| LOK SABHA |
|
|
| Short Title |
Introduced on |
Status |
| The Protection of Women from Sexual Harassment at Workplace Bill, 2010 |
7 Dec 2010 |
Standing Committee granted time upto 30 June 2011
|
| The Forward Contracts (Regulation) Amendment Bill, 2010 |
6 Dec 2010 |
Standing Committee Report in 3 months w.e.f. 16 Dec 2010
|
| The Judicial Standards and Accountability Bill, 2010 |
1 Dec 2010 |
Standing Committee granted time upto 30 Apr 2011
|
| The Enemy Property (Amendment and Validation) Second Amendment Bill, 2010 |
15 Nov 2010 |
Standing Committee granted time upto 6 Apr 2011
|
| The Multi-State Co-operative Societies (Amendment) Bill, 2010 |
15 Nov 2010 |
Standing Committee granted extension till the enactment of “The Constitution (111th Amendment) Bill, 2009”
|
| The Direct Taxes Code Bill, 2010 |
30 Aug 2010 |
Standing Committee Report within 3 months w.e.f. 9 Sep 2010
|
| The Institute of Technology (Amendment) Bill, 2010 |
30 Aug 2010 |
Standing Committee Report on 26 Nov 2010, Passed by LS on 24 Mar 2011
|
| The Dam Safety Bill, 2010 |
30 Aug 2010 |
Standing Committee Report within 3 months w.e.f. 9 Sep 2010
|
| The Public Interest Disclosure and Protection to Persons Making the Disclosures Bill, 2010 |
26 Aug 2010 |
Standing Committee granted time upto 15 Apr 2011
|
| The Arms (Amendment) Bill, 2010 |
25 Aug 2010 |
Standing Committee granted time upto 18 Apr 2011
|
The Constitution (One Hundred and Fourteenth Amendment) Bill, 2010 (Amendment of Articles 217 and 224)
|
25 Aug 2010 |
Standing Committee Report on 09 Dec 2010 |
| The New Delhi Municipal Council (Amendment) Bill, 2010 |
3 Aug 2010 |
Standing Committee Report on 22 Feb 2011
|
| The Academy of Scientific and Innovative Research Bill, 2010 |
30 Jul 2010 |
Standing Committee Report on 13 Dec 2010
|
| The National Road Safety and Traffic Management Board Bill, 2010 |
4 May 2010 |
Standing Committee Report on 21 July 2010
|
The Prohibition of Unfair Practices in Technical Educational Institutions, Medical Educational Institutions and University Bill, 2010
|
3 May 2010 |
Standing Committee granted time upto 15 May 2011 |
| The Educational Tribunals Bill, 2010 |
3 May 2010 |
Standing Committee Report on 20 Aug 2010, Passed by LS on 26 Aug 2010
|
| The Foreign Educational Institutions (Regulation of Entry and Operations) Bill, 2010 |
3 May 2010 |
Standing Committee granted time upto 31 May 2011
|
| The National Accreditation Regulatory Authority for Higher Educational Institutions Bill, 2010 |
3 May 2010 |
Standing Committee granted time upto 30 Jun 2011
|
| The Wakf (Amendment) Bill, 2010 |
27 Apr 2010 |
Passed by LS on 7 May 2010, RS Select Committee granted time upto 30 Nov 2010
|
| The Prevention of Torture Bill, 2010 |
22 Apr 2010 |
Passed by LS on 6 May 2010, Select Committee Report on 7 Dec 2010
|
| The National Institutes of Technology (Amendment) Bill, 2010 |
15 Apr 2010 |
Standing Committee Report on 30 Sep 2010
|
| The Petroleum and Minerals Pipelines (Acquisition of Right of User in Land) Amendment Bill, 2010 |
16 Mar 2010 |
Standing Committee Report on 26 Aug 2010
|
| The Constitution (One Hundred and Thirteenth Amendment) Bill, 2010 (Changes Oriya to Odiya in Eight Schedule) |
