) Bill, 2016
Lapsed

The Citizenship (Amendment) Bill, 2016
Lapsed

The National Institutes of Technology, Science Education and Research (Amendment) Bill, 2016
Passed

The Dentists (Amendment) Bill, 2016
Passed

The Enemy Property (Amendment and Validation) Third Ordinance, 2016
Withdrawn

The Indian Medical Council (Amendment) Ordinance, 2016
Lapsed

The Dentists (Amendment) Ordinance, 2016
Lapsed

The Enforcement of Security Interest and Recovery of Debts Laws and Miscellaneous Provisions (Amendment) Bill, 2016
Passed

The Enemy Property (Amendment and Validation) Second Ordinance, 2016
Lapsed

The Companies (Amendment) Bill, 2016
Passed

The Mines and Minerals (Development and Regulation) Amendment Bill, 2016
Passed

The Regional Centre for Biotechnology Bill, 2016
Passed

The Sikh Gurdwaras (Amendment) Bill, 2016
Passed

The Enemy Property (Amendment and Validation) Bill, 2016
Passed

The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Bill, 2016
Passed

The Constitution (Scheduled Castes) Order (Amendment) Bill, 2016
Passed

The Election Laws (Amendment) Bill, 2016
Passed

The Enemy Property (Amendment and Validation) Ordinance, 2016
Passed

The Rajendra Central Agricultural University Bill, 2015
Passed

The Insolvency and Bankruptcy Code, 2015
Passed

The Sugar Cess (Amendment) Bill, 2015
Passed

The Atomic Energy (Amendment) Bill, 2015
Passed

The Industries (Development and Regulation) Amendment Bill, 2015
Passed

The Payment of Bonus (Amendment) Bill, 2015
Passed

The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Bill, 2015
Passed

The Arbitration and Conciliation (Amendment) Bill, 2015
Passed

The Arbitration and Conciliation (Amendment) Ordinance, 2015
Passed

The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Ordinance, 2015
Passed

The Negotiable Instruments (Amendment) Second Ordinance, 2015
Passed

The Negotiable Instruments (Amendment) Second Ordinance, 2015
Passed

The High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2015
Passed

The Indian Trusts (Amendment) Bill, 2015
Passed

The Merchant Shipping (Amendment) Bill, 2015
Withdrawn

The Consumer Protection Bill, 2015
Withdrawn

The Bureau of Indian Standards Bill, 2015
Passed

The Carriage by Air (Amendment) Bill, 2015
Passed

The Negotiable Instruments (Amendment) Bill, 2015
Passed

The Repealing and Amending (Fourth) Bill, 2015
Passed

The Negotiable Instruments (Amendment) Ordinance, 2015

Lapsed

The Benami Transactions (Prohibition) (Amendment) Bill, 2015
Passed

The Repealing and Amending (Third) Bill, 2015
Withdrawn

The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Second Amendment) Bill, 2015
Pending

The Whistle Blowers Protection (Amendment) Bill, 2015
Lapsed

The Compensatory Afforestation Fund Bill, 2015
Passed

The Negotiable Instruments (Amendment) Bill, 2015
Withdrawn

The Homoeopathy Central Council (Amendment) Bill, 2015
Withdrawn

The National Waterways Bill, 2015
Passed

The Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Bill, 2015
Withdrawn

The Appropriation Acts (Repeal) Bill, 2015
Passed

The Micro, Small and Medium Enterprises Development (Amendment) Bill, 2015
Withdrawn

The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Ordinance, 2015
Lapsed

The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Second Ordinance, 2015
Lapsed

The Undisclosed Foreign Income and Assets (Imposition of Tax) Bill, 2015
Passed

The Warehousing Corporations (Amendment) Bill, 2015
Passed

The Insurance Laws (Amendment) Bill, 2015
Passed

The Coal Mines (Special Provision) Bill, 2015
Passed

The Motor Vehicles (Amendment) Bill, 2015
Passed

The Andhra Pradesh Reorganisation (Amendment) Bill, 2015
Passed

The Citizenship (Amendment) Bill, 2015
Passed

The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Bill, 2015
Lapsed

The Mines and Minerals (Development and Regulation) Amendment Bill, 2015
Passed

The Mines and Minerals (Development and Regulation) Amendment Ordinance, 2015
Withdrawn

The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Ordinance, 2014
Lapsed

The Citizenship (Amendment) Bill, 2014
Withdrawn

The Electricity (Amendment) Bill, 2014
Lapsed

The Constitution (122nd Amendment) (GST) Bill, 2014
Passed

The Regional Rural Banks (Amendment) Bill, 2014
Passed

The Lokpal and Lokayuktas and other related Law (Amendment) Bill, 2014
Lapsed

The Anti-Hijacking Bill, 2014
Passed

The National Capital Territory of Delhi Laws (Special Provisions) Amendment Bill, 2014
Passed

