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Archive News January, 2012 |
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House panel bats for mandatory CSR
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Business Standard |
Jan 27, 2012 |
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Standing committee calls MCA officials to discuss Companies Bill
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Live Mint |
Jan 24, 2012 |
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Independent Director - a demigod?
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Business Standard |
Jan 23, 2012 |
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Companies Bill 2011: Class-action suits will help keeping the company management clean
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Economic Times |
Jan 21, 2012 |
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Companies Bill with House panel, to be cleared in a month
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Business Standard |
Jan 19, 2012 |
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Food Security Bill: KV Thomas to meet Jayalalithaa to resolve differences
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Economic Times |
Jan 18, 2012 |
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Parliamentary panel on food bill to meet Jan 23
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Economic Times |
Jan 18, 2012 |
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CSR not mandatory for private sector companies: Moily
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Economic Times |
Jan 18, 2012 |
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Hope to present Cos Bill in Budget Session: Veerappa Moily
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Economic Times |
Jan 18, 2012 |
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Centre asks states to boost procurement for Food Bill
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Economic Times |
Jan 11, 2012 |
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Quota in Lokpal will not solve unemployment in disadvantaged sections
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Economic Times |
Jan 06, 2012 |
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Beyond the Lokpal
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Indian Express |
Jan 06, 2012 |
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Food Security Bill is somewhat defective
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Times of India |
Jan 06, 2012 |
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Lokpal Bill: BJP seeks presidential intervention to reconvene Parliament on Lokpal
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Economic Times |
Jan 06, 2012 |
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Lokpal Bill will remain alive till end of current Lok Sabha term
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Hindu |
Jan 01, 2012 |
