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1	Parliament Session Alert - Budget 2010
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3	The Securities and Insurance Laws (Amendment and Validation) Bill, 2010
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Latest at PRS

ANALYSIS 2010: The Legislative Analysis Competition

The Securities and Insurance Laws (Amendment and Validation) Bill, 2010

Draft National Identification Authority of India Bill, 2010

Revised Discussion Paper on the Draft Direct Tax Code

Draft Central Bureau of Investigation Act, 2010

Legislative Assistants to MPs Programme

The Prevention of Torture Bill, 2010

Update on legislative business

PRS Conference on Effective Legislatures 2009

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Book Released: India’s Elected: Our MPs, A Report Card

PRS wins Innovation for India Award 2010

Legislative News Scan

Nuke bill likely to become victim of current impasse, Economic Times, Jul 30, 2010

N-liability bill faces rough ride in standing committee, Times of India, Jul 30, 2010

Open to changes in N-liability bill: Centre, Times of India, Jul 29, 2010

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Proclamation issued in relation to the Securities and Insurance Laws(Amendment and Validation) Ordinance, 2010

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Securities and Insurance Laws (Amendment and Validation) Bill, 2010
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