The Motor Vehicles (Amendment) Bill, 2014
Withdrawn

The Motor Vehicles (Amendment) Ordinance, 2015
Withdrawn

The Companies (Amendment) Bill, 2014
Passed

The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2014
Passed

The Coal Mines (Special Provisions) Bill, 2014
Withdrawn

The Coal Mines (Special Provisions) Second Ordinance, 2014
Withdrawn

The Payment and Settlement Systems (Amendment) Bill, 2014
Passed

The Repealing and Amending (Second) Bill, 2014
Passed

The School of Planning and Architecture Bill, 2014
Passed

The Textile Undertakings (Nationalisation) Laws (Amendment and Validation) Bill, 2014
Passed

The Delhi Special Police Establishment (Amendment) Bill, 2014
Passed

The Central Universities (Amendment) Bill, 2014
Passed

The Juvenile Justice (Care and Protection of Children) Bill, 2014
Passed

The Indian Institutes of Information Technology Bill, 2014
Passed

The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2014
Passed

The National Judicial Appointments Commission Bill, 2014
Passed

The Repealing and Amending Bill, 2014
Passed

The Constitution (121st Amendment) Bill, 2014
Passed

The Factories (Amendment) Bill, 2014
Lapsed

The Apprentices (Amendment) Bill, 2014
Passed

The Railways (Amendment) Bill, 2014
Withdrawn

The Securities Laws (Amendment) Bill, 2014
Passed

The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 2014
Passed

The Telecom Regulatory Authority of India (Amendment) Bill, 2014
Passed

The Andhra Pradesh Reorganisation (Amendment) Bill, 2014
Passed

The Tribunals, Appellate Tribunals and Other Authorities (Conditions of Service) Bill, 2014
Withdrawn

The Food Safety and Standards (Amendment) Bill, 2014
Withdrawn

The Delhi Hotels (Control of Accommodation) Repeal Bill, 2014
Withdrawn

The Waqf Properties (Eviction of Unauthorised Occupants) Bill, 2014
Pending

The Delhi High Court (Amendment) Bill, 2014
Passed

The Andhra Pradesh Reorganisation Bill, 2014 (Telangana)
Passed

The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2014
Passed

The Acquisition of Certain Area in Mumbai for Dr. Bhimrao Ambedkar Memorial Bill, 2014
Lapsed

The Human Immunodeficiency Virus And Acquired Immune Deficiency Syndrome (Prevention And Control) Bill, 2014
Passed

The Right of Persons with Disabilities Bill, 2014
Passed

The Constitution (119th Amendment) Bill, 2013
Passed

The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2013
Lapsed

The Coal Regulatory Authority Bill, 2013
Lapsed

The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 2013
Lapsed

The Readjustment of Representation of Scheduled Castes and Scheduled Tribes in Parliamentary and Assembly Constituencies (3rd) Bill, 2013
Pending

The Assam Legislative Council Bill, 2013
Pending

The Representation of the People (Second Amendment and Validation) Bill, 2013

Withdrawn

The Delhi Rent (Repeal) Bill, 2013
Pending

The Constitution (120th Amendment) Bill, 2013
Lapsed

The Drugs and Cosmetics (Amendment) Bill, 2013
Withdrawn

The Judicial Appointments Commission Bill, 2013
Withdrawn

The Nalanda University (Amendment) Bill, 2013
Withdrawn

The Representation of the People (Amendment and Validation) Bill, 2013
Passed

The Civil Aviation Authority of India Bill, 2013
Lapsed

The Indira Gandhi National University for Women Bill, 2013
Lapsed

The Rajiv Gandhi National Aviation University Bill, 2013
Passed

The Indian Medical Council (Amendment) Bill, 2013
Withdrawn

The Mental Health Care Bill, 2013
Passed

The Merchant Shipping (Second Amendment) Bill, 2013
Passed

The Prevention of Corruption (Amendment) Bill, 2013
Passed

The Real Estate (Regulation and Development) Bill, 2013
Passed

The Securities and Exchange Board of India (Amendment) Bill, 2013
Passed

The Securities Laws (Amendment) Bill, 2013
Lapsed

The Right to Information (Amendment) Bill, 2013
Lapsed

The Parliament (Prevention of Disqualification) Amendment Bill, 2013
Passed

The Registration (Amendment) Bill, 2013
Pending

The Readjustment of Representation of Scheduled Castes and Scheduled Tribes in Parliamentary and Assembly Constituencies (Second) Bill, 2013
Withdrawn

