| Date |
Name of Committee |
Agenda |
21-May-12
|
Health and Family Welfare
|
To hear the views of Secretaries of DOPT, Legal Affairs and Health and Family Welfare on functioning of AIIMS |
17-May-12
|
Human Resource Development
|
to hear the representatives of the Higher Education and Research Bill, 2011
|
17-May-12
|
Food Consumer Affairs & Public Distribution
|
To Consideration and Adoption
the draft Reports of the Committee (2011-12)on Action Taken by the
Government on the observations, recommendations contained in (i) Tenth
Report of the Committee (2009-10)on the subject Production, Consumption
and Pricing of Sugar and (ii)Twelfth Report of the Committee (2010-11)on
Demands for Grants (2011-12).
|
17-May-12
|
Agriculture
|
Briefing by the representatives
of Ministry of Agriculture (Department of Animal Husbandry, Dairying
and Fisheries) on "Deevelopment of Fisheries - A Review".
|
16-May-12
|
Science & Technology, Environment & Forests
|
To consider and adopt the draft Reports on Demands for Grants (2012-2013) |
15-May-12
|
Home Affairs
|
to decide its future programme.
|
15-May-12
|
Rural Development
|
Further consideration and adoption of draft Report on the Land Acquisition Rehabilitation and Resettlement Bill 2011
|
15-May-12
|
Railways
|
(i) Consideration and adoption
of draft Report on "New Catering Policy-2010 of Indian Railways"; ii)
Consideration and adoption of draft report on action taken by the
Government on the recommendations/ observations of the Committee
contained in their 12th Report on "New Railway Recruitment Policy" and
(iii)Presentation by the representatives of Ministry of Railways
(Railway Board) on plan head-wise physical and financial performance of
Railways.
|
14-May-12
|
Health and Family Welfare
|
to consider its future course of action
|
14-May-12
|
Water Resources
|
Briefing on Health of the
Rivers, Life and Safety of the Dams and their socio-economic utility to
the society by the representatives of the Ministry of Water Resources.
|
11-MAy-12
|
Coal & Steel
|
Oral Evidence of the Ministries of Coal, Mines and Steel on MMDR Bill, 2011
|
04-May-12
|
External Affairs
|
Consideration & Adoption of DFGs of MOIA and MEA for the year 2012-13 respectively
|
02-May-12
|
Rural Development
|
Considetation and adoption of
Draft Reports on Demands for Grants 2012-13 of the Ministry of
Panchayati Raj and the Department of Rural Development
|
02-May-12
|
Food, Consumer Affairs & Public Distribution
|
To Consider and Adopt the draft
Reports of the Committee (2011-12) on Demands for Grants (2012-13) of
the Ministry of Consumer Affairs, Food and Public Distribution
pertaining to (i) Department of Food and Public Distribution and (ii)
Department of Consumer Affairs.
|
30-Apr-12
|
Human Resource Development
|
Agenda of the meeting will be intimated shortly |
27-Apr-12
|
Chemicals & Fertilizers
|
Consideration and adoption of
Draft Reports on Demands for Grants (2012-13) of the Ministry of
Chemicals and Fertilizers (Department of Pharmaceuticals, Department of
Fertilizers and Department of Chemicals and Petrochemicals)
|
27-Apr-2012
|
Social Justice & Empowerment
|
Consideration and adoption of
draft Twenty-fourth, Twenty-fifth and Twenty-sixty Reports of the
Committee on Demands for Grants for the year 2012-13 of the Ministries
of Social Justice and Empowerment, Tribal Affairs and Minority Affairs
respectively.
|
26-Apr-12
|
Transport, Tourism and Culture
|
To consider and adopt the draft report on the Demands for Grants (2012-13) of Ministry of Civil Aviation
|
26-Apr-12
|
Commerce
|
To consider
and adopt the draft reports on Demands for Grants (2012-13) pertaining
to Department of Industrial Policy and Promotion and Department of
Commerce, Ministry of Commerce and Industry.
|
25-Apr-12
|
Information Technology
|
Consideration and adoption of
draft report on Demands for Grants (2012-13) of the Department of
Electronics and Information Technology (Ministry of Communications and
Information Technology).
