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Parliamentary Oversight of Regulators
What is the role of Parliament with respect to Regulatory bodies? What are the ways to strengthen parliamentary oversight of regulators? What has the role of parliamentary Standing Committees been, in this respect? How is this goal achieved in other parliamentary democracies?
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Parliamentary Scrutiny of Executive rule-making
Parliament delegates the task of framing rules for implementation of laws to the Executive. What are the mechanisms in place that enable review and scrutiny of Executive decisions? In this panel, we seek to discuss the extent of oversight that Parliament exercises in ensuring that rules and regulations are in the spirit of the primary legislation passed by Parliament.
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