The National Food Security Bill, 2013
Passed

The Rajasthan Legislative Council Bill, 2013
Pending

The Wild Life Protection (Amendment) Bill, 2013
Withdrawn

The National Food Security Ordinance, 2013
Lapsed

The Indian Medical Council (Amendment) Ordinance, 2013
Lapsed

The National Bank for Agriculture and Rural Development (Amendment) Bill, 2013
Lapsed

The Biotechnology Regulatory Authority of India Bill, 2013
Lapsed

The Regional Rural Banks (Amendment) Bill, 2013
Lapsed

The Employment Exchanges (Compulsory Notification of Vacancies) Amendment Bill, 2013
Pending

The National Waterway (Lakhipur-Bhanga Stretch of the Barak River) Bill, 2013
Lapsed

The Criminal Law (Amendment) Bill, 2013
Passed

The Indian Medical Council (Amendment) Bill, 2013
Withdrawn

The Merchant Shipping (Amendment) Bill, 2013
Passed

The Indian Institutes of Information Technology Bill, 2013
Lapsed

The Building and Other Construction Workers Related Laws (Amendment) Bill, 2013
Pending

The North Eastern Council (Amendment) Bill, 2013
Withdrawn

The Agricultural Biosecurity Bill, 2013
Lapsed

The National Institute of Design Bill, 2013
Passed

The National Institutes of Technology, Science Education and Research (Amendment) Bill, 2013
Passed

The Readjustment of Representation of Scheduled Castes and Scheduled Tribes in Parliamentary and Assembly Constituencies Bill, 2013
Withdrawn

The Securities and Exchange Board of India (Amendment) Bill, 2013
Withdrawn

The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2012
Passed

The Indecent Representation of Women (Prohibition) Amendment Bill, 2012
Pending

The Competition (Amendment) Bill, 2012
Lapsed

The Governors (Emoluments, Allowances and Privileges) Amendment Bill, 2012
Passed

The Criminal Law (Amendment) Bill, 2012
Withdrawn

The Child Labour (Prohibition and Regulation) Amendment Bill, 2012
Passed

The Central Universities (Amendment) Bill, 2012
Lapsed

The Coal Mines (Conservation and Development) Amendment Bill, 2012
Lapsed

The Constitution (118th Amendment) Bill, 2012 (Insertion of new article 371J)
Passed

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Amendment Rules, 2012

The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Bill, 2012
Passed

The Constitution (117th Amendment) Bill, 2012

Lapsed

The Prohibition of Employment as Manual Scavengers and their Rehabilitation Bill, 2012
Passed

The All-India Institute of Medical Sciences (Amendment) Bill, 2012
Passed

The Armed Forces Tribunal (Amendment) Bill, 2012
Withdrawn

The Micro Finance Institutions (Development and Regulation) Bill, 2012
Lapsed

The Small Industries Development Bank of India (Amendment) Bill, 2012
Lapsed

The Rani Lakshmi Bai Central Agricultural University Bill, 2012
Passed

The Constitution (Scheduled Castes) Order (Amendment) Bill, 2012
Lapsed

The Universities for Research and Innovation Bill, 2012
Lapsed

The National Co-operative Development Corporation (Amendment) Bill, 2012

Lapsed

The Public Procurement Bill, 2012
Lapsed

The Registration of Births and Deaths (Amendment) Bill, 2012
Lapsed

The Anand Marriage (Amendment) Bill, 2012
Passed

The Tamil Nadu Legislative Council (Repeal) Bill, 2012
Pending

The Bureau of Indian Standards (Amendment) Bill, 2012
Lapsed

The Indian Medical Council (Amendment) Bill, 2012
Passed

The National Housing Bank (Amendment) Bill, 2012
Lapsed

The Administrative Tribunals (Amendment) Bill, 2012
Lapsed

The North-Eastern Areas (Reorganisation) and Other Related Laws (Amendment) Bill, 2012
Passed

The Piracy Bill, 2012
Lapsed

The Indian Forest (Amendment) Bill, 2012
Withdrawn

The Unlawful Activities (Prevention) Amendment Bill, 2011
Passed

The Higher Education and Research Bill, 2011
Withdrawn

The Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2011 (Amendment of Part VI of Constitution (Scheduled Tribes) Order, 1950)
Passed

