PRS Legislative News Alert

April 16-30, 2009

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Latest from PRS


Book Released: India's Elected: Our MPs, A Report Card - Published by the Indian Express
Comprehensive report cards on all 543 MPs of the 14th Lok Sabha.

14th Lok Sabha: Legislative Summary
List of Bills introduced, passed during 14th Lok Sabha; pending and lapsed at the end of its term.

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Jan 1 - 15, 2009
Jan 16 - 31, 2009
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Mar 1 - 15, 2009
Apr 1 - 15, 2009







Important Legislative News

Where the gender gap is a tradition
Live Mint, April 16

A review of the key metrics in the Lok Sabha since 1952, based on a compilation by PRS Legislative Research, finds the representation of women in the lower house of Parliament has never crossed 10%.

Regional parties hog the limelight
Live Mint, April 17

The article focuses on coalition logic and participation of smaller parties in parliamentary debates in the 14th Lok Sabha.

What should you expect from your chosen MP?
Times of India, April 21


The article delineates the criteria on which the performance of a Member of Parliament should be judged.  Instead of focusing only on local issues, he is supposed to pass laws and policies that will benefit all citizens of the country.

Not just parties, regional issues too fight for national space
Economic Times, April 21

According to research by PRS Legislative Research, almost 25 per cent of all debates in both houses of parliament between 2004 and 2008 were on regional issues.

ElectioNOMICS
Financial Express, April 26

The article gives an overview of election expenditure during campaigning.  It then goes on to argue that increased spending, especially by private players, is precisely what is needed when the economy is sluggish.

FDI regime punctures insurance limits: RBI
Hindustan Times, April 27

The new FDI norms, which allow companies with less than 50 per cent foreign investment to make downstream investment in any sector, have thrown up a fresh set of questions on investments in the insurance sector.

Mum’s the word in filling official forms
Times of India, April 28

Application forms are increasingly allowing Indians to cite their mother’s name, rather than the father’s as a means of identification.

Stamp duty waiver likely for conversion into LLPs
Economic Times, April 28

The government may exempt partnership firms and limited companies from paying stamp duty while converting into limited liability partnerships (LLPs).  The article also details other provisions of LLPs. 

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