|
25-Apr-12
|
Energy
|
To consider draft Reports for adoption
|
24-Apr-12
|
External Affairs
|
Meeting and interaction with Parliamentary Delegation from Finland
|
| 23-Apr-12 |
Agriculture
|
(a)Consideration and Adoption
of Draft Report(s). (b)Briefing by the representatives of the Ministry
of Food Processing Industries on the Subject"National Institute of Food
Technology, Entrepreneurship Management (NIFTEM)".
|
20-Apr-12
|
Information Technology
|
Consideration and adoption of Draft Reports of the respective Ministries/Departments on Demands for Grants (2012-13)
|
20-Apr-12
|
Water Resources
|
Consideration and adoption of Draft Report on Demands for Grants (2012-13) of the Ministry of Water Resources.
|
| 20-Apr-12 |
Chemicals & Fertilizers
|
Oral Evidence of the Officials of Department of Fertilizers in connection with Examination of Demands for Grants 2012-13.
|
19-Apr-12
|
Urban Development
|
To consider and adopt draft
Report on Demands for Grants(2012-13) of the Ministry of Urban
Development and Ministry of Housing and Urban Poverty Alleviation
|
19-Apr-12
|
Rural Development
|
Further discussion on the Land Acquisition, Rehabilitation and Resettlement Bill, 2011
|
18-Apr-12
|
Rural Development
|
Consideration and adoption of
two draft Reports on Demands for Grants (2012-13) of the Ministry of
Drinking Water & Sanitation and the Department of Land Resources,
Ministry of Rural Development
|
17-Apr-12
|
Coal & Steel
|
Oral evidence of Ministry of Steel on Demands for Grants(2012-13)and consideration & adoption of Reports
|
13-Apr-12
|
Agriculture
|
Oral Evidence of the
representatives of Ministry of Agriculture (Department of Animal
Husbandry, Dairying and Fisheries) and the Planning Commission on
Demands for Grants (2012-13).
|
13-Apr-12
|
Labour |
Oral evidence of the representatives of the Ministry of Labour and Employment on the Demands for Grants for the year 2012-2013.
(ii)Oral evidence of the representatives of the Ministry of Textiles on the Demands for Grants for the year 2012-2013
|
12-Apr-12
|
Energy
|
Evidence of the representatives
of the Ministry of New and Renewable Energy in connection with
examination of their Demands for Grants for 2012-13
|
12-Apr-12
|
Energy
|
Evidence of the representatives of the Ministry of Power in connection with examination of their Demands for Grants for 2012-13
|
12-Apr-12
|
Food, Consumer Affairs & Public Distribution
|
To take oral evidence of the
representatives of the Ministry of Consumer Affairs, Food and Public
Distribution {(i)Department of Food and Public Distribution and (ii)
Department of Consumer Affairs}
|
12-Apr-12
|
Agriculture
|
Oral Evidence of the
representatives of Ministry of Agriculture (Department of Agriculture
and Co-operation) and the Planning Commission on Demands for Grants
(2012-13).
|
12-Apr-12
|
Food, Consumer Affairs & Public Distribution
|
To take oral evidence of the
representatives of the Ministry of Consumer Affairs, Food and Public
Distribution {(i)Department of Food and Public Distribution and (ii)
Department of Consumer Affairs}
|
11-Apr-12
|
Rural Development
|
Evidence of the representatives of the Ministry of Panchayati Raj on DFG 2012-13
|
11-Apr-12
|
Information Technology
|
Oral evidence of the
representatives of the Ministry of Communications and Information
Technology (Department of Telecommunications)on Demands for Grants
(2012-13).
|
11-Apr-12
|
Information Technology
|
Oral evidence of the
representatives of the Ministry of Communications and Information
Technology (Department of Information Technology)on Demands for Grants
(2012-13).
|
11-Apr-12
|
Agriculture
|
Oral Evidence of the
representatives of Ministry of Agriculture (Department of Agricultural
Research and Education) and the Planning Commission on Demands for
Grants (2012-13).