The Prevention of Money Laundering (Amendment) Bill, 2011
Passed

The Electronic Delivery of Services Bill, 2011
Lapsed

The National Commission for Human Resources for Health Bill, 2011
Withdrawn

The Constitution (116th Amendment) Bill, 2011
Negatived

The National Food Security Bill, 2011
Withdrawn

The Lokpal and Lokayuktas Bill, 2011
Passed

The Rajiv Gandhi National Institute of Youth Development Bill, 2011
Passed

The Right of Citizens for Time Bound Delivery of Goods and Services and Redressal of their Grievances Bill, 2011 (Citizens Charter)
Lapsed

The Regional Centre for Biotechnology Bill, 2011
Lapsed

The National Highways Authority of India (Amendment) Bill, 2011
Passed

The Consumer Protection (Amendment) Bill, 2011
Lapsed

The Press and Registration of Books and Publications Bill, 2011
Lapsed

The Cable Television Networks (Regulation) Second Amendment Bill, 2011
Lapsed

The Companies Bill, 2011
Passed

The Mines and Minerals (Development and Regulation) Bill, 2011
Lapsed

The National Capital Territory of Delhi Laws (Special Provisions) Second Bill, 2011
Passed

The Arms (Amendment) Bill, 2011
Lapsed

The Enforcement of Security Interest and Recovery of Debts Laws (Amendment) Bill, 2011
Passed

The Export-Import Bank of India (Amendment) Bill, 2011
Passed

The Citizenship (Amendment) Bill, 2011
Lapsed

The Warehousing Corporations (Amendment) Bill, 2011
Lapsed

The Constitution (Scheduled Tribe) Order (Amendment) Bill, 2011
Passed

The North-Eastern Areas (Reorganisation) Amendment Bill, 2011
Passed

The Cable Television Networks (Regulation) Amendment Bill, 2011
Passed

The Public Premises (Eviction of Unauthorised Occupants) Amendment Bill, 2011
Lapsed

The Civil Liability for Nuclear Damage Rules 2011

The Narcotic Drugs and Psychotropic Substances (Amendment) Bill, 2011
Passed

The Nuclear Safety Regulatory Authority Bill 2011
Lapsed

The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Bill, 2013
Passed

The Land Acquisition and Resettlement and Rehabilitation Bill, 2011
Passed

The National Academic Depository Bill, 2011
Lapsed

The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Bill, 2011
Pending

The Benami Transactions (Prohibition) Bill, 2011
Lapsed

The Administrators-General (Amendment) Bill, 2011
Passed

The Border Security Force (Amendment) Bill, 2011
Withdrawn

The Damodar Valley Corporation (Amendment) Bill, 2011

Passed

The Customs (Amendment and Validation) Bill, 2011

Passed

The Indian Institute of Information Technology, Design and Manufacturing Kancheepuram Bill, 2011
Lapsed

The Lok Pal Bill, 2011
Withdrawn

The Indian Medical Council (Amendment) Bill, 2011
Passed

The Information Technology Rules, 2011

The Prevention of Bribery of Foreign Public Officials and Officials of Public International Organisations Bill, 2011
Lapsed

The Pension Fund Regulatory and Development Authority Bill, 2011
Passed

The Regulation of Factor (Assignment of Receivables) Bill, 2011
Passed

The Protection of Children from Sexual Offences Bill, 2011
Passed

The Labour Laws (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishments) Amendment Bill, 2011
Passed

The Mines (Amendment) Bill, 2011
Pending

The Banking Laws (Amendment) Bill, 2011
Passed

The Constitution (115th Amendment) Bill 2011 (GST Bill)
Lapsed

The National Capital Territory of Delhi Laws (Special Provisions) Bill, 2011
Passed

The Protection of Women Against Sexual Harassment at Work Place Bill, 2010
Passed

The National Institute of Mental Health and Neuro-Sciences, Bangalore Bill, 2010
Passed

The Forward Contracts (Regulation) Amendment Bill, 2010
Lapsed

The National Identification Authority of India Bill, 2010
Withdrawn

The Judicial Standards and Accountability Bill, 2010
Lapsed

The State Bank of India (Subsidiary Banks) Amendment Bill, 2010
Passed

The Juvenile Justice (Care and Protection of Children) Amendment Bill, 2010
Passed

The Enemy Property (Amendment and Validation) Second Amendment Bill, 2010
Lapsed

The Multi-State Co-operative Societies (Amendment) Bill, 2010
Lapsed

The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2010
Passed

The Architects (Amendment) Bill, 2010
Withdrawn

The Direct Taxes Code Bill, 2010
Lapsed

The Dam Safety Bill, 2010
Lapsed

The Institutes of Technology (Amendment) Bill, 2010
Passed

The Whistle Blowers Protection Bill, 2011
Passed

The Salary, Allowances and Pensions of Members of Parliament (Amendment) Bill, 2010
Passed