15 Mar 2010 |
Passed by LS, Returned by RS with some amendments |
| The Orissa (Alteration of Name) Bill, 2010 |
15 Mar 2010 |
Passed by LS, Returned by RS with some amendments |
| The Transplantation of Human Organs (Amendment) Bill, 2009 |
18 Dec 2009 |
Standing Committee Report on 4 Aug 2010
|
| The State Bank of India (Subsidiary Banks) Amendment Bill, 2009 |
18 Dec 2009 |
Standing Committee Report on 25 Jan 2011
|
| The Coinage Bill, 2009 |
17 Dec 2009 |
Standing Committee Report on 31 Aug 2010, Passed by LS on 25 Mar 2011
|
| The Commercial Division of High Courts Bill, 2009 |
16 Dec 2009 |
Passed by LS on 18 Dec 2009, RS Select Committee Report on 29 July 2010
|
| The Constitution (One Hundred and Eleventh Amendment) Bill, 2009 (Ensures autonomy of cooperative societies) |
30 Nov 2009 |
Standing Committee Report on 30 Aug 2010 |
| The Constitution (One Hundred and Tenth Amendment) Bill, 2009 (Reserves for women 50% of seats in panchayat) |
26 Nov 2009 |
Standing Committee Report on 28 Jul 2010 |
| The Constitution (One Hundred and Twelfth Amendment) Bill, 2009 (Amendment of article 243T) (Reserves for women 50% of seats in municipalities) |
24 Nov 2009 |
Standing Committee Report on 25 June 2010 |
| The Securities and Exchange Board of India (Amendment) Bill, 2009 |
3 Aug 2009 |
Standing Committee Report on 19 Apr 2010
|
| The Companies Bill, 2009 |
3 Aug 2009 |
Standing Committee Report on 31 Aug 2010
|
| The Indian Trusts (Amendment) Bill, 2009 |
3 Aug 2009 |
Standing Committee Report on 12 Mar 2010
|
| The Life Insurance Corporation (Amendment) Bill, 2009 |
31 Jul 2009 |
Standing Committee Report on 12 Mar 2010
|
| |
|
|
| RAJYA SABHA |
|
|
| Short Title |
Introduced on |
Status |
The National Institute of Mental Health and Neuro-Sciences, Bangalore Bill, 2010 |
7 Dec 2010 |
Standing Committee Report on 4 Mar 2011
|
| The National Identification Authority of India Bill, 2010 |
3 Dec 2010 |
Standing Committee Report in 3 months w.e.f. 13 Dec 2010
|
| The Juvenile Justice (Care and Protection of Children) Amendment Bill, 2010 |
16 Nov 2010 |
Standing Committee Report on 25 Feb 2011
|
| The Architect (Amendment) Bill, 2010 |
31 Aug 2010 |
Standing Committee Report on 24 Jan 2011
|
| The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2010 |
31 Aug 2010 |
Standing Committee Report on 10 Dec 2010
|
| The Anti-Hijacking (Amendment) Bill, 2010 |
19 Aug 2010 |
Standing Committee Report on 18 Oct 2010
|
| The Central Educational Institutions (Reservation in Admission) Amendment Bill, 2010 |
6 Aug 2010 |
Standing Committee Report on 25 Feb 2011
|
| The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry (Amendment) Bill, 2010 |
5 Aug 2010 |
Standing Committee Report on 10 Nov 2010 |
| The Marriage Laws (Amendment) Bill, 2010 |
4 Aug 2010 |
Standing Committee Report on 1 Mar 2011
|
| The Chartered Accountants (Amendment) Bill, 2010 |
29 Apr 2010 |
Standing Committee Report on 31 Aug 2010
|
| The Company Secretaries (Amendment) Bill, 2010 |
29 Apr 2010 |
Standing Committee Report on 31 Aug 2010
|
| The Cost and Works Accountants (Amendment) Bill, 2010 |
29 Apr 2010 |
Standing Committee Report on 31 Aug 2010
|
| The Copyright (Amendment) Bill, 2010 |
19 Apr 2010 |
