Budget Session: March 16 – May 22, 201
Highlights
- Parliament meets for the Budget Session between March 12 and May 22, 2012. The session will have a recess from March 31 to April 23, 2012. There will be a total of 35 sittings.
- The President will address Parliament on March 12. The Railways Budget will be presented on March 14. The Economic Survey will be released on March 15. The Union Budget will be presented on March 16, 2012.
- The agenda for government Bills includes 39 pending Bills for consideration and passing. The Finance Bill, 2012 is listed for introduction, consideration and passing. The government plans to introduce 30 new Bills. We list these below.
Bills listed for Consideration and Passing
| Short Title |
Introduced on |
Status |
| The Electronic Delivery of Services Bill, 2011 |
27 Dec 2011
Lok Sabha |
Standing Committee to report within 3 months w.e.f. 5 Jan 2012 |
| The Right of Citizens for Time Bound Delivery of Goods and Services and Redressal of their Grievances Bill, 2011 |
20 Dec 2011
Lok Sabha |
Standing Committee to report by 15 Mar 2012 |
| The Arms (Second Amendment) Bill, 2011 |
12 Dec 2011
Lok Sabha |
Standing Committee to report by 31 Mar 2012 |
The Enforcement of Security Interest and Recovery of Debts Laws
(Amendment) Bill, 2011 |
12 Dec 2011
Lok Sabha |
|
| The North-Eastern Areas (Reorganisation) Amendment Bill, 2011 |
7 Dec 2011
Lok Sabha |
Standing Committee to report by 31 Mar 2012 |
| The Nuclear Safety Regulatory Authority Bill, 2011 |
7 Sep 2011
Lok Sabha |
Standing Committee Report on 6 Mar 2012 |
| The Land Acquisition, Rehabilitation and Resettlement Bill, 2011 |
7 Sep 2011
Lok Sabha |
Standing Committee to report by 12 Mar 2012 |
| The Pension Fund Regulatory and Development Authority Bill, 2011 |
24 Mar 2011
Lok Sabha |
Standing Committee Report on 30 Aug 2011 |
The Prevention of Bribery of Foreign Public Officials and Officials of
Public International Organisations Bill, 2011 |
24 Mar 2011
Lok Sabha |
Standing Committee to report by 31 Mar 2012 |
| The Banking Laws (Amendment) Bill, 2011 |
22 Mar 2011
Lok Sabha |
Standing Committee Report on 13 Dec 2011 |
The Protection of Women from Sexual Harassment at Workplace Bill,
2010 |
7 Dec 2010
Lok Sabha |
Standing Committee Report on 8 Dec 2011 |
| The Forward Contracts (Regulation) Amendment Bill, 2010 |
6 Dec 2010
Lok Sabha |
Standing Committee Report on 22 Dec 2011 |
| The Judicial Standards and Accountability Bill, 2010 |
1 Dec 2010
Lok Sabha |
Standing Committee Report on 30 Aug 2011 |
| The Dam Safety Bill, 2010 |
30 Aug 2010
Lok Sabha |
Standing Committee Report on 04 Jun 2011 |
The Constitution (114th Amendment) Bill, 2010 (Increases retirement
age of High Court Judges from 62 to 65 years) |
25 Aug 2010
Lok Sabha |
Standing Committee Report on 9 Dec 201 |
| The Arms (Amendment) Bill, 2010 |
25 Aug 2010
Lok Sabha |
Standing Committee Report on 2 Jun 2011 |
The Prohibition of Unfair Practices in Technical Educational Institutions,
Medical Educational Institutions and University Bill, 2010 |
3 May 2010
Lok Sabha |
Standing Committee Report on 30 May 2011 |
| The Railway Property (Unlawful Possession) Amendment Bill, 2008 |
18 Dec 2008
Rajya Sabha |
Passed by RS on 22 Dec 2011; Pending in LS |
The Constitution (108th) Amendment Bill, 2008 (Women’s Reservation
Bill) |
6 May 2008
Rajya Sabha |
Passed by RS on 9 Mar 2010, Pending in LS |
| The Lokpal and Lokayuktas Bill, 2011 |
22 Dec 2011
Lok Sabha |
Passed by LS on 27 Dec 2011; Pending in RS |
| The Institute of Technology (Amendment) Bill, 2011 |
30 Aug 2010
Lok Sabha |
Passed by LS on 24 Mar 2011; Pending in RS |
| The Whistle Blowers Protection Bill, 2011 |
26 Aug 2010
Lok Sabha |
Passed by LS on 27 Dec 2011; Pending in RS |
| The Educational Tribunals Bill, 2010 |
3 May 2010
Lok Sabha |
Passed by LS on 26 Aug 2010; Pending in RS |
