Bills Passed by Parliament during the Budget Session
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Short Title
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Key Objectives
|
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*The Metro Railways (Amendment) Bill, 2009
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Provides for extending the Metro Rail to Gurgaon and Noida.
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The Right of Children to Free and Compulsory Education Bill, 2008
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Provides the right to free education in a neghbourhood school to all children in the 6-14 age group.
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*The Constitution (One Hundred and Ninth Amendment) Bill, 2009
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Extends reservation of seats for SC/ST and nomination of Anglo-Indians in the Lok Sabha and State Assemblies by 10 years till 2020.
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*The Finance (No. 2) Bill, 2009
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Amends various Acts as proposed in the Union Budget.
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*The Appropriation (No.2) Bill, 2009
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Authorises expenditure from the Consolidated Fund of India.
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|
*The Appropriation (No.3) Bill, 2009
|
Authorises expenditure from the Consolidated Fund of India.
|
|
*The Appropriation (Railways) No. 3 Bill, 2009
|
Authorises expenditure of the Railways.
|
|
*The Jharkhand Appropriation (No. 2) Bill, 2009
|
Authorises expenditure from the Consolidated Fund of Jharkhand.
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Sources: Respective Bills, PRS.
* These were introduced during the Budget Session 2009.
Government Bills Introduced during the Budget Session
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Short Title
|
Key Objectives
|
Introduced on
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|
The Land Ports Authority of India Bill, 2009
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Establishes and regulates the entry and exit of passengers and goods at land borders.
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7 Aug 2009
|
|
National Commission for Minority Educational Institutions (Amendment) Bill, 2009
|
Removes the requirement of consultation with state government on appeals on minority status.
|
7 Aug 2009
|
|
The Workmen’s Compensation (Amendment) Bill, 2009
|
Enables the revision of wage ceiling and omits several restrictions.
|
7 Aug 2009
|
|
The Employees State Insurance (Amendment) Bill, 2009
|
Enables ESIC to provide services under the Rashtriya Swasthya Bima Yojana.
|
7 Aug 2009
|
|
The Securities and Exchange Board of India (Amendment) Bill, 2009
|
Increases the upper age limit of the members of the Securities Appellate Tribunal from 62 years to 65 years.
|
3 Aug 2009
|
|
The Companies Bill, 2009
|
Replaces the Companies Act, 1956 to modernise the regulation of corporate structure and governance.
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3 Aug 2009
|
|
The Indian Trusts (Amendment) Bill, 2009
|
Empowers the government to notify securities as eligible for investment by private trusts.
|
3 Aug 2009
|
|
The National Green Tribunal Bill, 2009
|
Establishes the National Green Tribunal for disposal of civil cases relating to environmental protection.
|
31 Jul 2009
|
|
The Life Insurance Corporation (Amendment) Bill, 2009
|
Raises capital of LIC to Rs. 100 crore and permits the government to decide the level of guarantee on policies.
|
31 Jul 2009
|
|
The Rubber Amendment Bill, 2009
|
Amends the Rubber Act, 1947 to delicense rubber planting and enable refund of excise collected from 1961 to 2003.
|
28 Jul 2009
|
Sources: Various Bills, Bulletins of Rajya Sabha and Lok Sabha, PRS.
