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Archive News June, 2010 |
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NAC to deliberate on Food Security Bill tomorrow
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Hindu |
Jun 30, 2010 |
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3-year jail for impersonation, giving false info to UIDAI
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DNA |
Jun 30, 2010 |
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Rs 1cr fine for UID data theft?
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Times of India |
Jun 30, 2010 |
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Soon, law to tackle child sex abuse: Moily
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Times of India |
Jun 30, 2010 |
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UIDAI formulates draft bill to make it a statutory authority
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Business Standard |
Jun 29, 2010 |
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Impact of revised Code on financial services
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Business Line |
Jun 28, 2010 |
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Govt plans overhaul of commodity exchanges
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Economic Times |
Jun 28, 2010 |
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Stricter law against honour killing: Moily
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Indian Express |
Jun 28, 2010 |
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IMA: Clinical Establishment Bill will wreak havoc on private health sector
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Express India |
Jun 28, 2010 |
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Law to regulate stem cell banking in India
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Live Mint |
Jun 28, 2010 |
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Activists upset at reports on communal violence Bill
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Hindu |
Jun 27, 2010 |
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New bill will treat all khap members as accomplices: Moily
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Hindustan Times |
Jun 27, 2010 |
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Neither Centre, nor state. A panel to deal with riots?
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Times of India |
Jun 27, 2010 |
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Govt planning to amend laws to rein in honour killings: Moily
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Economic Times |
Jun 27, 2010 |
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Preventing communal crimes
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Economic Times |
Jun 25, 2010 |
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Beyond burkha politics
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DNA |
Jun 25, 2010 |
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‘Core areas’ of nuclear plants to be opened for foreign insurance firms
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Indian Express |
Jun 25, 2010 |
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Amended Act may bring Metro work in city to halt
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Hindustan Times |
Jun 25, 2010 |
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Liability cap in N-accidents to be hiked to Rs 1,200 cr
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Financial Express |
Jun 25, 2010 |
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Government plans to tighten noose on Khap panchayats
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DNA |
Jun 25, 2010 |
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When divorce is the only option
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Indian Express |
Jun 25, 2010 |
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Deterring Riots
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Times of India |
Jun 25, 2010 |
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Govt mulls ordinance to rein in khaps
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Times of India |
Jun 24, 2010 |
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Centre moves to protect children from cruelty
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DNA |
Jun 24, 2010 |
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MoF oversight on all regulatory disputes
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Live Mint |
Jun 24, 2010 |
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Cong wants law against honour killings
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Hindustan Times |
Jun 24, 2010 |
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Latha Jishnu: An odd royalty calculus
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Business Standard |
Jun 24, 2010 |
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G Balachandran: Limits to changes in nuclear liability bill
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Business Standard |
Jun 24, 2010 |
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Bill revised by UPA empowers victims of communal violence
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Indian Express |
Jun 24, 2010 |
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Monsoon session of Parliament likely from July 26
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Business Standard |
Jun 24, 2010 |
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Parliament invites suggessions
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Rajya Sabha Bulletin |
Jun 24, 2010 |
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A pittance for a holocaust
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Express Buzz |
Jun 23, 2010 |
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UPA nod to food security law
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Hindustan Times |
Jun 23, 2010 |
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UPA blinks, paves wayfor food security law
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Live Mint |
Jun 23, 2010 |
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Is DTC being revised under pressure?
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Business Standard |
Jun 23, 2010 |
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Mandatory cheap foodgrains for poor may cause hike in oil prices
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Hindu |
Jun 23, 2010 |
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Rebirth of parenthood
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Hindustan Times |
Jun 23, 2010 |
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Little to cheer for FIIs even in revised direct taxes code
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DNA |
Jun 23, 2010 |
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To rein in khaps, Home tells Law to draft stricter law
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Indian Express |
Jun 23, 2010 |
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Cap on nuclear liability might be jacked up to $1 billion
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DNA |
Jun 23, 2010 |
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SEBI seeks MF roadmap
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Hindustan Times |
Jun 23, 2010 |
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MF houses sweat over insurance ordinance
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Financial Express |
Jun 23, 2010 |
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The poisoned chalice
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Hindustan Times |
Jun 22, 2010 |
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N-Bill: Foreign firms to be liable too
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Indian Express |
Jun 22, 2010 |
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Civil Liability for Nuclear Claims Bill, 2010: is life cheap in India?
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Hindu |
Jun 22, 2010 |
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DTC: A mixed bag, but still a reprieve for all taxpayers
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Economic Times |
Jun 22, 2010 |
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What if your child’s classmate is HIV positive?
