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Budget Session 2008 |
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Date |
Bills Introduced |
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Bills for Consideration and Passing |
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May 06, 2008 |
| Rajya Sabha |
| The Constitution (108th Amendment) Bill, 2008 |
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May 05, 2008 |
| Lok Sabha |
| The Compensatory Afforestation Fund Bill, 2008 |
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April 30, 2008 |
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| Lok Sabha |
| The Carriage by Air (Amendment) Bill, 2007 (Passed) |
| The National Jute Board Bill, 2006 |
| Rajya Sabha |
| The Appropriation (No. 2) Bill, 2008 (Passed in both Houses) |
| The Finance Bill, 2008 (Passed in both Houses) |
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April 29, 2008 |
| Lok Sabha |
| The Supreme Court (Number of Judges) Amendment Bill, 2008 |
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| Lok Sabha |
| The Finance Bill, 2008 (Passed) |
| The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Bill, 2008 (Passed in both Houses) |
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April 25, 2008 |
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| Rajya Sabha |
| The Central Universities Laws (Amendment) Bill, 2008 (Passed) |
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April 24, 2008 |
| Lok Sabha |
| The Appropriation (No. 2) Bill, 2008 |
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| Lok Sabha |
| The Appropriation (No. 2) Bill, 2008 (Passed) |
| Rajya Sabha |
| The University Grants Commission (Amendment) Bill, 1995 (Withdrawn) |
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April 23, 2008 |
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| Rajya Sabha |
| The Jawaharlal Institute of Post-Graduate Medical Education and Research (JIPMER) Puducherry Bill, 2007 (Passed) |
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April 22, 2008 |
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| Rajya Sabha |
| The Appropriation (Railways) No. 3 Bill, 2008 (Passed in both Houses) |
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April 17, 2008 |
| Lok Sabha |
| The Appropriation (Railways) No. 3 Bill, 2008 |
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| Lok Sabha |
| The Appropriation (Railways) No. 3 Bill, 2008 (Passed) |
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March 19, 2008 |
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| Lok Sabha |
| The Maternity Benefit (Amendment) Bill, 2008 (Passed by both Houses) |
| The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2008 (Passed by both Houses) |
| Rajya Sabha |
| The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2008 (Passed) |
| The Sugar Development Fund (Amendment) Bill, 2008 (Passed by both Houses) |
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March 18, 2008 |
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| Lok Sabha |
| The Food Safety and Standards (Amendment) Bill, 2008 (Passed by both Houses) |
| Rajya Sabha |
| The Delimitation (Amendment) Bill, 2008 (Passed by both Houses) |
| The Representation of the People (Amendment) Bill, 2008 (Passed by both Houses) |
| The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2008 (Passed by both Houses) |
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March 17, 2008 |
| Rajya Sabha |
| The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2008 |
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| Lok Sabha |
| The Sugar Development Fund (Amendment) Bill, 2008 (Passed) |
| The Forward Contracts (Regulation) Amendment Bill, 2008 (Posponed) |
| The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2008 (Passed) |
| Rajya Sabha |
| The Appropriation (Vote on Account) Bill, 2008 (Passed by both Houses) |
| The Appropriation Bill, 2008 (Passed by both Houses) |
| The Karnataka Appropriation (Vote on Account) Bill, 2008 (Passed by both Houses) |
| The Karnataka Appropriation Bill, 2008 (Passed by both Houses) |
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March 14, 2008 |
| Lok Sabha |
| The Appropriation (Vote on Account) Bill, 2008 |
| The Appropriation Bill, 2008 |
| The Karnataka Appropriation (Vote on Account) Bill, 2008 |
| The Karnataka Appropriation Bill, 2008 |
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| Lok Sabha |
| The Appropriation (Vote on Account) Bill, 2008 (Passed) |
| The Appropriation Bill, 2008 (Passed) |
| The Karnataka Appropriation (Vote on Account) Bill, 2008 (Passed) |
| The Karnataka Appropriation Bill, 2008 (Passed) |
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March 13, 2008 |
| Lok Sabha |
| The Forward Contracts (Regulation) Amendment Bill, 2008 |
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| Lok Sabha |
| The Forward Contracts (Regulation) Amendment Bill, 2006 (Withdrawn) |
| Rajya Sabha |
| The Railways (Amendment) Bill, 2008 (Passed by both Houses) |
| The Food Safety and Standards (Amendment) Bill, 2008 (Passed) |
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March 12, 2008 |
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| Rajya Sabha |
| The Appropriation (Railways) Bill, 2008 (Passed in both Houses) |
| The Appropriation (Railways) No. 2 Bill, 2008 (Passed in both Houses) |
| The Appropriation (Railways) Vote on Account Bill, 2008 (Passed in both Houses) |
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March 11, 2008 |
| Lok Sabha |
| The Sugar Development Fund (Amendment) Bill, 2008 |
| The Appropriation (Railways) Bill, 2008 |
| The Appropriation (Railways) No. 2 Bill, 2008 |
| The Appropriation (Railways) Vote on Account Bill, 2008 |
| Rajya Sabha |
| The Central Universities Laws (Amendment) Bill, 2008 |
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| Lok Sabha |
| The Railways (Amendment) Bill, 2008 (Passed) |
| The Appropriation (Railways) Bill, 2008 (Passed) |
| The Appropriation (Railways) No. 2 Bill, 2008 (Passed) |
| The Delimitation (Amendment) Bill, 2008 (Passed) |