|
11-Apr-12
|
Agriculture
|
Oral Evidence of the
representatives of Ministry of Food Processing Industries and the
Planning Commission on Demands for Grants (2012-13).
|
10-Apr-12
|
Rural Development
|
Evidence of representatives of the Department of Rural Development on DFG 2012-13.
|
10-Apr-12
|
Agriculture
|
Oral Evidence of the
representatives of Ministry of Agriculture (Department of Agricultural
Research and Education) and the Planning Commission on Demands for
Grants (2012-13).
|
09-Apr-12
|
Defence
|
Oral Evidence of the
representatives of the Ministry of Defence on Air Force and DRDO and
Oral evidence of the representatives of the Ministry of Defence on
Procurement Policy, Performance of Ordnance Factories, Directorate
General of Quality Assurance, Defence Public Sector Undertakings
|
09-Apr-12
|
Social Justice & Empowerment
|
Evidence of the
represeantatives of the Ministry of Social Justice and Empowerment on
Demands for Grants of the Ministry for the year 2012-13.
|
| 09-Apr-12 |
Social Justice & Empowerment
|
Evidence of the represeantatives of the Ministry of Minority Affairs on Demands for Grants of the Ministry for the year 2012-13.
|
09-Apr-12
|
Social Justice & Empowerment
|
Evidence of the represeantatives of the Ministry of Tribal Affairs on Demands for Grants of the Ministry for the year 2012-13.
|
04-Apr-12
|
Water Resources
|
Evidence of the representatives
of the Ministry of Water Resources in connection with the examination
of Demands for Grants (2012-13).
|
03-Apr-12
|
Petroleum & Natural Gas
|
|
03-Apr-12
|
Information Technology
|
Oral evidence of the representatives of the Ministry of Information and Broadcasting on Demands for Grants (2012-13).
|
03-Apr-12
|
Information Technology
|
Oral evidence of the
representatives of the Ministry of Communications and Information
Technology (Department of Posts) on Demands for Grants (2012-13).
|
02-Apr-12
|
Urban Development
|
(i)Oral evidence of the
representaives of Ministry of Urban Development on Demands for Grants
(2012-13)(ii)Oral evidence of the representatives of Ministry of Housing
and Urban Poverty Alleviation on Demands for Grants (2012-13)
|
27-Mar-12
|
Rural Development
|
Evidence of representatives of the Department of Land Resources (Ministry of Rural Development) on Demands for Grants (2012-13).
|
26-Mar-12
|
Rural Development
|
Evidence of representatives of the Ministry of Drinking Water and Sanitation on Demands for Grants (2012-13).
|
22-Mar-12
|
Urban Development
|
(i)Consideration and adoption
of Draft Report on action taken by the Government on the
receommendations contained in the 14th Report of the
Committee(2010-11)on Demands for Grants (2011-12) of Ministry of Urban
Development (ii) Briefing by the representatives of Ministry of Urban
Development on the Public Premises (Eviction of Unauthorized Occupants)
Amendment Bill, 2011 which has been referred to the Committee for
examination and report.
|
22-Mar-12
|
Railways
|
Briefing by the representatives
of the Ministry of Railways (Railway Board) on "Demands for Grants -
2012-13 of the Ministry of Railways".
|
20-Mar-12
|
Water Resources
|
Consideration and adoption of
draft Report on Action Taken by the Government on the
observations/recommendations contained in the 8th Report (15th Lok
Sabha) on Demands for Grants (2011-12).
|
20-Mar-12
|
Coal & Steel
|
oral evidence of the Ministries of Mines, Coal and Steel on MMDR Bill, 2011
|
15-Mar-12
|
Coal & Steel
|
oral evidence of the Ministries of Mines, Coal and Steel on MMDR Bill, 2011
|
15-Mar-12
|
Rural Development
|
To take evidence of the
representatives of the Department of Land Resources (M/o Rural
Development, Department of Legal Affairs and Legislative Department (M/o
Law and Justice) on the LARR Bill, 2011
|
13-Mar-12
|
Social Justice & Empowerment
|
(i) To hear the views of
Registrar General of India and National Commission for Scheduled Tribes
on "The Constitution (Scheduled Tribes) Order (Second Amendment) Bill,
2011". (ii) Oral evidence of the Ministry of Tribal Affairs on "The
Constitution (Scheduled Tribes) Order (Second Amendment) Bill, 2011".
