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Archive News October, 2011 |
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Food Bill in parliament's winter session: Thomas
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Hindustan Times |
Oct 31, 2011 |
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Q&A: Yashwant Sinha, Chairman, Parliamentary Standing Committee on Finance
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Business Standard |
Oct 24, 2011 |
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Show me a problem, I will write you a law
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Business Standard |
Oct 24, 2011 |
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Public accountability is at the heart of the NAC draft Bill
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Business Standard |
Oct 24, 2011 |
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Communal violence Bill 'not needed'
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Hindu |
Oct 24, 2011 |
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Subsidy Bill will damage govt’s finances: Sharad Pawar
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Economic Times |
Oct 20, 2011 |
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UPA for a strong Lokpal Bill: Digvijaya
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Indian Express |
Oct 19, 2011 |
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Lokpal debate ignores morality
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India Today |
Oct 19, 2011 |
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Will this be acceptable to BCCI?
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Hindu |
Oct 18, 2011 |
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Draft Sports Bill a cruel joke, IOA rejects it
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Hindustan Times |
Oct 18, 2011 |
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Khursheed: plan for constitutional status won't delay Lokpal Bill
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Hindu |
Oct 18, 2011 |
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Maken treads the middle path
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Indian Express |
Oct 18, 2011 |
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National Sports Development Bill: Government bows to BCCI
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India Today |
Oct 18, 2011 |
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Revised sports Bill sticks with age bar for federation chiefs
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Mint |
Oct 18, 2011 |
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Revised National Sports Development Bill: All sports bodies to come under ambit of RTI
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Economic Times |
Oct 18, 2011 |
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Communal Violence Bill divides society
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Pioneer |
Oct 17, 2011 |
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Law Ministry to draft proposals for state funding of polls
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DNA |
Oct 16, 2011 |
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Govt to restrict RTI Act applicability
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Hindustan Times |
Oct 16, 2011 |
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Law on debt recovery to be strengthened
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Financial Express |
Oct 14, 2011 |
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Debate over giving constitutional status to Lokpal
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Hindu |
Oct 14, 2011 |
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Organised cable sector gets a digital boost
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Business Standard |
Oct 14, 2011 |
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Nod to digitise TV broadcast by '14
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Business Standard |
Oct 14, 2011 |
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Bill to help banks recover dues to be introduced in winter session
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Economic Times |
Oct 14, 2011 |
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Set-Top Box now a must for Cable TV
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Economic Times |
Oct 14, 2011 |
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Cabinet approves cable ordinance
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Mint |
Oct 14, 2011 |
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Govt paves way for easy loan recovery by banks
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Business Standard |
Oct 14, 2011 |
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Govt clears changes in laws to deal with bad loans
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Economic Times |
Oct 14, 2011 |
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Banks, financial institutions to get more teeth for loan recovery
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Business Line |
Oct 14, 2011 |
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Priority member should get 7 kg grains: Food bill
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Business Standard |
Oct 13, 2011 |
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Govt action powers cable service stocks
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Indian Express |
Oct 13, 2011 |
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Lokpal bill soon, Prime Minister tells Anna Hazare
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Hindustan Times |
Oct 12, 2011 |
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Strong Lokpal on agenda, PM tells Anna Hazare
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Indian Express |
Oct 12, 2011 |
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India needs modern storage to sustain food bill proposals
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Economic Times |
Oct 12, 2011 |
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Winter Session to be crucial
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Business Standard |
Oct 10, 2011 |
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Govt bid to tighten grip on Prasar Bharati
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Indian Express |
Oct 05, 2011 |
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Stopping the loot
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Hindu |
Oct 04, 2011 |
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Mine for ever
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Indian Express |
Oct 04, 2011 |
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A Mixed Bag
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Times of India |
Oct 04, 2011 |
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Govt mulls curbing powers of Prasar Bharti CEO
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Business Line |
Oct 03, 2011 |
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Govt seeks to curb powers of Prasar Bharati CEO
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Live Mint |
Oct 03, 2011 |
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New law to pull down Maharatna Coal India profit by about Rs 2,000 crore
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Economic Times |
Oct 03, 2011 |
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Mining sector needs large-scale reform
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Economic Times |
Oct 03, 2011 |