The Arms (Amendment) Bill, 2010
Lapsed

The Constitution (114th Amendment) Bill, 2010
Lapsed

The Representation of the People (Amendment) Bill, 2010
Passed

The Anti-Hijacking (Amendment) Bill, 2010
Withdrawn

The Repatriation of Prisoners (Amendment) Bill, 2010
Passed

The Jharkhand Panchayat Raj (Amendment) Bill, 2010
Passed

The Nalanda University Bill, 2010
Passed

The Essential Commodities (Amendment) Bill, 2010
Passed

The Central Educational Institutions (Reservation in Admission) Amendment Bill, 2010
Passed

The Indian Medical Council (Amendment) Bill, 2010
Passed

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry (Amendment) Bill, 2010
Passed

The Marriage Laws (Amendment) Bill, 2010
Lapsed

The New Delhi Municipal Council (Amendment) Bill, 2010
Passed

The Enemy Property (Amendment and Validation) Bill, 2010
Withdrawn

The Academy of Scientific and Innovative Research Bill, 2010
Passed

The Securities and Insurance Laws (Amendment and Validation) Bill, 2010
Passed

The Civil Liability for Nuclear Damage Bill 2010
Passed

The Indian Medicine Central Council (Amendment) Bill, 2010
Passed

The Tamil Nadu Legislative Council Bill, 2010
Passed

The National Road Safety and Traffic Management Board Bill, 2010
Lapsed

The Prohibition of Unfair Practices in Technical Educational Institutions, Medical Educational Institutions and University Bill, 2010
Lapsed

The Foreign Educational Institutions (Regulation of Entry and Operations) Bill, 2010
Lapsed

The Educational Tribunals Bill, 2010
Lapsed

The National Accreditation Regulatory Authority for Higher Educational Institutions Bill, 2010
Lapsed

The Cost and Works Accountants (Amendment) Bill, 2010
Passed

The Chartered Accountants (Amendment) Bill, 2010
Passed

The Company Secretaries (Amendment) Bill, 2010
Passed

The Wakf (Amendment) Bill, 2010
Passed

The Prevention of Torture Bill, 2010
Lapsed

The Personal Laws (Amendment) Bill, 2010
Passed

The Payment of Gratuity (Amendment) Bill, 2010
Passed

The Copyright (Amendment) Bill 2010
Passed

The Right of Children to Free and Compulsory Education (Amendment) Bill, 2010
Passed

The National Council for Teacher Education (Amendment) Bill, 2010
Passed

The Chemical Weapons Convention (Amendment) Bill, 2010
Passed

The National Institutes of Technology (Amendment) Bill, 2010
Passed

The Clinical Establishments (Registration and Regulation) Bill, 2010
Passed

The Petroleum and Minerals Pipelines (Acquisition of Right of User in Land) Amendment Bill, 2010
Passed

The Code of Criminal Procedure (Amendment) Bill, 2010
Passed

The Orissa (Alteration of Name) Bill, 2010
Passed

The Constitution (113th Amendment) Bill, 2010
Passed

The Ancient Monuments and Archaeological Sites and Remains Amendment and Validation Bill 2010
Passed

The Energy Conservation (Amendment) Bill, 2010
Passed

The State Bank of India (Amendment) Bill, 2010
Passed

The Transplantation of Human Organs (Amendment) Bill, 2009
Passed

The State Bank of India (Subsidiary Banks) Amendment Bill, 2009
Passed

The Coinage Bill, 2009
Passed

The Salaries & Allowances of Ministers (Amendment) Bill, 2009
Passed

The Commercial Division of High Courts Bill, 2009
Lapsed

The National Capital Territory of Delhi Laws (Special Provisions) Second Bill, 2009
Passed

The Competition (Amendment) Bill, 2009
Passed

The Jharkhand Contingency Fund (Amendment) Bill, 2009
Passed

The Trade Marks (Amendment) Bill, 2009
Passed

The Essential Commodities (Amendment and Validation) Bill, 2009
Passed

The Payment of Gratuity (Amendment) Bill, 2009
Passed

The State Bank of Saurashtra (Repeal) and the State Bank of India (Subsidiaries Banks) Amendment Bill, 2009
Passed

