Latest from PRS
Previous Alerts
April 1 - 15, 2008
April 16 - 30, 2008
May 1 - 15, 2008
May 16 - 31, 2008
June 1 - 15, 2008
June 16 - 30, 2008
July 1 - 15, 2008
July 16 - 31, 2008
Aug 1 - 15, 2008
Aug 16 - 31, 2008
Sep 1 - 15, 2008
Sep
16 - 30, 2008
Oct
1 - 15, 2008
Oct
16 - 31, 2008
Nov
1 - 15, 2008
Nov
16 - 30, 2008
Dec
1 - 15, 2008
Dec
16 - 31, 2008
Jan 1 - 15, 2009
Jan 16 - 31, 2009
Feb 1 - 15, 2009
Feb 16 - 28, 2009
|
Important Legislative News
We
are postponing the diagnosis of a disease
Live Mint, March 2
The article is
an analysis of the issues that face Parliament as an
institution. It discussion issues such as the anti-defection
law, capacity of MPs to engage in meaningful debate without adequate
research staff, etc.
In limbo
Business
Standard, March 3
The
government failed to get the Land Acquisition (Amendment) Bill, 2007,
and the Rehabilitation and Resettlement Bill, 2007 passed by
Parliament. This is likely to delay the reform process in
these crucial areas.
Uncertainty
over regulator delays Warehousing Act
Business Standard, March 3
The
enactment of the Warehousing Development & Regulation Act
scheduled for notification on March 1, 2009, is likely to be delayed
2-3 months because of uncertainty over appointment of the regulator.
You can soon sue docs, cos for concealing facts
Economic Times,
March 3
The Consumer
Protection Act 1986 may be amended to o empower consumers to sue
manufacturers and service providers who dupe them by concealing
information that could influence their purchase decisions.
|