Government Bills listed for Consideration and Passing
|
Short Title
|
Introduced on
|
Status
|
|
The Seeds Bill, 2004
|
9 Dec 2004
|
Standing Committee Report on 28 Nov 2006
|
|
The Pesticide Management Bill, 2008
|
21 Oct 2008
|
Standing Committee Report on 18 Feb 2009
|
|
The Rubber Amendment Bill, 2009
|
28 Jul 2009
|
Not referred to Standing Committee
|
|
The Legal Metrology Bill, 2008
|
24 Oct 2008
|
Standing Committee Report on 20 Feb 2009
|
|
The National Commission for Heritage Sites Bill, 2009
|
26 Feb 2009
|
Standing Committee to submit report in three months w.e.f. 2 Sep 2009
|
|
The National Green Tribunal Bill, 2009
|
31 Jul 2009
|
Standing Committee to submit report in three months w.e.f. 15 Sep 2009
|
|
National Commission for Minority Educational Institutions (Amendment) Bill, 2009
|
7 Aug 2009
|
Standing Committee to submit report in three months w.e.f. 15 Sep 2009
|
|
The Labour Laws (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishments) Amendment and Miscellaneous Provisions Bill, 2005
|
22 Aug 2005
|
Standing Committee Report on 20 Dec 2005
|
|
The Workmen’s Compensation (Amendment) Bill, 2009
|
7 Aug 2009
|
Not referred to Standing Committee
|
|
The Employees State Insurance (Amendment) Bill, 2009
|
7 Aug 2009
|
Standing Committee to submit report in three months w.e.f. 9 Sep 2009
|
|
The Representation of the People (Second Amendment) Bill, 2008
|
24 Oct 2008
|
Standing Committee Report on 18 Feb 2009
|
|
The Constitution (One Hundred and Eighth Amendment) Bill, 2008 (Women’s Reservation Bill)
|
6 May 2008
|
Standing Committee to submit report in three months w.e.f. 9 May 2009 or 2008
|
|
The Representation of People (Amendment) Bill, 2006
|
27 Feb 2006
|
Standing Committee Report on 4 Aug 2006
|
|
The Mines and Minerals (Development and Regulation) Amendment Bill, 2008
|
17 Oct 2008
|
Standing Committee Report on 19 Feb 2009
|
|
The Land Ports Authority of India Bill, 2009
|
7 Aug 2009
|
Standing Committee to submit report in three months w.e.f. 15 Sep 2009
|
|
The Communal Violence (Prevention, Control and Rehabilitation of Victims) Bill, 2005
|
5 Dec 2005
|
Standing Committee Report on 13 Dec 2006
|
|
The Foreign Contribution (Regulation) Bill, 2006
|
18 Dec 2006
|
Standing Committee Report on 21 Oct 2008
|
|
The Industrial Disputes (Amendment) Bill, 2009
|
26 Feb 2009
|
Standing Committee to submit report in three months w.e.f. 9 Sep 2009
|
|
The Plantations Labour (Amendment) Bill, 2008
|
21 Oct 2008
|
Standing Committee Report on 13 Feb 2009
|
Bills listed for Introduction, Consideration and Passing
|
Short Title
|
Comments
|
|
The Essential Commodities (Amendment and Validation) Bill, 2009
|
To replace an Ordinance
|
|
The Forward Contracts Regulation (Amendment) Bill, 2009
|
|
|
The Competition (Amendment) Bill, 2009
|
To replace an Ordinance
|
|
The Jharkhand Contingency Fund (Amendment) Bill, 2009
|
To replace an Ordinance
|
|
The Central Universities (Amendment) Bill, 2009
|
To replace an Ordinance
|
|
The National Rural Employment Guarantee (Amendment) Bill, 2009
|
|
|
The Factories (Amendment) Bill, 2009
|
|
Bills listed for Introduction
|
Short Title
|
|
The Constitution (Amendment) Bill, 2009
|
|
The Bio Technology Regulatory Authority of India Bill, 2009
|
|
The Foreign Trade (Development and Regulation) Amendment Bill, 2009
|
|
The Trade Marks (Amendment) Bill, 2009
|
|
The State Bank of India (Subsidiary Banks) Amendment Bill, 2009
|
|
The State Bank of Saurashtra (Repeal) Bill, 2009
|
|
The Pension Fund Regulatory and Development Authority Bill, 2009
|
|
The Coinage Bill, 2009
|
|
The Jawahar Lal Institute of Post Graduate Medical Education and Research (Amendment) Bill, 2009
|
|
The Transplantation of Human Organs (Amendment) Bill, 2009
|
|
The Civil Defence (Amendment) Bill, 2009
|
|
The Prohibition of Unfair Practices in Technical Education Institutions, Medical Educational Institutions and Universities Bill, 2009
|
|