The Constitution (111th Amendment) Bill, 2009
Passed

The Constitution (110th Amendment) Bill, 2009
Lapsed

The National Rural Employment Guarantee (Amendment) Bill, 2009
Passed

The Foreign Trade (Development and Regulation) Amendment Bill, 2009
Passed

The Central Universities (Amendment) Bill, 2009
Passed

The Constitution (112th Amendment) Bill, 2009 (Amendment of article 243T)
Lapsed

The Civil Defence (Amendment) Bill, 2009
Passed

The Draft Direct Taxes Code Bill, 2009
Draft

The National Commission For Minority Educational Institutions (Amendment) Bill, 2009
Passed

The Workmen’s Compensation (Amendment) Bill, 2009
Passed

The Land Ports Authority of India Bill, 2009
Passed

The Employees' State Insurance (Amendment) Bill, 2009
Passed

The Metro Railways (Amendment) Bill, 2009
Passed

The Securities and Exchange Board of India (Amendment) Bill, 2009
Withdrawn

The Companies Bill, 2009
Withdrawn

The Indian Trusts (Amendment) Bill, 2009
Lapsed

The Life Insurance Corporation (Amendment) Bill, 2009
Passed

The National Green Tribunal Bill, 2009
Passed

The Constitution (109th Amendment) Bill, 2009
Passed

The Rubber (Amendment) Bill, 2009
Passed

Pension Fund Regulatory

The National Commission for Heritage Sites Bill, 2009
Withdrawn

The Industrial Disputes (Amendment) Bill, 2009
Passed

The State Bank of India (Subsidiary Banks Laws) Amendment Bill, 2009
Lapsed

The Indian Trusts (Amendment) Bill, 2009
Lapsed

The National Capital Territory of Delhi Laws (Special Provisions) Bill, 2009
Passed

The Central Universities Bill, 2009
Passed

The National Commission for Minority Educational Institutions (Amendment) Bill, 2009
Lapsed

The National Highways Authority of India (Amendment) Bill, 2008
Lapsed

The Life Insurance Corporation (Amendment) Bill, 2008
Lapsed

The High Court and Supreme Court Judges (Salaries and Conditions of Service) Amendment Bill, 2008
Passed

The Scheduled Castes and Scheduled Tribes (Reservation in Posts and Services) Bill, 2008
Lapsed

The Insurance Laws (Amendment) Bill, 2008
Withdrawn

The Agricultural and Processed Food Products Export Development Authority (Amendment) Bill, 2008
Passed

The Prevention of Corruption (Amendment) Bill, 2008
Lapsed

The South Asian University Bill, 2008
Passed

The Central Industrial Security Force (Amendment) Bill, 2008
Passed

The Land Ports Authority of India Bill, 2008
Lapsed

The Railway Property (Unlawful Possession) Amendment Bill, 2008
Passed

The National Investigation Agency Bill, 2008
Passed

The Unlawful Activities (Prevention) Amendment Bill, 2008
Passed

The Telecom Regulatory Authority of India (Amendment) Bill, 2008
Pending

The Right to Education Bill, 2008
Passed

The Protection and Utilisation of Public Funded Intellectual Property Bill, 2008
Withdrawn

The Companies Bill, 2008
Lapsed

The Governors (Emoluments, Allowances and Privileges) Amendment Bill, 2008
Passed

The Legal Metrology Bill, 2008
Passed

The Post Graduate Institute of Medical Education and Research, Chandigarh (Amendment) Bill, 2008
Passed

The President’s Emoluments and Pension (Amendment) Bill, 2008
Passed

The Salaries and Allowances of Officers of Parliament (Amendment) Bill, 2008
Passed

