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Archive News February, 2011 |
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Only CSR disclosure to be mandatory in cos bill, says MCA
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Economic Times |
Feb 28, 2011 |
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National Advisory Council to work on Lokpal Bill
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Hindu |
Feb 27, 2011 |
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Companies Bill ready, will be submitted to Cabinet soon: Deora
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Economic Times |
Feb 21, 2011 |
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Govt sets up high-level panel to examine Lokpal Bill
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Hindu |
Feb 20, 2011 |
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Bill may exclude a cap on subsidiaries
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Business Standard |
Feb 18, 2011 |
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Two steps back with related party deals
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Business Standard |
Feb 14, 2011 |
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Govt proposes to keep new Company Bill flexible
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Business Standard |
Feb 13, 2011 |
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Right to Justice bill will soon be introduced: Moily
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Times of India |
Feb 13, 2011 |
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Biggies may get leeway in Companies Bill
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Times of India |
Feb 13, 2011 |
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Companies Bill, 2009: a bulwark for an economically resurgent India
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Hindu |
Feb 13, 2011 |
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Another step forward for GST roll-out
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Live Mint |
Feb 12, 2011 |
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Constitutional Amendment Bill for GST in Budget Session
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Business Standard |
Feb 12, 2011 |
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Pranab may introduce a bill to implement GST
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Times of India |
Feb 12, 2011 |
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Selja: Legal framework to protect art in public places in the works
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Indian Express |
Feb 12, 2011 |
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Address concerns of industry on Press Act: INS
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Hindustan Times |
Feb 12, 2011 |
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Press Act changes decried
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Deccan Herald |
Feb 12, 2011 |
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Amendments to Press Act get cabinet approval
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Economic Times |
Feb 11, 2011 |
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Cabinet amends Press Act, INS cries foul
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Hindustan Times |
Feb 11, 2011 |
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INS voices concern at proposed changes to Act
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Hindu |
Feb 11, 2011 |
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Cabinet clears changes to PRBP Act, gives more teeth to govt
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Indian Express |
Feb 11, 2011 |
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All stakeholders consulted before amending press law: I&B
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Economic Times |
Feb 11, 2011 |
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Govt committed to tabling Food Security Bill in Par soon: PM
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Economic Times |
Feb 11, 2011 |
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Centre will table Right to Food Act in Parliament, says Manmohan
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Hindu |
Feb 11, 2011 |
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Cabinet nod for press registration Bill
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Hindu |
Feb 11, 2011 |
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Companies law set to mandate 2% CSR spend
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Times of India |
Feb 10, 2011 |
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Companies Bill may suffer delay
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Hindustan Times |
Feb 10, 2011 |
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NAC: PM's panel got its economics wrong
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Times of India |
Feb 10, 2011 |
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Bank deposits outside India will be a taxable asset
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Hindu |
Feb 10, 2011 |
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New Companies Bill likely in budget session
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DNA |
Feb 09, 2011 |
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NAC to counter Rangarajan panel's criticism of its recommendations
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Hindu |
Feb 09, 2011 |
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2% CSR spend on cards for India Inc
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Indian Express |
Feb 09, 2011 |
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Filing returns made easier for companies
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Live Mint |
Feb 09, 2011 |
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Sebi wants tighter norms for some deals
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Live Mint |
Feb 08, 2011 |
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Deora to meet industry on Companies Bill
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Hindu |
Feb 08, 2011 |
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Deora to meet ind to finalise draft Companies Bill next week
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Business Standard |
Feb 08, 2011 |
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Sebi moots tougher voting norms on company resolutions
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Times of India |
Feb 08, 2011 |
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New Mines bill to be placed before GoM again: Patel
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Economic Times |
Feb 07, 2011 |
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Right to Justice Bill within six months: Moily
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Hindu |
Feb 06, 2011 |
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RTI & RTE result of Sonia’s vision: Moily
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Indian Express |
Feb 06, 2011 |
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Draft Bill on sex offences set for delay
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Indian Express |
Feb 02, 2011 |
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Experts push govt for law on surrogacy
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Times of India |
Feb 02, 2011 |
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Sexual offences bill: Govt talks of 2 versions
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Times of India |
Feb 02, 2011 |
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Krishna Tirath clarifies; minimum age of consensual sex stands at 16
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Indian Express |
Feb 01, 2011 |
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Maken proposes to bring National Sports Development Bill
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Times of India |
Feb 01, 2011 |