Reviews and analyses the latest policy and legislative developments...

Reviews and analyses the latest policy and legislation developments...

PRS Legislative Research launched the Annual Policy Review in 2017 with the aim of recording in one place all key legislative and policy developments in India during the fiscal year.  The APR 2016-17 summarises all major policy developments over the year, with references to the original documents. 

PRS Legislative Research launched the Annual Policy Review in 2014 with the aim of recording in one place all key legislative and policy developments in India during the fiscal year. These events have been classified in to the following four broad categories: (i) Economy and Finance, (ii) Infrastructure and Transport, (iii) Development sectors, and (iv) Law and Security.