The Representation of the People (Second Amendment) Bill, 2008
Passed

The Vice-President’s Pension (Amendment) Bill, 2008
Passed

The Science and Engineering Research Board Bill, 2008
Passed

The Central Universities Bill, 2008
Withdrawn

The Limited Liability Partnership Bill, 2008
Passed

The Gram Nyayalayas Bill, 2008
Passed

The Plantations Labour (Amendment) Bill, 2008
Passed

The Employees’ State Insurance (Amendment) Bill, 2008
Lapsed

The Pesticide Management Bill, 2008
Withdrawn

The Railways (Second Amendment) Bill, 2008
Lapsed

The Workmen’s Compensation (Amendment) Bill, 2008
Lapsed

The Prevention of Money Laundering (Amendment) Bill, 2008
Passed

The Mines and Minerals (Development and Regulation) Amendment Bill 2008
Passed

Women's Reservation Bill [The Constitution (108th Amendment) Bill, 2008]
Lapsed

The Compensatory Afforestation Fund Bill, 2008
Lapsed

The Supreme Court (Number of Judges) Amendment Bill, 2008
Passed

The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2008
Passed

The Forward Contracts (Regulation) Amendment Bill, 2008
Lapsed

The Central Universities Laws (Amendment) Bill, 2008
Passed

The Sugar Development Fund (Amendment) Bill, 2008
Passed

The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2008
Passed

The Representation of the People (Amendment) Bill, 2008
Passed

The Food Safety and Standards (Amendment) Bill, 2008
Passed

The Delimitation (Amendment) Bill, 2008
Passed

The Railways (Amendment) Bill, 2008
Passed

The Authority for Advance Rulings on Central Taxes Bill, 2007
Lapsed

The Rehabilitation and Resettlement Bill, 2007
Lapsed

The Land Acquisition (Amendment) Bill, 2007
Lapsed

The Paramedical and Physiotherapy Central Councils Bill, 2007
Lapsed

The Sixth Schedule to the Constitution (Amendment) Bill, 2007
Lapsed

The Constitution (107th Amendment) Bill, 2007
Lapsed

The Constitution (Scheduled Tribes) (Union Territories) Order (Amendment) Bill, 2007
Passed

The Payment of Gratuity (Amendment) Bill, 2007
Lapsed

The NEPA Limited (Disinvestment of Ownership) Bill, 2007
Lapsed

The National Capital Territory of Delhi Laws (Special Provisions) Second Bill, 2007
Passed

The Payment of Bonus (Amendment) Bill, 2007
Passed

The Unorganised Sector Workers’ Social Security Bill, 2007
Passed

The Rajiv Gandhi Institute of Petroleum Technology Bill, 2007
Passed

The Airports Economic Regulatory Authority of India Bill, 2007
Passed

The Clinical Establishments (Registration and Regulation) Bill, 2007
Lapsed

The National Waterway (Lakhipur-Bhanga Stretch of the Barak River) Bill, 2007
Lapsed

The Trade Marks (Amendment) Bill, 2007
Lapsed

The Indira Gandhi National Tribal University Bill, 2007
Passed

The Drugs and Cosmetics (Amendment) Bill, 2007
Withdrawn

The All-India Institute of Medical Sciences and the Post-Graduate Institute of Medical Education and Research (Amendment) Bill, 2007
Passed

The Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Amendment Bill, 2007
Passed

The State Bank of India (Amendment) Bill, 2007
Passed

The Private Detective Agencies (Regulation) Bill, 2007
Withdrawn

The Collection of Statistics Bill, 2007
Passed

The Tyre Corporation of India Limited (Disinvestment of Ownership) Bill, 2007
Passed

The Motor Vehicles (Amendment) Bill, 2007
Lapsed

The Gram Nyayalayas Bill, 2007
Withdrawn

The Maternity Benefit (Amendment) Bill, 2007
Passed

The Damodar Valley Corporation (Amendment) Bill, 2007
Lapsed

The Carriage by Air (Amendment) Bill, 2007
Passed

The Seaman's Provident Fund (Amendment) Bill, 2007
Withdrawn

The Maintenance and Welfare of Parents and Senior Citizens Bill, 2007
Passed

The Micro Financial Sector (Development and Regulation) Bill, 2007
Lapsed

The Indian Maritime University Bill, 2007
Passed

The Mizoram University (Amendment) Bill, 2007
Passed

The Taxation Laws (Amendment) Bill, 2007
Passed

The Banking Regulation (Amendment) Bill, 2007
Passed

The National Rural Employment Guarantee (Extension To Jammu and Kashmir) Bill, 2007
Passed

The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Bill, 2007
Passed

The National Institute of Pharmaceutical Education and Research (Amendment) Bill, 2007
Passed

The National Tax Tribunal (Amendment) Bill, 2007
Passed

The Sports Broadcasting Signals (Mandatory Sharing with Prasar Bharati) Bill, 2007
Passed

The Cable Television Networks (Regulation) Amendment Bill, 2006
Passed

The Judges (Inquiry) Bill, 2006
Lapsed

The Central Road Fund (Amendment) Bill, 2006
Passed

The Foreign Contribution (Regulation) Bill, 2006
Passed

The State Bank of India (Amendment) Bill, 2006
Lapsed

The Securities Contracts (Regulation) Amendment Bill, 2006
Passed

The Limited Liability Partnership Bill, 2006
Withdrawn

The Information Technology (Amendment) Bill, 2006
Passed

The National Waterway (Kakinada-Pondicherry Stretch of Canals and the Kaluvelly Tank, Bhadrachalam-Rajahmundry Stretch of River Godavari and Wazirabad-Vijayawada Stretch of River Krishna) Bill, 2006
Passed

