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Archive News October, 2010 |
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Steelmin for reservation in mining for PSUs
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Economic Times |
Oct 31, 2010 |
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New Company Bill to give more power to RoC for IPO fund usage
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Economic Times |
Oct 31, 2010 |
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Govt finds Forest Rights Act too hot to handle
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Times of India |
Oct 31, 2010 |
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FinMin unlikely to agree to changes in GST structure
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Economic Times |
Oct 31, 2010 |
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Two options to usher in GST suggested
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Hindu |
Oct 30, 2010 |
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Naveen Patnaik to meet Pranab Mukherjee on amendment bill to MMDR Act
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DNA |
Oct 30, 2010 |
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FinMin looks to amend money laundering Act to include non-profit firms
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Indian Express |
Oct 29, 2010 |
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Micro-managing microfinance
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Indian Express |
Oct 29, 2010 |
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Finance Ministry hopeful of consensus on GST
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Hindu |
Oct 29, 2010 |
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Mining Bill digs multiple options for the displaced
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Financial Express |
Oct 29, 2010 |
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Pawar has doubts on Food Security Bill
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Indian Express |
Oct 28, 2010 |
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The ‘enemy' property law
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Hindu |
Oct 28, 2010 |
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Firms may get more time as govt refers IFRS issue to CoS
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Indian Express |
Oct 28, 2010 |
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New warehosuing law to curb distress sales by farmers
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Business Standard |
Oct 28, 2010 |
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GST: States too have a point
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Economic Times |
Oct 28, 2010 |
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The ‘enemy' property law
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Hindu |
Oct 28, 2010 |
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Legislation for “Protection of Women from Sexual Harassment at the Workplace” Soon
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PIB |
Oct 28, 2010 |
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New Bill to prevent sexual harassment of women at work place
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Samachar Today |
Oct 28, 2010 |
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N-liability bill under scanner
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Hindustan Times |
Oct 27, 2010 |
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Mamata skips meet on land acquisition bill
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Times of India |
Oct 27, 2010 |
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The muddle in food security
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Live Mint |
Oct 27, 2010 |
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Land Bill tiff strains Cong-TMC ties
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Financial Express |
Oct 27, 2010 |
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For Their Home and Earth
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Telegraph |
Oct 27, 2010 |
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Warehousing Act comes into force, receipts now negotiable
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Economic Times |
Oct 27, 2010 |
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Warehousing (Development and Regulation) Act, 2007 Comes into Force
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PIB |
Oct 26, 2010 |
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TDP does U-turn, demands a Bill on Telegana be tabled in Parliament
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Times of India |
Oct 26, 2010 |
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Food for all is food for thought
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DNA |
Oct 26, 2010 |
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Land Bill hits hurdles as Mamata objects to draft
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Financial Express |
Oct 26, 2010 |
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Mamata Banerjee skips meet on land bill
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Times of India |
Oct 26, 2010 |
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70 cases booked against MFI agents
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Times of India |
Oct 26, 2010 |
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NAC recommendations on Food Security Bill
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Hindu |
Oct 25, 2010 |
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GoM approves strong central mining regulator
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Business Standard |
Oct 25, 2010 |
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Perhaps some regulation
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Indian Express |
Oct 25, 2010 |
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Microfinance to get a regulator in NABARD
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Economic Times |
Oct 25, 2010 |
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IIMs weigh risk factors posed by foreign universities bill
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Times of India |
Oct 25, 2010 |
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No uniform food security, NAC readies Bill framework
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Indian Express |
Oct 24, 2010 |
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The Raja and the Act
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Indian Express |
Oct 24, 2010 |
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India may sign CSC before Obama visit
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Hindu |
Oct 24, 2010 |
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Do away with GST council, settlement body: Dasgupta to Centre
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Hindustan Times |
Oct 24, 2010 |
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Correcting the Schedule
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Indian Express |
Oct 23, 2010 |
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Seed Bill likely to be tabled in House next Session
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Financial Express |
Oct 23, 2010 |
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Farmers to meet ahead of new bill on land use
