Budget Session: July 02 – August 07, 2009
Highlights
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Lok Sabha and Rajya Sabha meet for the Budget Session between July 02 – August 07, 2009.
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The Session will focus on financial business related to Railway, General and Jharkhand Budgets. In addition, essential legislative business is proposed to be discussed.
Government Bills listed for Consideration and Passing
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Short Title
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Introduced on
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Status
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A Category
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The Right of Children to Free and Compulsory Education Bill, 2008
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15 Dec 2008
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Standing Committee Report on 18 Feb 2009
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The Labour Laws (Exemption from Furnishing Returns and Maintaining Registers by Certain Establishments) Amendment and Miscellaneous Provisions Bill, 2005
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22 Aug 2005
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Standing Committee Report on 20 Dec 2005
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The Representation of the People (Second Amendment) Bill, 2008
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24 Oct 2008
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Standing Committee Report on 18 Feb 2009
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The Constitution (One Hundred and Eighth Amendment) Bill, 2008 (Women’s Reservation Bill)
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6 May 2008
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Standing Committee granted time till the date of constitution of the Fifteenth Lok Sabha
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The Drugs and Cosmetics (Amendment) Bill, 2007
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21 Aug 2007
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Standing Committee Report on 21 Oct 2008
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The National Commission for Heritage Sites Bill, 2009
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26 Feb 2009
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Not referred to Standing Committee
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B Category
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The Seeds Bill, 2004
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9 Dec 2004
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Standing Committee Report on 28 Nov 2006
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The Pesticide Management Bill, 2008
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21 Oct 2008
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Standing Committee Report on 18 Feb 2009
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The Communal Violence (Prevention, Control and Rehabilitation of Victims) Bill, 2005
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5 Dec 2005
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Standing Committee Report on 13 Dec 2006
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The Foreign Contribution (Regulation) Bill, 2006
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18 Dec 2006
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Standing Committee Report on 21 Oct 2008
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The Plantations Labour (Amendment) Bill, 2008
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21 Oct 2008
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Standing Committee Report on 13 Feb 2009
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The Legal Metrology Bill, 2008
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24 Oct 2008
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Standing Committee Report on 20 Feb 2009
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The Indian Medical Council (Amendment) Bill, 2005
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23 Aug 2005
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Standing Committee Report on 19 Dec 2006
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Government Bills listed for Introduction, Consideration and Passing
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Short Title
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A Category
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The Finance (No.2) Bill, 2009
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Government Bills listed for Introduction
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Short Title
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A Category
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The Foreign Trade (Development and Regulation) Amendment Bill, 2009
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The Rubber (Amendment) Bill, 2009
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The State Bank of India (Subsidiary Banks) Amendment Bill, 2009
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The State Bank of Saurashtra (Repeal) Bill, 2009
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The Micro Financial Sector (Development and Regulation) Bill, 2009
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The Life Insurance Corporation (Amendment) Bill, 2009
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The Pension Fund Regulatory and Development Authority Bill, 2009
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The Indian Trusts (Amendment) Bill, 2009
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The Land Ports Authority of India Bill, 2009
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The Civil Defence (Amendment) Bill, 2009
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The National Highways Authority of India (Amendment) Bill, 2009
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The Rehabilitation and Re-settlement Bill, 2009
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The Land Acquisition (Amendment) Bill, 2009
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The Metro Railways (Amendment) Bill, 2009
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The Employees’ State Insurance (Amendment) Bill, 2009
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The Constitution (Amendment) Bill, 2009 (Extension of Reservation of Seats in Lok Sabha and State Assemblies)
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The Forward Contracts Regulation (Amendment) Bill, 2009
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The Prasar Bharati (Broadcasting Corporation of India) Amendment Bill, 2009
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The Nyaya Panchayat Bill, 2009
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The Constitution (Amendment) Bill, 2009 (50% Reservation for Women in Panchayats & Municipalities)
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The Coinage Bill, 2009
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B Category
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The Constitution (Amendment) Bill, 2009 (to give cooperative societies a democratic and autonomous character)
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The Companies Bill, 2009
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The National Commission for Minority Educational Institutions (NCMEI) (Amendment) Bill, 2009
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The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2009
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The Chemical Weapons Convention (Amendment) Bill, 2009
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The Factories (Amendment) Bill, 2009
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The Workmen’s Compensation (Amendment) Bill, 2009
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The Wildlife (Protection) (Amendment) Bill, 2009
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Sources: Bulletin of Rajya Sabha, PRS
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