Bills
This note lists the legislative business planned by Parliament and compares it with the actual performance during the Monsoon Session.
|
Plan
|
Actual
|
|
No. of Sittings (Lok Sabha)
|
24
|
26
|
|
No. of Sittings (Rajya Sabha)
|
24
|
26
|
|
No. of Bills for passing
|
|
|
|
- Appropriation Bills
- Other Bills
|
3
33
|
3
21
|
|
No. of Bills for introduction
|
|
|
|
- Appropriation Bills
- Other Bills
|
3
35
|
3
23
|
|
No. of Bills for withdrawal
|
2
|
1
|
|
|
The Lok Sabha and Rajya Sabha adjourned sine die on August 31. Sittings of both the Houses were extended by two days. Both houses discussed the supplementary demands for grants. Issues related to inflation, flood and drought conditions, Commonwealth Games, Bhopal Gas Tragedy, protests in Kashmir, atrocities against SC/ST and illegal mining were also discussed besides legislative Bills. Several hours were lost due to interruptions and walkouts on the issues of inflation, petroleum price hike, delay in preparations for the Commonwealth Games and illegal mining. Both houses sat late on several days to make up for the lost time Lok Sabha worked for 94% of the scheduled hours and Rajya Sabha for 100%.
|
Government Bills listed for Consideration and Passing
Short Title
|
Lok Sabha
|
Rajya Sabha
|
|
The Trade Marks Amendment) Bill, 2009
|
Passed on 18 Dec 2009
|
Passed on 10 Aug 2010
|
|
The Clinical Establishments (Registration and Regulations) Bill, 2010
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Passed on 3 May 2010
|
Passed on 3 Aug 2010
|
|
The National Commission for Minority Educational Institutions (Amendment) Bill, 2009
|
Passed on 4 May 2010
|
Passed on 5 Aug 2010
|
|
The Energy Conservation (Amendment) Bill, 2010
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Passed on 4 May 2010
|
Passed on 17 Aug 2010
|
|
The Prevention of Torture Bill, 2010
|
Passed on 6 May 2010
|
|
|
The Land Ports Authority of India Bill, 2009
|
Passed on 6 May 2010
|
Passed on 17 Aug 2010
|
|
The Wakf (Amendment) Bill, 2010
|
Passed on 7 May 2010
|
|
|
The Commercial Division of High Courts Bill, 2009
|
Passed on 18 Dec 2009
|
|
|
The Seeds Bill, 2004
|
|
|
|
The Pesticide Management Bill, 2008
|
|
|
|
The Chemical Weapons Convention (Amendment) Bill, 2010
|
|
|
|
The Foreign Trade (Development and Regulation) Amendment Bill, 2009
|
Passed on 12 Aug 2010
|
Passed on 9 Aug 2010
|
|
The National Commission for Heritage Sites Bill, 2009
|
|
|
|
The Foreign Contribution (Regulation) Bill, 2006
|
Passed on 19 Aug 2010
|
Passed on 27 Aug 2010
|
The Industrial Disputes (Amendment) Bill, 2009
|
Passed on 10 Aug 2010
|
Passed on 3 Aug 2010
|
|
The Mines and Minerals (Development and Regulation) Amendment Bill, 2008
|
Passed on 21 Aug 2010
|
Passed on 17 Aug 2010
|
|
The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001
|
|
|
|
The Constitution (One Hundred and Eighth Amendment) Bill, 2008 (Women’s Reservation Bill)
|
|
Passed on 9 Mar 2009
|
|
The Code of Criminal Procedure (Amendment) Bill, 2010
|
Passed on 12 Aug 2010
|
Passed on 27 Aug 2010
|
|
The Constitution (One Hundred and Twelfth Amendment) Bill, 2009 (Reserves for women 50% of seats in municipalities)
|
|
|
|
The Civil Liability for Nuclear Damage Bill, 2010
|
Passed on 25 Aug 2010
|
Passed on 30 Aug 2010
|
|
The State Bank of India (Amendment) Bill, 2010
|
Passed on 2 Aug 2010
|
Passed on 12 Aug 2010
|
|
The Orissa (Alteration of Name) Bill, 2010
|
|
|
|
The Constitution (One Hundred and Thirteenth Amendment) Bill, 2010 (Changes Oriya to Odiya in Eight Schedule)
|
|
|
Bills listed for Introduction, Consideration and Passing
Short Title
|
Lok Sabha
|
Rajya Sabha
|
|
The Essential Commodities (Amendment) Bill, 2010
|
Passed on 17 Aug 2010
|
Passed on 27 Aug 2010
|
|
The Securities and Insurance Laws (Amendment and Validation) Bill, 2010
|
Passed on 2 Aug 2010
|
Passed on 9 Aug 2010
|
|
The Jawahar Lal Institute of Post Graduate, Medical Education and Research (Amendment) Bill, 2010
|
|
Introduced on 5 Aug 2010
|
|
The Indian Medical Council (Amendment) Bill, 2010
|
Passed on 20 Aug 2010
|
Passed on 25 Aug 2010
|
|
The Enemy Property (Amendment and Validation) Bill, 2010
|
Introduced on 2 Aug 2010
|
|
|
The Labour Laws (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishments) Amendment and Miscellaneous Provisions Bill, 2010
|
|
|
|
The Representation of People (Amendment) Bill, 2010
|
Passed on 31 Aug 2010
|
Passed on 30 Aug 2010
|
|
The Salary, allowances and Pensions of Members of Parliament (Amendment) Bill, 2010
|
Passed on 26 Aug 2010
|
Passed on 31 Aug 2010
|
|
The Jharkhand Panchayati Raj (Amendment) Bill, 2010
|
Passed on 17 Aug 2010
|
Passed on 25 Aug 2010
|
Sources: Bulletins of Lok Sabha and Rajya Sabha, PRS.
