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Important Legislative News
FE
Editorial: New pension, a few old queries
Financial
Express, May 1
The article
discusses the key weaknesses of the New Pension Scheme that was opened
for subscription.
Supreme Court
suggests panel to examine impact of ragging
Hindu, May 9
The
Supreme Court recommended the appointment of a committee of mental
health specialists to examine the impact of ragging on young students
as well as the reason why seniors torment their juniors.
Hung
verdict? Prez has all options open
Business Standard, May 12
The
article discusses the options that the President Pratibha Patil might
have after the final results of the elections to the 15th Lok Sabha are
out.
Rajesh Tandon: Nurturing Democracy
Business Standard,
May 14
The article
analyses the state of India’s democracy and is of the opinion that
local government elections need to be energised and nurtured to make
the national democratic process more sustainable.
UPA, NDA locked in a close race
Hindu, May 14
The article
gives the key findings of the National Election Study 2009 of the
Centre for the Study of Developing Societies.
The hung house riddle
DNA, May 14
The article
discusses the basis on which the President would invite a party to form
the government in case of a hung Parliament.
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