the PRS Blog

The objective of this blog is to supplement the information provided on the PRS website, with more analysis, information, that might be useful for readers.  We expect to discuss issues about legislation and policy on some occasions and about the functioning of Parliament at other times.  Interesting Parliament trivia will also find their place on the blog from time to time.

The Parliament itself puts up significant amount of information on its website, making it relatively easy for anyone tracking the institution to access data.  But what we at PRS have tried to do is to add value to the information that we have accessed from Parliament, and make our products even more relevant to users.  We hope readers of this blog will share their views with us on a range of issues.

We know that a number of people both in India and abroad use our website as a resource on legislation and Parliament. Our somewhat tentative beginning on Twitter (www.twitter.com/prslegislative) is now being followed more widely.  Recent updates from Twitter will also be displayed on the Blog.

The only way in which our legislation will become better over time is when lots of people like us scrutinise issues in detail, engage with our law makers and ensure that the process takes into account the inputs of citizens from across the country.  As we prepare ourselves for the upcoming Budget session of Parliament, we expect to post on our blog quite regularly.  We hope you will find this useful in the weeks and months ahead!  Please spread the word about this new blog, and thank you for all your continued support.