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Express Buzz |
Jun 22, 2010 |
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Smoothing Surrogacy
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Times of India |
Jun 22, 2010 |
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Time to reform Ulips
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Economic Times |
Jun 22, 2010 |
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Irda likely to announce new Ulip norms this week
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Financial Express |
Jun 22, 2010 |
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N-Bill: Foreign firms to be liable too
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Indian Express |
Jun 22, 2010 |
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Civil society urges PM to ban child labour
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Times of India |
Jun 22, 2010 |
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DTC’S POLITICAL ECONOMY AT PLAY
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Live Mint |
Jun 21, 2010 |
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Direct Taxes Code: revised discussion paper is more an apologia for the earlier proposals
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Hindu |
Jun 21, 2010 |
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Tax reforms on track - DTC Bill calibrated!
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Business Standard |
Jun 21, 2010 |
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First the Bill, then the will
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Hindustan Times |
Jun 21, 2010 |
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Why govt slept for 13 years on a law against sexual harassment at workplace?
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Times of India |
Jun 21, 2010 |
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ULIP row ends; but will the investor be the final winner?
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Economic Times |
Jun 21, 2010 |
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Many hues of management research
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Financial Express |
Jun 21, 2010 |
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Vinayak Chatterjee: The Defining issue
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Business Standard |
Jun 21, 2010 |
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Surrogacy not for married couples only: Draft law
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Hindustan Times |
Jun 21, 2010 |
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States support overarching body for higher education
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Business Standard |
Jun 20, 2010 |
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States want medical edu brought under NCHER
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Times of India |
Jun 20, 2010 |
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States want medical edu brought under NCHER
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Times of India |
Jun 20, 2010 |
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Ulips life insurance products, Irda to regulate, rules govt
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Financial Express |
Jun 20, 2010 |
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NCHER receives nod from advisory body on education
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Hindu |
Jun 20, 2010 |
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First the Bill, then the will
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Hindustan Times |
Jun 20, 2010 |
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Broad consensus on apex higher education regulator: Sibal
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Economic Times |
Jun 19, 2010 |
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Draft research bill gets states’ nod
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Hindustan Times |
Jun 19, 2010 |
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Miners may get some flexibility in offering relief to displaced
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Economic Times |
Jun 19, 2010 |
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Bill allowing adoption by single women in next session
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Hindu |
Jun 19, 2010 |
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Standing Committee Invites Suggestions
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Times of India |
Jun 19, 2010 |
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Final view on new tax slabs only after inputs from stakeholders
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Hindu |
Jun 19, 2010 |
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Bill not comprehensive
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Frontline |
Jun 18, 2010 |
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Govt seeks to distance from note on Nuclear Liability Bill
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Hindustan Times |
Jun 18, 2010 |
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Communal violence bill reworked
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Times of India |
Jun 18, 2010 |
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More seats for SC, ST students at central universities
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Economic Times |
Jun 18, 2010 |
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Sexual harassment bill to cover students
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Times of India |
Jun 18, 2010 |
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Putting victims at the centre of liability law
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Hindu |
Jun 18, 2010 |
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Cabinet clears way for varsities in tribal areas to hike ST quota
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Indian Express |
Jun 18, 2010 |
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Protecting the vulnerable
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DNA |
Jun 18, 2010 |
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Sex abuse panel must in all firms: Draft Bill
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Times of India |
Jun 18, 2010 |
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Cabinet clears NDMC bill
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Asian Age |
Jun 18, 2010 |
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Sheila will head NDMC meetings
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Hindustan Times |
Jun 18, 2010 |
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A liability cap that leaves room for tech enterprise
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Times of India |
Jun 18, 2010 |
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Revised DTC draft to benefit non-resident cos
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Financial Express |
Jun 18, 2010 |
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Nod for amendments to Central Educational Institutions Act
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Hindu |
Jun 18, 2010 |
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UPA serving U.S. interests: BJP
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Hindu |
Jun 17, 2010 |
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CAG wants more teeth
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Hindustan Times |
Jun 17, 2010 |
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DTC unlikely to cheer taxpayers, may lower I-T slabs
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Economic Times |
Jun 17, 2010 |
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Mamata wants single railway police force
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Hindustan Times |
Jun 17, 2010 |
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Commerce department to oppose draft tax code on SEZ units
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Economic Times |
Jun 17, 2010 |
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Panel to discuss higher education regulator bill on Friday
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Hindustan Times |
Jun 17, 2010 |
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Draft tax code will give a push to FDI
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India Today |
Jun 17, 2010 |
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Govt proposes womb banks to legalize surrogacy
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Times of India |
Jun 17, 2010 |
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The New Delhi Municipal Council (Amendment) Bill, 2010 - amending New Delhi Municipal Council Act, 1994 (44 of 1994)
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PIB |
Jun 17, 2010 |
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Amendments to the Central Educational Institutions (Reservation in Admission) Act, 2006 approved
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PIB |
Jun 17, 2010 |
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Nuclear liability bill set for re-look after Bhopal blunder