| The Representation of the People (Amendment) Bill, 2008 (Passed) |
| The Appropriation (Railways) Vote on Account Bill, 2008 (Passed) |
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March 10, 2008 |
| Lok Sabha |
| The Representation of the People (Amendment) Bill, 2008 |
| The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2008 |
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March 03, 2008 |
| Lok Sabha |
| The Delimitation (Amendment) Bill, 2008 |
| The Railways (Amendment) Bill, 2008 |
| Rajya Sabha |
| The Food Safety and Standards (Amendment) Bill, 2008 |
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February 29, 2008 |
| Lok Sabha |
| The Finance Bill, 2008 |
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February 27, 2008 |
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| Rajya Sabha |
| The Maternity Benefit (Amendment) Bill, 2007 (Passed) |
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December 07, 2007 |
| Lok Sabha |
| The Authority for Advance Rulings on Central Taxes Bill, 2007 |
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December 06, 2007 |
| Lok Sabha |
| The Land Acquisition (Amendment) Bill, 2007 |
| The Rehabilitation and Resettlement Bill, 2007 |
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| Lok Sabha |
| The Armed Forces Tribunal Bill, 2007 (Passed in both Houses) |
| Rajya Sabha |
| The Maintenance and Welfare of Parents and Senior Citizens Bill, 2007 (Passed in both Houses) |
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December 05, 2007 |
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| Lok Sabha |
| The Indira Gandhi National Tribal University Bill, 2007 (Passed by both Houses) |
| The Maintenance and Welfare of Parents and Senior Citizens Bill, 2007 (Passed) |
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December 04, 2007 |
| Lok Sabha |
| The Paramedical and Physiotherapy Central Councils Bill, 2007 |
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December 03, 2007 |
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| Lok Sabha |
| The Rajiv Gandhi Institute of Petroleum Technology, Bill, 2007 (Passed in both Houses) |
| Rajya Sabha |
| The Payment of Bonus (Amendment) Bill, 2007 (Passed in both Houses) |
| The Tyre Corporation of India Limited (Disinvestment of Ownership) Bill, 2007 (Passed in both Houses) |
| The Payment and Settlement Systems Bill, 2007 (Passed in both Houses) |
| The Indira Gandhi National Tribal University Bill, 2007 (Passed) |
| The Armed Forces Tribunal Bill, 2005 (Passed) |
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December 01, 2007 |
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| Lok Sabha |
| The Sashastra Seema Bal Bill, 2007 (Passed in both Houses) |
| Rajya Sabha |
| The Appropriation (No. 4) Bill, 2007 (Passed in both Houses) |
| The Appropriation (No. 5) Bill, 2007 (Passed in both Houses) |
| The Appropriation (Railways) No. 4 Bill, 2007 (Passed in both Houses) |
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November 30, 2007 |
| Lok Sabha |
| The Sixth Schedule to the Constitution (Amendment) Bill, 2007 |
| The Constitution (One Hundred and Seventh Amendment) Bill, 2007 (Amendment of Articles 244 and 332) |
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| Lok Sabha |
| The Indian Boilers (Amendment) Bill, 2007 (Passed in both Houses) |
| Rajya Sabha |
| The Rajiv Gandhi Institute of Petroleum Technology Bill, 2007 (Passed) |
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November 29, 2007 |
| Lok Sabha |
| The Appropriation (No. 4) Bill, 2007 |
| The Appropriation (No. 5) Bill, 2007 |
| The Appropriation (Railways) No. 4 Bill, 2007 |
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| Lok Sabha |
| The Appropriation (No. 4) Bill, 2007 (Passed) |
| The Appropriation (No. 5) Bill, 2007 (Passed) |
| The Appropriation (Railways) No. 4 Bill, 2007 (Passed) |
| Rajya Sabha |
| The National Capital Territory of Delhi Laws (Special Provisions) Bill, 2007 (Passed in both Houses) |
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November 28, 2007 |
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| Rajya Sabha |
| The Sashastra Seema Bal Bill, 2006 (Passed) |
| The All-India Institute of Medical Sciences and the Post-Graduate Institute of Medical Education and Research (Amendment) Bill, 2007 (Passed in both Houses) |
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November 27, 2007 |
| Rajya Sabha |
| The Constitution (Scheduled Tribes) (Union Territories) Order (Amendment) Bill, 2007 |
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| Lok Sabha |
| The National Capital Territory of Delhi Laws (Special Provisions) Second Bill, 2007 (Passed) |
| The Payment of Bonus (Amendment) Bill, 2007 (Passed) |
| Rajya Sabha |
| The Indian Boilers (Amendment) Bill, 1994 (Passed) |
| The Aircraft (Amendment) Bill, 2007 (Passed in both Houses) |
| The Constitution (Scheduled Tribes) (Union Territories) Order (Amendment) Bill, 2003 (Withdrawn) |
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November 26, 2007 |
| Lok Sabha |
| The Payment of Gratuity (Amendment) Bill, 2007 |
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| Lok Sabha |
| The Payment and Settlement Systems Bill, 2006 (Passed) |
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November 23, 2007 |
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| Lok Sabha |
| The Tyre Corporation of India Limited (Disinvestment of Ownership) Bill, 2007 (Passed) |
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November 22, 2007 |
| Lok Sabha |
| The Payment of Bonus (Amendment) Bill, 2007 |
| The National Capital Territory of Delhi Laws (Special Provisions) Second Bill, 2007 |
| The NEPA Limited (Disinvestment of Ownership) Bill, 2007 |
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| Lok Sabha |
| The National Capital Territory of Delhi Laws (Special Provisions) Bill, 2007 (Withdrawn) |
| The All-India Institute of Medical Sciences and the Post-Graduate Institute of Medical Education and Research (Amendment) Bill, 2007 (Passed) |
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