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Archive News January, 2011 |
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Bills of passage
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Indian Express |
Jan 31, 2011 |
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City docs wary of age limit on surrogacy
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Times of India |
Jan 28, 2011 |
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Surrogacy bill: Citizenship issue to be addressed
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Times of India |
Jan 28, 2011 |
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Bill on forward contracts may be passed in Budget session
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Business Line |
Jan 25, 2011 |
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Coal Regulatory Bill to address supply issues as well:Official
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Economic Times |
Jan 24, 2011 |
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Sonia-led NAC to push govt on food net
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Times of India |
Jan 23, 2011 |
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IMA protests against bill
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Times of India |
Jan 23, 2011 |
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The official lokpal bill makes a false promise
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Times of India |
Jan 23, 2011 |
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GoM to push for Lokpal Bill
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Deccan Chronicle |
Jan 22, 2011 |
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Decision on Lokpal Bill soon
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Hindu |
Jan 22, 2011 |
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NAC sticks to stand on food security Bill
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Live Mint |
Jan 22, 2011 |
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Budget session from February 21
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Indian Express |
Jan 21, 2011 |
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Budget session from Feb 21, Budget on Feb 28
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Business Standard |
Jan 21, 2011 |
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Budget session to begin on February 21
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Hindu |
Jan 21, 2011 |
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Signature campaign against copyright Bill
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Live Mint |
Jan 21, 2011 |
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NAC digs its heels in row over Food Bill
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Deccan Herald |
Jan 21, 2011 |
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Denied teeth, they can't bite
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Times of India |
Jan 21, 2011 |
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Priority will be to ensure enactment of new company law: Murli Deora
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DNA |
Jan 19, 2011 |
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Right to Justice Bill, Grameen courts in the offing
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Business Standard |
Jan 18, 2011 |
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Doctors find new medical legislation tough to follow
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Indian Express |
Jan 17, 2011 |
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Bill on sexual harassment referred to parliamentary panel
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DNA |
Jan 16, 2011 |
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TRS wants Centre to introduce Bill on T
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Times of India |
Jan 16, 2011 |
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Bill for right to justice on the anvil: Moily
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Indian Express |
Jan 15, 2011 |
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No differences over Lokpal Bill, says Moily
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Hindu |
Jan 15, 2011 |
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No differences on Lokpal Bill, says Moily
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Indian Express |
Jan 15, 2011 |
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Law ministry seeks opinion of various ministries on Lokpal Bill
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DNA |
Jan 15, 2011 |
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Food bill to rise by Rs 2,000 cr if panel's report accepted
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Economic Times |
Jan 13, 2011 |
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NAC questions govt's draft RTI rules
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Hindustan Times |
Jan 12, 2011 |
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Rangarajan panel wants APL out of Food Security Bill
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Business Standard |
Jan 12, 2011 |
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Govt now plans Fishermen Rights Act for coastal areas
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Indian Express |
Jan 11, 2011 |
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NAC wants action on tribals' forest rights
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Business Standard |
Jan 11, 2011 |
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NAC frowns on bill blow to maids
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Telegraph |
Jan 11, 2011 |
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Not got panel’s report on food security: NAC
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Indian Express |
Jan 11, 2011 |
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NAC won't give up on food security proposals
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Hindu |
Jan 11, 2011 |
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Communal violence bill proposals give Centre overriding powers
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Times of India |
Jan 10, 2011 |
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TRS wants Centre to introduce Bill on T
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Times of India |
Jan 10, 2011 |
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Centre likely to include 'value addition' clause in MMDR Bill
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Business Standard |
Jan 10, 2011 |
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Law for entitlement schemes for people, says NAC
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Hindustan Times |
Jan 10, 2011 |
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NAC for covering domestic workers in anti-harassment bill
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Deccan Herald |
Jan 10, 2011 |
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Shipping Min to introduce Single Act Bill to cover all ports
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Business Standard |
Jan 09, 2011 |
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Coastal regulations devised
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Hindustan Times |
Jan 08, 2011 |
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Lokpal Bill: A farce on the public
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Economic Times |
Jan 07, 2011 |
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Ordinance will cover PM, Ministers
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Hindu |
Jan 06, 2011 |
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UPA divided, Lokpal off Cabinet agenda today
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Indian Express |
Jan 06, 2011 |
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Pranab-led GoM to finalise means to check corruption
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Hindustan Times |
Jan 06, 2011 |
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Moily pushes for reforms as Law Minister
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Hindustan Times |
Jan 06, 2011 |
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Profit sharing with displaced people to cost miners dearly
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Business Standard |
Jan 05, 2011 |
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Contract Labour Act to be amended
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Business Standard |
Jan 05, 2011 |
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The cost of bad Bills
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Business Standard |
Jan 05, 2011 |
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Thumbs down to Saxena report from members
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Hindustan Times |
Jan 04, 2011 |
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Jairam calls for paradigm shift in forest management
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Hindu |
Jan 04, 2011 |
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Implementation of forest rights Act terrible: Panel
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Live Mint |
Jan 04, 2011 |
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Time-bound justice
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Indian Express |
Jan 04, 2011 |
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Govt works on right to time-bound justice
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Indian Express |
Jan 04, 2011 |
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No one is above the law
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Economic Times |
Jan 04, 2011 |
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Truth will set all of us free
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Hindustan Times |
Jan 04, 2011 |
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Public say in forests on cards
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Hindustan Times |
Jan 04, 2011 |
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Govt to amend law to curtail forest dept powers
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Times of India |
Jan 04, 2011 |
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Govt to amend Forest Act to end harassment of tribals
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Times of India |
Jan 03, 2011 |
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Lokpal Bill hanging fire for 42 years
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DNA |
Jan 03, 2011 |
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States using law meant for tribals to gift forest land to the landless
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DNA |
Jan 03, 2011 |
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Report on National Committee on Forest Rights Act Submitted to Kantilal Bhuria
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PIB |
Jan 03, 2011 |
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Facing the Music
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Indian Express |
Jan 03, 2011 |
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Law dept examines draft RTE rules
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Times of India |
Jan 02, 2011 |
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Govt's Lokpal bill to counter JPC demand
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Hindustan Times |
Jan 02, 2011 |
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The Powers of the Lokpal
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Hindustan Times |
Jan 01, 2011 |
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2010 saw a slew of measures on the labour front
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Business Standard |
Jan 01, 2011 |
