the PRS Blog

Home > Legislation Related > No Political parties in UP urban-local bodies

No Political parties in UP urban-local bodies

June 25th, 2010 prsindia Leave a comment Go to comments

Indian Express published an article by PRS on the proposed Rules to disallow participation by political parties in urban local bodies (such as municipalities).

Click here for the article

What do you think of this post?

Excellent (0) Interesting (0) Useful (0) Not useful (0)

Tags:

Comments (0) Trackbacks (0) Leave a comment Trackback

No comments yet.

No trackbacks yet.

Are laws covered by copyright? Upcoming Committee Meetings in Parliament

June 2010
M	T	W	T	F	S	S
« May		Jul »
	1	2	3	4	5	6
7	8	9	10	11	12	13
14	15	16	17	18	19	20
21	22	23	24	25	26	27
28	29	30

Twitter Feed

Less than a month left to apply to the LAMP Fellowship! Apply today at: http://t.co/RJMdSTqm #LAMP
On the PRS Blog: Sanction to prosecute public officials http://t.co/0XaqK7jf
PRS Summary of Electronic Delivery of Services Bill, introduced in Parliament in Winter Session, 2011. http://t.co/NyIMXh2W
Got queries about the LAMP Fellowship? Join the Live Chat with the LAMP Fellowship Team. http://t.co/ZndHTvw2
LAMP Fellow Manju Sagar talks about visiting his MP's constituency: http://t.co/g5z7G4k9. Apply today! http://t.co/RJMdSTqm #LAMP

No Political parties in UP urban-local bodies

Share this Page

Subscribe to the PRS Blog

Recent Posts

Twitter Feed

Archives

Meta

Blogroll