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Times of India |
Oct 23, 2010 |
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GST impact on business location economics
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Hindu |
Oct 23, 2010 |
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Raja to get absolute control
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Times of India |
Oct 22, 2010 |
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India resists U.S. pushback on nuclear liability
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Hindu |
Oct 22, 2010 |
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National Seed Bill to be tabled in Parliament in next session
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Business Line |
Oct 22, 2010 |
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Legacy Of Partition
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Times of India |
Oct 22, 2010 |
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India's n-bill deviates significantly from global standards
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Economic Times |
Oct 21, 2010 |
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MFI body seeks regulator to check indiscipline in sector
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Financial Express |
Oct 21, 2010 |
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Cabinet nod for NIMHANS' exalted status
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Times of India |
Oct 21, 2010 |
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NIMHANS to be declared institute of national importance
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Hindu |
Oct 21, 2010 |
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Cabinet nod for new Enemy Property Bill
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Hindu |
Oct 21, 2010 |
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Cabinet nod for amendments to Seeds Bill
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Hindu |
Oct 21, 2010 |
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Support price for wheat hiked by Rs 20
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Financial Express |
Oct 21, 2010 |
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Government decides on major push for pulses
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Business Standard |
Oct 21, 2010 |
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Cabinet approves amendments to Seeds Bill
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Times of India |
Oct 21, 2010 |
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Consensus on GST still a distant dream
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Business Standard |
Oct 21, 2010 |
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Govt approves amendment in Enemy Property Act
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Live Mint |
Oct 21, 2010 |
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Enemy property Act amended
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Economic Times |
Oct 21, 2010 |
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Cabinet nod for new Enemy Property Bill
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Hindu |
Oct 21, 2010 |
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Microfin may be hot, but India scores below Peru, Bolivia
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Economic Times |
Oct 20, 2010 |
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Centre firm as state say no to constitutional bodies on GST
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Economic Times |
Oct 20, 2010 |
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Act bars transfer by oral gift or will
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Hindustan Times |
Oct 20, 2010 |
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शत्रु संपत्ति संशोधन विधेयक को कै
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Hindustan |
Oct 20, 2010 |
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Control redefinition to check indirect hold over Indian cos
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Economic Times |
Oct 20, 2010 |
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बीज विधेयक 2004 में अतिरिक्त संशोधन
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PIB |
Oct 20, 2010 |
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Cabinet approves amendments to Seeds Bill
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Live Mint |
Oct 20, 2010 |
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Cabinet approves additional amendments to Seeds Bill, 2004
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Business Standard |
Oct 20, 2010 |
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Amendments to the Enemy Property Act, 1968
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PIB |
Oct 20, 2010 |
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Panel for death penalty for hijackers
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Indian Express |
Oct 19, 2010 |
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NEW AND OLD
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The Telegraph |
Oct 19, 2010 |
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Parliament winter session from November 9 to December 13
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Hindu |
Oct 19, 2010 |
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Cos mining scarce minerals to face curbs on concessions
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Economic Times |
Oct 19, 2010 |
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Lokpal will be three-judge body, with PM under purview
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Indian Express |
Oct 18, 2010 |
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Multiple violations by DoT, says CAG
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MINT |
Oct 18, 2010 |
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Parliament’s winter session from 9 November
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Live Mint |
Oct 18, 2010 |
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Charities in Direct Taxes Code Bill, 2010
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The Hindu |
Oct 18, 2010 |
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Private universities reject education reform bills
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DNA |
Oct 18, 2010 |
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MNCs coming to India to settle copyright cases : SC Judge
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Hindustan Times |
Oct 17, 2010 |
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Justice Bhandari for changes in copyright bill
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Economic Times |
Oct 16, 2010 |
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India to align copyright norms with global standards
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Economic Times |
Oct 15, 2010 |
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Winter session of Parliament from Nov 9
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The Times of India |
Oct 15, 2010 |
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Mining law draft has stringent norms
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DNA |
Oct 15, 2010 |
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Pranab Mukherjee invites Mamata Banerjee for talks on Land Acquisition (Amendment) Bill