Standing Committee Report on 23 Nov 2010
|
| The National Council for Teacher Education (Amendment) Bill, 2010 |
16 Apr 2010 |
Standing Committee Report on 28 June 2010
|
| The Right of Children to Free and Compulsory Education (Amendment) Bill, 2010 |
16 Apr 2010 |
Standing Committee Report on 28 June 2010
|
| The Chemical Weapons Convention (Amendment) Bill, 2010 |
16 Apr 2010 |
Standing Committee Report on 2 Jul 2010
|
| The National Commission for Heritage Sites Bill, 2009 |
26 Feb 2009 |
Standing Committee Report on 23 Nov 2009
|
| The Insurance Laws (Amendment) Bill, 2008 |
22 Dec 2008 |
Standing Committee to submit report in three months w.e.f. 14 Sep 2009
|
| The Railway Property (Unlawful Possession) Amendment Bill, 2008 |
18 Dec 2008 |
Standing Committee Report on 9 Dec 2009
|
| The Telecom Regulatory Authority of India (Amendment) Bill, 2008 |
15 Dec 2008 |
Standing Committee Report on 16 Feb 2009
|
| The Protection and Utilisation of Public Funded Intellectual Property Bill, 2008 |
15 Dec 2008 |
Standing Committee Report on 28 June 2010
|
| The Pesticide Management Bill, 2008 |
21 Oct 2008 |
Standing Committee Report on 18 Feb 2009
|
| The Constitution (One Hundred and Eighth Amendment) Bill, 2008 (Women’s Reservation Bill) |
6 May 2008 |
Standing Committee Report on 17 Dec 2009, Passed by RS on 9 Mar 2010, Pending in LS
|
| The Drugs and Cosmetics (Amendment) Bill, 2007 |
21 Aug 2007 |
Standing Committee Report on 21 Oct 2008
|
| The Private Detective Agencies (Regulation) Bill, 2007 |
13 Aug 200 |
Standing Committee Report on 13 Feb 2009
|
| The Motor Vehicles (Amendment) Bill, 2007 |
15 May 2007 |
Standing Committee Report on 28 April 2008
|
| The Seamen’s Provident Fund (Amendment) Bill, 2007 |
3 May 2007 |
Standing Committee Report on 5 Sep 2007
|
| The Communal Violence (Prevention, Control and Rehabilitation of Victims) Bill, 2005 |
5 Dec 2005 |
Standing Committee Report on 13 Dec 2006 |
| The Indian Medical Council (Amendment) Bill, 2005 |
23 Aug 2005 |
Standing Committee Report on 19 Dec 2006
|
| The Indian Medicine and Homoeopathy Pharmacy Bill, 2005 |
12 Aug 2005 |
Standing Committee Report on 28 Jul 2006
|
| The Indian Medicine Central Council (Amendment) Bill, 2005 |
23 Mar 2005 |
Standing Committee Report on 29 Jul 2005
|
| The Homoeopathy Central Council (Amendment) Bill, 2005 |
23 Mar 2005 |
Standing Committee Report on 29 Jul 2005
|
| The Seeds Bill, 2004 |
9 Dec 2004 |
Standing Committee Report on 28 Nov 2006
|
| The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001 |
30 Jul 2001 |
Standing Committee Report on 9 Dec 2003
|
| The Coal Mines (Nationalisation) Amendment Bill, 200 |
24 Apr 2000 |
Standing Committee Report on 31 Aug 2001
|
| The Delhi Rent (Amendment) Bill, 1997 |
28 Jul 1997 |
Standing Committee Report on 21 Dec 2000
|
| The Constitution (Seventy-ninth Amendment) Bill, 1992 |
22 Dec 1992 |
Standing Committee Report on 22 Mar 1995
|
| The Atomic Energy (Amendment) Bill, 1992 |
25 Nov 1992 |
|
| The Participation of Workers in Management Bill, 1990 |
30 May 1990
|
Standing Committee Report on 18 Dec 2001
|
| The Indian Medical Council (Amendment) Bill, 1987 |
26 Aug 1987
|
Joint Committee Report on 28 Jul 1989
|