|
| 07-Mar-12 |
Information Technology |
Consideration and adoption of two draft Action Taken Reports on Demands for Grants (2011-12) of DoT and MoI&B. Oral evidence on Cable Television Networks (Regulation) Second Amendment Bill 2011. |
| 06-Mar-12 |
Coal & Steel |
Oral evidence of the Ministries of Mines,Coal and Steel on "The MMDR Bill, 2011. |
| 05-Mar-12 |
Labour |
Evidence of the representatives of the Ministry of Urban Development and CPWD on the subject Deployment of Contract/Casual workers/ Sanitation workers for perennial nature of jobs in CPWD |
| 05-Mar-12 |
Chemicals & Fertilizers |
Consideration and Adoption of Action Taken by the Government on the recommendations contained in the 13th Report on Production, Pricing and Distribution of Molasses of the Ministry of Chemicals and Fertilizers (Department of Chemicals and Petrochemicals) and Action Taken by the Government on the recommendations contained in the 18th, 19th and 20th Report (15th Lok Sabha) on Demands for Grants (2011-12) of the Ministry of Chemicals and Fertilizers (Department of Fertilizers and Department of Pharmaceuticals, Department of Chemicals and Petrochemicals) |
| 05-Mar-12 |
Social Justice & Empowerment |
Consideration and adoption of Draft Reports of the Committee. |
29-Feb-12
|
Water Resources
|
Consideration and adoption of draft Report on Action Taken by the Government on the observations/recommendations contained in the Tenth Report (15th Lok Sabha) on Augmentation of Depleted Ground Water Level, Sustainable Development, Conservation, Management, Use of Ground Water and Prevention of Water Pollution.
|
24-Feb-12
|
Information Technology
|
Briefing by the representatives of the Ministry of Information and Broadcasting in connection with the examination of the (i) The Press and Registration of Books and Publications Bill, 2011 and (ii) The Cable Television Networks (Regulation) Second Amendment Bill, 2011
|
21-Feb-12
|
External Affairs
|
Briefing by Foreign Secretary on the subject, "Recent developments in Maldives and our overall policy for the Indian Ocean"
|
21-Feb-12
|
Public Accounts
|
Briefing by the representatives of the Ministry of Railways on the subjects "Railways Finances" based on C&AG Report No. 33 of 2010-11 and "Tatkal and Advance Reservation System in Indian Railways", "Construction of New Lines on Socio/Economic Considerations", Excessive Delays in Maintenance of Locomotives" and "Functioning of Rail Vikas Nigam Limited" based on C&AG Report No. 34 of 2010-11
|
21-Feb-12
|
Social Justice & Empowerment
|
Briefing by the representatives of the Ministry of Tribal Affairs on "The Constitution (scheduled Tribes) Order (Second Amendment) Bill, 2011". |
| 17-Feb-12 |
Railways |
Oral evidence of the representatives of the Ministry of Railways (Railway Board) on the subject "Procurement and Tendering System in Railways" |
| 16-Feb-12 |
Rural Development |
To take evidence of the non-official witnesses in connection with the examination of ‘the Land Acquisition, Rehabilitation & Resettlement Bill, 2011’ |
13-Feb-12
|
Coal & Steel
|
Oral Evidence of the Ministry of Mines on The Mines and Minerals (Development & Regulation) Bill, 2011
|
12-Feb-12
|
Coal & Steel
|
Oral Evidence of the Ministry of Mines on The Mines and Minerals (Development & Regulation) Bill, 2011
|
10-Feb-12
|
Agriculture
|
(i) Consideration and Adoption of Draft Report(s)(ii)Oral Evidence of Dr. S. Nagarajan, Ex-Chairperson, the Protection of Plant Varieties and Farmers Rights Authority on the Subject “National Agricultural Research System - An Evaluation”(iii) Oral Evidence of Dr. Kirti Singh,Ex-Chairman, Agriculture Scientists Recruitment Board on the Subject “National Agricultural Research System - An Evaluation”(iv) Oral Evidence of Vice-Chancellor, Tamil Nadu Veterinary & Animal Science University on the Subject “National Agricultural Research System - An Evaluation”.