| The National Institutes of Technology (Amendment) Bill, 2010 |
15 April 2010
Lok Sabha |
Passed by LS on 19 Aug 2011; Pending in RS |
| The Administrators-General (Amendment) Bill, 2011 |
18 Aug 2011
Rajya Sabha |
Standing Committee Report on 2 Feb 2012 |
| The Border Security Force (Amendment) Bill, 2011 |
18 Aug 2011
Rajya Sabha |
Standing Committee Report on 3 Nov 2011 |
| The Citizenship (Amendment) Bill, 2011 |
8 Dec 2011
Rajya Sabha |
Standing Committee to report by 30 Mar 2012 |
| The Protection of Children from Sexual Offences Bill, 2011 |
23 Mar 2011
Rajya Sabha |
Standing Committee Report on 21 Dec 2011 |
| The Architect (Amendment) Bill, 2010 |
31 Aug 2010
Rajya Sabha |
Standing Committee Report on 24 Jan 2011 |
The Central Educational Institutions (Reservation in Admission)
Amendment Bill, 2010 |
6 Aug 2010
Rajya Sabha |
Standing Committee Report on 25 Feb 2011 |
| The Marriage Laws (Amendment) Bill, 2010 |
4 Aug 2010
Rajya Sabha |
Standing Committee Report on 1 Mar 2011 |
| The Copyright (Amendment) Bill, 2010 |
19 April 2010
Rajya Sabh |
Standing Committee Report on 23 Nov 2010 |
| The Chemical Weapons Convention (Amendment) Bill, 2010 |
16 Apr 2010
Rajya Sabha |
Standing Committee Report on 2 Jul 2010 |
| The Right of Children to Free and Compulsory Education (Amendment) Bill, 2010 |
16 Apr 2010
Rajya Sabha |
Standing Committee Report on 28 June 2010 |
| The National Commission for Heritage Sites Bill, 2009 |
26 Feb 2009
Rajya Sabha |
Standing Committee Report on 23 Nov 2009 |
| The Insurance Laws (Amendment) Bill, 2008 |
22 Dec 2008
Rajya Sabha |
Standing Committee Report on 13 Dec 2011 |
| The Pesticide Management Bill, 2008 |
21 Oct 2008
Rajya Sabha |
Standing Committee Report on 18 Feb 2009 |
| The Motor Vehicles (Amendment) Bill, 2007 |
15 May 2007
Rajya Sabha |
Standing Committee Report on 28 April 2008 |
| The Seeds Bill, 2004 |
9 Dec 2004
Rajya Sabh |
Standing Committee Report on 28 Nov 2006 |
Bill listed for Introduction, Consideration and Passing
| Short Title |
| The Finance Bill, 2012 |
Bills listed for Introduction
| Short Title |
| The Agricultural Bio-Security Bill, 2012 |
| The National Co-operative Development Corporation (Amendment) Bill, 2012 |
| The Rani Lakshmi Bai Central Agricultural University Bill, 2012 |
| The Biotechnology Regulatory Authority of India Bill, 2012 |
| The Coal Mines (Conservation and Development) Amendment Bill, 2012 |
| The Bureau of Indian Standards (Amendment) Bill, 2012 |
| The Legal Metrology (Amendment) Bill, 2012 |
| The Competition (Amendment) Bill, 2012 |
| The Wildlife (Protection) Amendment Bill, 2012 |
| The Constitution (Amendment) Bill, 2012 |
| The Piracy Bill, 2012 |
| The Public Debt Management Agency of India Bill, 2012 |
| The Public Procurement Bill, 2012 |
| The Indian Stamp (Amendment) Bill, 2012 |
| The Regional Rural Banks (Amendment) Bill, 2012 |
| The Micro Finance Institutions (Development and Regulation) Bill, 2012 |
| The National Bank for Agriculture and Rural Development (NABARD) (Amendment) Bill, 2012 |
| The Small Industries Development Bank of India (Amendment) Bill, 2012 |
| The Central Reserve Police Force Bill, 2012 |
| The North Eastern Areas (Reorganization and Other Related Laws) (Amendment) Bill, 2012 |
| The Engineers Bill, 2012 |
| The Anand Marriage (Amendment) Bill, 2012 |
| The Tamil Nadu Legislative Council (Amendment) Bill, 2012 |
| The Emigration Management Bill, 2012 |
| The Indecent Representation of Women (Prohibition) Amendment Bill, 2012 |
| The National Sports Development Bill, 2012 |
| The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2012 |
| The Rights of Persons with Disabilities Bill, 2012 |
| The Prohibition of Employment as Manual Scavengers and Their Rehabilitation Bill, 2012 |
The National Housing Bank (Amendment) Bill, 2012
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