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Economic Times |
Oct 14, 2010 |
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Nabard set to regulate smaller MFIs
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Live Mint |
Oct 14, 2010 |
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Law firms hired to allay US fears on N-liability bill
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Economic Times |
Oct 13, 2010 |
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'Whistle-blowers Bill needs to be strengthened'
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The Times of India |
Oct 13, 2010 |
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A K Bhattacharya: Demystifying the beast
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Business Standard |
Oct 12, 2010 |
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Why Indians should fear the UID
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Rediff |
Oct 12, 2010 |
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Bill to honour court verdicts but no fresh litigation
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Indian Express |
Oct 12, 2010 |
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All is not well on the global food front
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The Economic Times |
Oct 12, 2010 |
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GST: Centre must continue talks with states
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Economic Times |
Oct 11, 2010 |
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Minimum land regulation for lease in draft mining Bill spells trouble for Himachal
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Indian Express |
Oct 11, 2010 |
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New mining rules to create national and state funds
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Business Standard |
Oct 11, 2010 |
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Judicial accountability round the corner: Moily
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The Times of India |
Oct 11, 2010 |
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India Weighs Measure to Ease Nuclear Liability
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Wall Street Journal |
Oct 10, 2010 |
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CAG to restart audit probe of CWG expenses from Oct 15
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Indian Express |
Oct 10, 2010 |
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Industry’s view will be heard: Khurshe
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MINT |
Oct 10, 2010 |
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Centre hardens stance on GST, it’s up to states now
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Economic Times |
Oct 09, 2010 |
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It’s important to weave DTC into financial planning
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Indian Express |
Oct 09, 2010 |
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Lokpal Bill to come up before Union Cabinet soon: Moily
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Indian Express |
Oct 09, 2010 |
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Judges Bill: All assets worth over Rs 50,000 must be declared
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Indian Express |
Oct 08, 2010 |
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Mining cos may have to pay annual compensation to land losers
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Economic Times |
Oct 08, 2010 |
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New policy on FDI in multi-brand retail soon
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Indian Express |
Oct 07, 2010 |
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Food entitlement act in India soon, says Swaminathan
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The Times of India |
Oct 07, 2010 |
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Government Extends term of Committee to Draft a New Legislation to Replace the Persons with Disabilities Act, 1995
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PIB |
Oct 07, 2010 |
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Whistleblowers’ Bill: ‘Include private sector, armed forces’
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Indian Express |
Oct 07, 2010 |
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Road Safety Bill may not come in winter session of Parliament
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Business Standard |
Oct 06, 2010 |
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Cabinet nod for judicial transparency bill
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Times of India |
Oct 06, 2010 |
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Cabinet nod for judicial accountability bill
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Hindu |
Oct 06, 2010 |
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Mother Superior
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Calcutta Telegraph |
Oct 06, 2010 |
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India Inc asks govt to take a relook at liability clause
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Economic Times |
Oct 06, 2010 |
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The Judicial Standards and Accountability Bill, 2010
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PIB |
Oct 05, 2010 |
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Insights
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Financial Express |
Oct 05, 2010 |
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MCA resists ordinance to amend Companies Act
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Live Mint |
Oct 05, 2010 |
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New Bill to hit bottom lines of energy-inefficient firms: Study
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Business Standard |
Oct 05, 2010 |
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Panel views on Companies Bill, 2009: a good augury
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Hindu |
Oct 04, 2010 |
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Mining project payouts to go to women
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Economic Times |
Oct 04, 2010 |
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Govt behind schedule on bill to usher in IFRS, may miss deadline
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Business Standard |
Oct 03, 2010 |
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New regulator for health soon: PM
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Times of India |
Oct 02, 2010 |
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Bill coming to set up regulatory body for medical education
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Hindu |
Oct 02, 2010 |
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Concerned over suggestions on Companies Bill: India Inc
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Indian Express |
Oct 01, 2010 |
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Americas 'No surmountable problem in nuke bill'
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Hindustan Times |
Oct 01, 2010 |
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PM promises Bill to revamp medical education
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Hindu |
Oct 01, 2010 |