|
03-Feb-12
|
Agriculture
|
(i)Oral Evidence of Ex-Vice Chancellor, BAU, Ranchi on the Subject "National Agricultural Research System - An Evaluation".(ii)Oral Evidence of Chief Executive Officer, National Rainfed Area Authority on the Subject "National Agricultural Research System - An Evaluation". |
| 03-Feb-12 |
Public Accounts
|
Oral evidence of the representatives of Reliance Industries Limited on the subject "Performance of Hydrocarbon Production Sharing Contracts" based on C&AG Report No. 19 of 2011-12.
|
31-Jan-12
|
Information Technology
|
Oral evidence of the former Chief Election Commissioners on the subject Issues related to Paid News.
|
30-Jan-12
|
Coal & Steel
|
Briefing by the representatives of the Ministry of Mines on The Mines and Minerals(Development& Regulation)Bill 2011 |
30-Jan-12
|
Labour
|
Evidence of the representatives of Steel Authority of India Limited and Rourkela Steel Plant on the issue of rehabilitation of legal heirs of deceased employees of Rourkela Steel Plant.
|
30-Jan-12
|
Labour
|
Further evidence of the representatives of the Ministries of Information and Broadcasting and Prasar Bharti Broadcasting Corporation on regularisation of casual workers artists of Radio Kashmir, CBS Radio Kashmir and Doordarshan Kendra, Sringar
|
| 30-Jan-12 |
Public Accounts
|
Internal discussion on the Draft Report on "Member of Parliament Local Area Development Scheme" based on C&AG Report No. 31 of 2010-11. |
27-Jan-12
|
External Affairs
|
Briefing by Foreign Secretary on the Subject “Passport Seva Project – Targets & Achievements”. |
| 27-Jan-12 |
Agriculture |
(i)Oral Evidence of Director & Vice-Chancellor, Indian Agriculture Research Institute (Deemed University), Pusa, New Delhi on the Subject"National Agricultural Research System - An Evaluation".(ii)Oral Evidence of Vice-Chancellor, G.B. Pant University of Agriculture & Technology, Pantnagar, Uttranchal on the Subject "National Agricultural Research System - An Evaluation". |
24-Jan-12
|
Water Resources
|
Evidence of the representatives of the Ministry of Water Resources on Review on Inter Linking of Rivers with reference to flood and drought situation.
|
23-Jan-12
|
Railways
|
Briefing by the representatives of the Ministry of Railways (Railway Board) on the subject "Procurement and Tendering System in Railways"
|
23-Jan-12
|
Food, Consumer Affairs & Public Distribution
|
To decide course of action on (i) The National Food Security Bill, 2011 and (ii)The Warehousing Corporation(Amendment) Bill, 2011 pertaining to the Ministry of Comsumer Affairs, Food and Public Distrbution, Dept. of Cosumer Affairs |
23-Jan-12
|
Empowerment of Women
|
Oral evidence of the representatives of the Ministry of Rural Development on the subject NREGA and Empowerment of Women in Rural Areas
|
20-Jan-12
|
Coal & Steel
|
Further oral evidence of the representatives of the Ministry of Coal on the subject Coal Pricing and issues related to Royalty
|
19-Jan-12
|
Rural Development
|
To take evidence of non-official witnesses/State Governments/Central Ministries in connection with the examination of the ‘Land Acquisition, Rehabilitation and Resettlement Bill, 2011’ |
18-Jan-12
|
Social Justice & Empowerment
|
Briefing on the subject "Priority Sector Lending by Banks to SCs, STs, OBCs and Minorities" by the representatives of the Ministry of Social Justice and Empowerment on the aspect of lending by Banks to SCs and OBCs.
|
11-Jan-12
|
Information Technology
|
Oral evidence of the experts who are also former Member of Press Council of India on the subject Issues related to Paid News. |
6-Jan-12
|
Coal & Steel
|
Oral evidence of the representatives of the Ministry of Coal on the subject Review of Performance of Coal Mines Provident Fund Organisation.