The National Waterway (Talcher-Dhamra Stretch of Rivers Geonkhali-Charbatia-Dhamra Stretch of Matai River and Mahanadi Delta Rivers) Bill, 2006
Passed

The Central Educational Institutions (Reservation in Admission) Bill, 2006
Passed

The Code of Criminal Procedure (Amendment) Bill, 2006
Passed

The Aircraft (Amendment) Bill, 2006
Passed

The Constitution (Scheduled Castes) Order Amendment Bill, 2006
Passed

The Sashastra Seema Bal Bill, 2006
Passed

The Dalmia Dadri Cement Limited (Acquisition and Transfer of Undertakings) Amendment Bill, 2006
Passed

The Payment and Settlement Systems Bill, 2006
Passed

The National Institute of Technology Bill, 2006
Passed

The National Jute Board Bill, 2006
Passed

The Constitution (One Hundred and Sixth Amendment) Bill, 2006
Lapsed

The Immoral Traffic (Prevention) Amendment Bill, 2006
Lapsed

The State Bank of India (Subsidiary Bank Laws) Amendment Bill, 2006
Passed

The Indian Telegraph (Amendment) Bill, 2006
Passed

The Apprentices (Amendment) Bill, 2007
Passed

The Forward Contracts (Regulation) Amendment Bill, 2006
Withdrawn

The Central Institute of English and Foreign Language University Bill, 2006
Passed

The Administrative Tribunals (Amendment) Bill, 2006
Withdrawn

The Drugs (Control) Repeal Bill, 2006
Lapsed

The Competition Amendment Bill, 2006
Passed

The Representation of the People (Amendment) Bill, 2006
Withdrawn

The Electricity (Amendment) Bill, 2005
Passed

The Petroleum and Natural Gas Regulatory Board Bill, 2005
Passed

The Prevention and Control of Infectious & Contagious Diseases in Animals (Amendment) Bill, 2005
Passed

The Armed Forces Tribunal Bill, 2005
Passed

The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Bill, 2005
Passed

The Inland Vessels (Amendment) Bill, 2005
Passed

The Carriage by Road Bill, 2005
Passed

The Warehousing (Development and Regulation) Bill, 2005
Passed

The Communal Violence (Prevention, Control and Rehabilitation of Victims) Bill, 2005
Withdrawn

The Food Safety and Standards Bill, 2005
Passed

The Indian Medical Council (Amendment) Bill, 2005
Withdrawn

The Labour Laws (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishments) Amendment and Miscellaneous Provisions Bill, 2005
Withdrawn

The Factories (Amendment) Bill, 2005
Lapsed

The Indian Medicine and Homoeopathy Pharmacy Bill, 2005
Pending

The Banking Regulation (Amendment) Bill, 2005
Lapsed

The Small and Medium Enterprises Development Bill, 2005
Passed

The Admiralty Bill, 2005
Lapsed

The Drugs and Cosmetics (Amendment) Bill, 2005
Passed

The Indian Medicine Central Council (Amendment) Bill, 2005
Withdrawn

The Homoeopathy Central Council (Amendment) Bill, 2005
Withdrawn

The Pension Fund Regulatory and Development Authority Bill, 2005
Lapsed

The Standards of Weights and Measures (Enforcement) Amendment Bill, 2005
Withdrawn

The National Commission for Minorities (Repeal) Bill, 2004
Lapsed

The Constitution (103rd Amendment) Bill, 2004
Lapsed

The Merchant Shipping (Amendment) Bill, 2004
Passed

The Scheduled Castes, Scheduled Tribes and Other Backward Classes (Reservation in Posts and Services) Bill, 2004
Withdrawn

The Seeds Bill, 2004
Pending

The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001
Pending

The Foreign Trade (Development and Regulation) Amendment Bill, 2001
Withdrawn

The Coal Mines (Nationalisation) Amendment Bill, 2000
Withdrawn

The Lotteries (Prohibition) Bill, 1999
Withdrawn

The Delhi Rent (Amendment) Bill, 1997
Pending

The Indian Boilers (Amendment) Bill, 1994
Passed

The Lok Pal Bill, 2011
Draft

Earlier Lok Pal Bills

The Land Acquisition and Resettlement and Rehabilitation Bill, 2011
Draft

The Jan Lok Pal Bill, 2011
Draft

Foreign University Bill
Pending

The Right of Children to Free and Compulsory Education Bill, 2008 Full Brief

The Metro Railways (Amendment) Bill, 2009
Passed

The Drugs and Cosmetics (Amendment) Bill, 2005 Full Brief

Cover Note on Higher Education
Lapsed