The National Institute of Technology (Amendment) Bill, 2009
|
|
The Copyright (Amendment) Bill, 2009
|
|
The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2009
|
|
The Prasar Bharati (Broadcasting Corporation of India) Second Amendment Bill, 2009
|
|
The Payment of Gratuity (Amendment) Bill, 2009
|
|
The Equal Opportunity Commission Bill, 2009
|
|
The Waqf (Amendment) Bill, 2009
|
|
The Constitution (Amendment) Bill, 2009 (Reservation for Women in Panchayats)
|
|
The Public Interest Disclosures and Protection to Persons Making the Disclosure Bill, 2009
|
|
The Energy Conservation (Amendment) Bill, 2009
|
|
The National Road Safety and Traffic Management Bill, 2009
|
|
The Rehabilitation and Re-settlement Bill, 2009
|
|
The Land Acquisition (Amendment) Bill, 2009
|
|
The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2009
|
|
The Constitution (Amendment) Bill, 2009 (Reservation for Women in Urban Local Bodies)
|
|
The National Capital Territory of Delhi Laws (Special Provision) Bill, 2009
|
|
The National Capital Territory of Delhi Real Estate Management (Promotion and Regulation) Bill, 2009
|
|
The Dam Safety Bill, 2009
|
|
The Right of Children to Free and Compulsory Education (Amendment) Bill, 2009
|
|
The Petroleum and Minerals Pipelines (Acquisition of Right of User in the Land) Amendment Bill, 2009
|
|
The Consumer Protection (Amendment) Bill, 2009
|
|
The Bureau of Indian Standards (Amendment) Bill, 2009
|
|
The Wildlife (Protection) Amendment Bill, 2009
|
|
The Central Sales Tax (Amendment) Bill, 2009
|
|
The Taxation Laws (Amendment) Bill, 2009
|
|
The Clinical Establishment (Registration & Regulation) Bill, 2009
|
|
The Census (Amendment) Bill, 2009
|
|
The Salaries & Allowances of Ministers (Amendment) Bill, 2009
|
|
The Code of Criminal Procedure (Amendment) Bill, 2009
|
|
The Armed Forces (Special Powers) Amendment Bill, 2009
|
|
The Educational Tribunals Bill, 2009
|
|
The Central Educational Institutions (Reservation in Admission) Amendment Bill, 2009
|
|
The National Authority for Regulation of Accreditation in Higher Educational Institutions Bill, 2009
|
|
The Institutes of Technology (Amendment) Bill, 2009
|
|
The Engineers Bill, 2009
|
|
The Personal Laws (Amendment) Bill, 2009
|
|
The Judicial Standards and Accountability Bill, 2009
|
|
The Emigration Management Bill, 2009
|
|
The Central Vigilance Commission (Amendment) Bill, 2009
|
|
The Prevention of Corruption (Amendment) Bill, 2009
|
|
The Civil Liability for Nuclear Damage Bill, 2009
|
|
The National Council for Teachers’ Education (Amendment) Bill, 2009
|
|
The Petroleum and Natural Gas Regulatory Board (Amendment) Bill, 2009
|
Bills listed for Withdrawal
|
Short Title
|
Introduced on
|
Status
|
|
The Foreign Trade (Development and Regulation) Amendment Bill, 2001
|
24 Apr 2001
|
Standing Committee Report on 8 Mar 2002
|
|
The Constitution (Sixty-first Amendment) Bill, 1988
|
24 Nov 1988
|
|
Financial Business
|
Title
|
|
The Discussion and Voting on Supplementary Demands for Grants (General) for 2009-10
|
|
The Discussion and Voting on Supplementary Demands for Grants (Jharkhand) for 2009-10
|
|
The Discussion and Voting on Supplementary Demands for Grants (Railways) for 2009-10
|
Sources: Bulletin of Lok Sabha , PIB, PRS.
DISCLAIMER: This document is being furnished to you for your information. You may choose to reproduce or redistribute this report for non-commercial purposes in part or in full to any other person with due acknowledgement of PRS Legislative Research (“PRS”). The opinions expressed herein are entirely those of the author(s). PRS makes every effort to use reliable and comprehensive information, but PRS does not represent that the contents of the report are accurate or complete. PRS is an independent, not-for-profit group. This document has been prepared without regard to the objectives or opinions of those who may receive it.
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