|
5-Jan-12
|
Rural Development
|
To take evidence of non-official witnesses/State Governments/Central Ministries in connection with the examination of the ‘Land Acquisition, Rehabilitation and Resettlement Bill, 2011’
|
15-Dec-11
|
Rural Development
|
To take evidence of the representatives of State Governments of Maharashtra and Meghalaya in connection with the examination of LARR Bill, 2011 |
14-Dec11
|
Rural Development
|
To take evidence of the representatives of Government of Uttar Pradesh in connection with the examination of LARR Bill, 2011 |
14-Dec-11
|
Labour |
consideration and adoption of The Mines (Amendment) Bill, 2011 and The Inter State Migrant Workmen (Reulation of Employment and Conditions of Service) Amendment Bill, 2011 |
| 12-Dec-11 |
Food, Consumer Affairs & Public Distribution |
For taking avidance of the representative of the Ministry of Comsumer Affairs, Food and Public Distrbution, Dept. of Cosumer Affairs in connection with the examination of - The forward conracts(Regulation) amendment bill, 2010 |
30-Nov-11
|
Rural Development
|
To take evidence of the representatives of the Confederation of Indian Industry (CII) and Ministries of i) Ministry of Urban Development; (ii) Ministry of Housing and Urban Poverty Alleviation and (iii) Ministry of Panchayati Raj in connection with the examination of ‘the Land Acquisition, Rehabilitation and Resettlement Bill, 2011’.
|
| 28-Nov-11 |
Water Resources
|
Evidence of the representatives of the Ministry of Water Resources on Repair, Renovation and Restoration (RRR) of Water Bodies.
|
23-Nov-11
|
Petroleum and Natural Gas
|
Evidence on the subject Challenges of Under-recoveries of petroleum products
|
18-Nov-11
|
Information Technology
|
Consideration and adoption of Draft Action Taken Report on the subject Modernisation of Post Offices relating to the Department of Posts.Briefing by the representatives of the Ministry of Communications and Information Technology (Department of Telecommunications) in connection with the examination on the subject Norms for setting up of telecom towers, its harmful effects and Setting up Security Standards in expansion of telecom facilities.
|
| 18-Nov-11 |
Coal & Steel
|
Briefing by the representatives of the Ministry of Mines on the subject Development of Aluminum and Copper Industry in India.
|
16-Nov-11
|
Defence |
Oral Evidence of the representatives of the Ministry of Defence on General Defence Budget and MoD Civil, Navy and Joint Staff.
|
| 16-Nov-11 |
Rural Development
|
To take evidence of the non-official witnesses in connection with the examination of ‘the Land Acquisition, Rehabilitation & Resettlement Bill, 2011’ |
| 16-Nov-11 |
Rural Development
|
To take evidence of the non-official witnesses in connection with the examination of ‘the Land Acquisition, Rehabilitation & Resettlement Bill, 2011’ |
4-Nov-11
|
Coal & Steel
|
Briefing by the Ministry of Steel on the subject Compliance of New Environmental Norms by Steel Companies
|
| 4-Nov-11 |
Defence
|
Oral Evidence of the representatives of the Ministry of Defence on General Defence Budget and MoD Civil, Navy and Joint Staff. |
2-Nov-11
|
Rural Development
|
To take evidence of the individuals/organisations in connection with the examination of ‘the Land Acquisition, Rehabilitation & Resettlement Bill, 2011’.
|
| 3-Nov-11 |
Rural Development
|
To take evidence of the individuals/organisations in connection with the examination of ‘the Land Acquisition, Rehabilitation & Resettlement Bill, 2011’. |
21-Oct-11
|
Rural Development
|
To take oral evidence of the representatives of the following Ministries in connection with the examination of ‘the Land Acquisition, Rehabilitation & Resettlement Bill, 2011’ of different Ministries. |
| 24-Oct-11 |
Information Technology
|
Oral evidence of the experts/organisations and stakeholders on the subject Issues related to Paid News.