Government Bills Pending in Rajya Sabha from Earlier Sessions of Parliament
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Short Title
|
Introduced on
|
Status
|
|
The National Commission for Heritage Sites Bill, 2009
|
26 Feb 2009
|
Not referred to Standing Committee
|
|
The Industrial Disputes (Amendment) Bill, 2009
|
26 Feb 2009
|
Not referred to Standing Committee
|
|
The Insurance Laws (Amendment) Bill, 2008
|
22 Dec 2008
|
Standing Committee did not submit report before dissolution of 14th Lok Sabha
|
|
The Railway Property (Unlawful Possession) Amendment Bill, 2008
|
18 Dec 2008
|
Standing Committee did not submit report before dissolution of 14th Lok Sabha
|
|
The Telecom Regulatory Authority of India (Amendment) Bill, 2008
|
15 Dec 2008
|
Standing Committee Report on 16 Feb 2009
|
|
The Protection and Utilisation of Public Funded Intellectual Property Bill, 2008
|
15 Dec 2008
|
Standing Committee granted time till the date of constitution of the Fifteenth Lok Sabha
|
|
The Legal Metrology Bill, 2008
|
24 Oct 2008
|
Standing Committee Report on 20 Feb 2009
|
|
The Representation of the People (Second Amendment) Bill, 2008
|
24 Oct 2008
|
Standing Committee Report on 18 Feb 2009
|
|
The Plantations Labour (Amendment) Bill, 2008
|
21 Oct 2008
|
Standing Committee Report on 22 Jan 2009
|
|
The Pesticide Management Bill, 2008
|
21 Oct 2008
|
Standing Committee Report on 18 Feb 2009
|
|
The Mines and Minerals (Development and Regulation) Amendment Bill, 2008
|
17 Oct 2008
|
Standing Committee Report on 19 Feb 2009
|
|
The Constitution (One Hundred and Eighth Amendment) Bill, 2008 (Women’s Reservation Bill)
|
6 May 2008
|
Standing Committee did not submit report before dissolution of 14th Lok Sabha
|
|
The Drugs and Cosmetics (Amendment) Bill, 2007
|
21 Aug 2007
|
Standing Committee Report on 21 Oct 2008
|
|
The Private Detective Agencies (Regulation) Bill, 2007
|
13 Aug 2007
|
Standing Committee Report on 13 Feb 2009
|
|
The Motor Vehicles (Amendment) Bill, 2007
|
15 May 2007
|
Standing Committee Report on 28 April 2008
|
|
The Seamen’s Provident Fund (Amendment) Bill, 2007
|
3 May 2007
|
Standing Committee Report on 5 Sep 2007
|
|
The Foreign Contribution (Regulation) Bill, 2006
|
18 Dec 2006
|
Standing Committee Report on 21 Oct 2008
|
|
The Administrative Tribunal (Amendment) Bill, 2006
|
18 Mar 2006
|
Standing Committee Report on 5 Dec 2006
|
|
The Representation of People (Amendment) Bill, 2006
|
27 Feb 2006
|
Standing Committee Report on 4 Aug 2006
|
|
The Communal Violence (Prevention, Control and Rehabilitation of Victims) Bill, 2005
|
5 Dec 2005
|
Standing Committee Report on 13 Dec 2006
|
|
The Indian Medical Council (Amendment) Bill, 2005
|
23 Aug 2005
|
Standing Committee Report on 19 Dec 2006
|
|
The Labour Laws (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishments) Amendment and Miscellaneous Provisions Bill, 2005
|
22 Aug 2005
|
Standing Committee Report on 20 Dec 2005
|
|
The Indian Medicine and Homoeopathy Pharmacy Bill, 2005
|
12 Aug 2005
|
Standing Committee Report on 28 Jul 2006
|
|
The Indian Medicine Central Council (Amendment) Bill, 2005
|
23 Mar 2005
|
Standing Committee Report on 29 Jul 2005
|
|
The Homoeopathy Central Council (Amendment) Bill, 2005
|
23 Mar 2005
|
Standing Committee Report on 29 Jul 2005
|
|
The Seeds Bill, 2004
|
9 Dec 2004
|
Standing Committee Report on 28 Nov 2006
|
|
The Provisions of the Municipalities (Extension to the Scheduled Areas) Bill, 2001
|
30 Jul 2001
|
Standing Committee Report on 9 Dec 2003
|
|
The Foreign Trade (Development and Regulation) Amendment Bill, 2001
|
24 Apr 2001
|
Standing Committee Report on 8 Mar 2002
|
|
The Coal Mines (Nationalisation) Amendment Bill, 2000
|
24 Apr 2000
|
Standing Committee Report on 31 Aug 2001
|
|
The Lotteries (Prohibition) Bill, 1999
|
23 Dec 1999
|
Standing Committee Report on 12 Dec 2001
|
|
The Delhi Rent (Amendment) Bill, 1997
|
28 Jul 1997
|
Standing Committee Report on 21 Dec 2000
|
|
The Constitution (Seventy-ninth Amendment) Bill, 1992
|
22 Dec 1992
|
Standing Committee Report on 22 Mar 1995
|
|
The Atomic Energy (Amendment) Bill, 1992
|
25 Nov 1992
|
|
|
The Participation of Workers in Management Bill, 1990
|
30 May 1990
|
Standing Committee Report on 18 Dec 2001
|
|
The Constitution (Sixty-first Amendment) Bill, 1988
|
24 Nov 1988
|
|
|
The Indian Medical Council (Amendment) Bill, 1987
|
26 Aug 1987
|
Joint Committee Report on 28 Jul 1989
|
Sources: Bulletins of Rajya Sabha and Lok Sabha, PRS.
Status of Government Bills
|
Bills pending before session
|
37
|
|
Bills introduced during session
|
17
|
|
Bills passed during session
|
08
|
|
Bills pending after session
|
46
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