Bills listed for Introduction
Short Title
|
Lok Sabha
|
Rajya Sabha
|
|
The Biotechnology Regulatory Authority of India Bill, 2010
|
|
|
|
The Anti Hijacking (Amendment) Bill, 2010
|
|
Introduced on 19 Aug 2010
|
|
The Consumer Protection (Amendment) Bill, 2010
|
|
|
|
The Forward Contracts Regulation (Amendment) Bill, 2010
|
|
|
|
The Companies (Second Amendment) Bill, 2010
|
|
|
|
The Direct Tax Code (DTC) Bill, 2010
|
Introduced on 30 Aug 2010
|
|
|
The Constitution (One Hundred and Fourteenth Amendment) Bill, 2010 (Amendment of Articles 217 and 224)
|
Introduced on 25 Aug 2010
|
|
|
The National Institute of Food Technology, Entrepreneurship and Management Bill, 2010
|
|
|
|
The New Delhi Municipal Council (Amendment) Bill, 2010
|
Introduced on 3 Aug 2010
|
|
|
The Indian Penal Code and Certain Other Laws (Amendment) Bill, 2010
|
|
|
|
The Arms (Amendment) Bill, 2010
|
Introduced on 25 Aug 2010
|
|
|
The Central Educational Institutions (Reservation in Admission) (Amendment) Bill, 2010
|
|
Introduced on 6 Aug 2010
|
|
The National Academic Depository (Amendment) Bill, 2010
|
|
|
|
The Institute of Technology (Amendment) Bill, 2010
|
Introduced on 30 Aug 2010
|
|
|
The Architect (Amendment) Bill, 2010
|
|
Introduced on 31 Aug 2010
|
|
The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2010
|
|
Introduced on 31 Aug 2010
|
|
The Cinematograph Bill, 2010
|
|
|
|
The Press and Registration of Books and Publications Bill, 2010
|
|
|
|
The Judicial Standards and Accountability Bill, 2010
|
|
|
|
The Constitution (Amendment ) Bill, 2010
|
|
|
|
The Marriage Laws (Amendment) Bill, 2010
|
Introduced on 4 Aug 2010
|
|
|
The Public Interest Disclosure and Protection to Persons Making the Disclosures Bill, 2010
|
Introduced on 26 Aug 2010
|
|
|
The National Identification Authority of India Bill, 2010
|
|
|
|
The Academy of Scientific and Innovative Research Bill, 2010
|
Introduced on 30 Jul 2010
|
|
|
The Dam Safety Bill, 2010
|
Introduced on 30 Aug 2010
|
|
|
The NalandaUniversity Bill, 2010
|
Passed on 26 Aug 2010
|
Passed on 21 Aug 2010
|
Sources: Bulletins of Lok Sabha and Rajya Sabha, PRS.
Note: Blank row indicate that the Bill was not introduced.
Appropriation Bills listed for Introduction, Consideration and Passing
Short Title
|
Lok Sabha
|
Rajya Sabha
|
|
The Appropriation (Railways) No. 4 Bill, 2010
|
Passed on 19 Aug 2010
|
Passed on 20 Aug 2010
|
|
The Appropriation (No. 4) Bill, 2010
|
Passed on 5 Aug 2010
|
Passed on 11 Aug 2010
|
|
The Jharkhand Appropriation Bill, 2010
|
Passed on 6 Aug 2010
|
Passed on 10 Aug 2010
|
Sources: Bulletins of Lok Sabha and Rajya Sabha, PRS.
Bills not originally listed but Introduced
Short Title
|
Lok Sabha
|
Rajya Sabha
|
|
The Repatriation of Prisoners (Amendment) Bill, 2010
|
Introduced on 16 Aug 2010
|
|
Sources: Bulletins of Lok Sabha and Rajya Sabha, PRS.
Government Bill not originally listed for Consideration and Passing but Passed by LS only
Short Title
|
Lok Sabha
|
Rajya Sabha
|
|
The Educational Tribunals Bill, 2010
|
Passed on 26 Aug 2010
|
|
Government Bill not originally listed for Consideration and Passing but Passed
Short Title
|
Lok Sabha
|
Rajya Sabha
|
|
The Personal Laws (Amendment) Bill, 2010
|
Passed on 21 Aug 2010
|
Passed on 17 Aug 2010
|
|
The Indian Medicine Central Council (Amendment) Bill, 2010
|
Passed on 31 Aug 2010
|
Passed on 25 Aug 2010
|
Bills listed for Withdrawal
Short Title
|
Withdrawn on
|
Remarks
|
|
The Labour Laws (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishments) Amendment and Miscellaneous Provisions Bill, 2005
|
|
|
|
The Representation of People (Amendment) Bill, 2006
|
21 Aug 2010
|
Replaced by a New Bill
|
Sources: Bulletins of Lok Sabha and Rajya Sabha, PRS.
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