|
13-Oct-11
|
Rural Development
|
Briefing of the Department of Land Resources (Ministry of Rural Development) on the Land Acquisition, Rehabilitation & Resettlement Bill, 2011 |
12-Oct-11
|
Information Technology
|
Consideration of Memorandum No. 1 regrding selection of subjects for examination by the Committee during the year 2011-12. |
7-Oct-11
|
Railways |
Briefing by representatives of the Ministry of Railways (Railway Board) on the subject "Passenger Amenities in Indian Railways"
|
| 28-Sep-11 |
Energy |
To consider and adopt Memorandum No. I for Selection of Subjects and to chalk out future programme of the Committee
|
29-Aug-11
|
Agriculture |
Consideration and Adoption of draft Reports. |
25-Aug-11
|
Labour
|
Consideration and adoption of draft reports on demands for grants for the year 2011-12 relating to ministry of labour and employment and ministry of textiles
|
11-Aug-11
|
Water Resources
|
Consideration and adoption of Draft Report on Action Taken by Government on the recommendations/observations contained in the Fourth Report (15th Lok Sabha) on Working of Brahmaputra Board.
|
11-Aug-11
|
Agriculture
|
(a) Consideration and Adoption of Draft Report(s). (b) Oral Evidence of the representatives of Ministry of Agriculture (Department of Agriculture and Cooperation) in connection with the examination of Cultivation of Genetically Modifed Food Crops - Prospects and Effects.
|
10-Aug-11
|
Information Technology
|
Consider and adopt the draft Report on the subject Disbursement of wages to labourers under Mahatma Gandhi National Rural Employment Guarantee Act (MGNREGA) by Post Offices.
|
10-Aug-11
|
Petroleum & Natural Gas
|
To take oral evidence of the representatives of the Ministry of Petroleum & Natural Gas in connection with examination of the subject ‘City Gas Distribution Projects’.
|
| 9-Aug-11 |
Social Justice & Empowerment
|
Evidence of the representatives of the Ministry of Minority Affairs on the subject "Scheme of Multi-sectoral Development Programme (MsDP)".
|
05-Aug-11
|
Coal & Steel
|
Consideration and adoption of ATRs on DFG(2010-11) of the Ministries of Coal, Mines and Steel
|
03-Aug-11
|
Agriculture
|
Oral Evidence of the representatives of Genetic Engineering Appraisal Committee in connection with the examination of Cultivation of Genetically Modified Food Crops - Prospects and Effects. |
22-Jul-11
|
Water Resources
|
Briefing by the representatives of the Ministry of Water Resources and National Institute of Hydrology on the Working of National Institute of Hydrology.
|
05-Jul-11
|
Social Justice & Empowerment
|
Briefing meeting with the represenratatives of the Ministry of Tribal Affairs on the subject "Implementation of scheme of Vocational Training in Tribal areas".
|
04-Jul-11
|
Railways
|
Oral evidence of representatives of the Ministry of Railways on "New Catering Policy - 2010 of Indian Railways"
|
| 20-June-11 |
Petroleum & Natural Gas
|
To take oral evidence of the representatives of the Ministry of Petroleum & Natural Gas in connection with examination of the subject ‘National Auto Fuel Policy’.Consideration and adoption of Draft Report on ‘Demands for Grants (2011-12) of the Ministry of Petroleum and Natural Gas’.
|
| 20-June-11 |
Social Justice & Empowerment
|
Consideration and adoption of draft Fifteenth, Sixteenth and Seventeenth Reports of the Committee on Demands for Grants (2011-2012) of the Ministireis of Social Justice and Empowerment,Tribal Affairs and Minotiry Affairs,respectively.
|
15-June-11
|
Rural Development
|
Evidence of the representatives of the Department of Rural Development on Demands for Grants (2011-12)
|
14-June-11
|
Rural Development
|
Evidence of the representatives of the Ministry of Panchayati Raj on Demands for Grants (2011-2012).
|
10-June-11
|
Urban Development
|
(i)Draft Report on Demands for Grants(2011-12)of the Ministry of Urban Development(ii)Draft Report on Demands for Grants(2011-12) Ministry of Housing & Urban Poverty Alleviation
|