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DNA |
Jun 16, 2010 |
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Balm on frayed India Inc nerves
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Economic Times |
Jun 16, 2010 |
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What the direct tax code means for
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Indian Express |
Jun 16, 2010 |
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Govt to table new direct taxes code in Parliament in next session
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Economic Times |
Jun 16, 2010 |
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Turn the nuclear bill from liability to asset
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Hindu |
Jun 16, 2010 |
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Proposed amendments to nuke liability bill a mistake
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Times of India |
Jun 16, 2010 |
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Long live the tax code
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Economic Times |
Jun 16, 2010 |
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GoM set up to ensure transparency in mining
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Indian Express |
Jun 16, 2010 |
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Bhopal effect: N-liability bill remains undiluted
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Times of India |
Jun 16, 2010 |
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Mine it right
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Financial Express |
Jun 16, 2010 |
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New mines bill: Pranab-led GoM to resolve inter-ministerial row
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Hindustan Times |
Jun 16, 2010 |
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No tax on long-term savings
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Indian Express |
Jun 16, 2010 |
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CPI demands law on industrial accidents
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Hindu |
Jun 16, 2010 |
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Govt revises draft code, gives relief to taxpayers
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Times of India |
Jun 16, 2010 |
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FinMin reverses tax reform momentum
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Live Mint |
Jun 16, 2010 |
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MAT on profit of companies
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Times of India |
Jun 16, 2010 |
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Standing Committee Invites Suggestions
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Times of India |
Jun 16, 2010 |
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Pace of new SEZ expansion to be slackened, say experts
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Business Standard |
Jun 16, 2010 |
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Insurers, NBFCs heave sigh of relief
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Business Standard |
Jun 16, 2010 |
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New norms for vocational study
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Times of India |
Jun 16, 2010 |
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Defining assault
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Frontline |
Jun 16, 2010 |
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Bill meant to safeguard U.S. firms, says Karat
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Hindu |
Jun 16, 2010 |
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Government backtracks on nuclear liability change
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Hindu |
Jun 16, 2010 |
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FIIs to benefit, may hurt local investors
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Live Mint |
Jun 16, 2010 |
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Draft code II favours equity MFs over Ulips
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DNA |
Jun 16, 2010 |
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Good & bad news for the taxpayer
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DNA |
Jun 16, 2010 |
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Decoding Direct tax code
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Economic Times |
Jun 16, 2010 |
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No change in N-liability bill
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Hindustan Times |
Jun 15, 2010 |
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Government backtracks on nuclear liability change
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Hindu |
Jun 15, 2010 |
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Govt withdraws crucial amendment to nuclear liability bill
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DNA |
Jun 15, 2010 |
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BJP replaces low-profile Majhi with Ahluwalia in House panel on N-Bill
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Indian Express |
Jun 15, 2010 |
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No tax on retirement benefits under new draft code
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Hindu |
Jun 15, 2010 |
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What women want: Labour laws!
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Hindu |
Jun 15, 2010 |
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Education, still a costly affair
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Times of India |
Jun 14, 2010 |
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CBI seeks greater autonomy via draft law
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Times of India |
Jun 14, 2010 |
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Parting shot
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Deccan Herald |
Jun 14, 2010 |
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A refurbished divorce law
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Live Mint |
Jun 14, 2010 |
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Finally, a law to deal with dead marriages
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Times of India |
Jun 14, 2010 |
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Amended Communal Violence Bill will be introduced soon, says Chidambaram
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Hindu |
Jun 13, 2010 |
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Bill to help people stay single and have kids
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India Today |
Jun 13, 2010 |
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A refurbished divorce law
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Live Mint |
Jun 13, 2010 |
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Karat demands scrapping of Nuclear Liability Bill
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Business Standard |
Jun 13, 2010 |
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CBI for new law to govern its functioning
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Hindu |
Jun 13, 2010 |
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No dilution of N-liability bill for now: Govt
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Economic Times |
Jun 12, 2010 |
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Looking at all aspects of N-liability Bill: Govt
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Indian Express |
Jun 12, 2010 |
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After Hindus, divorce could get hassle-free for Sikhs too
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Economic Times |
Jun 11, 2010 |
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Government in damage control mode on Nuclear Liability Bill
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Hindu |
Jun 11, 2010 |
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Moily opposes ore exports
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Financial Express |
Jun 11, 2010 |
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Attempt to dilute N-liability bill opposed
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Times of India |
Jun 11, 2010 |
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GoM clears bill on voting rights for NRIs
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Times of India |
Jun 11, 2010 |
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Marriage Laws (Amendment) Bill,2010
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PIB |
Jun 11, 2010 |
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Divorce to become easier
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Hindu |
Jun 11, 2010 |
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Prerogative of presiding officers to refer Bill to panel’
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Indian Express |
Jun 11, 2010 |
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New ground for divorce
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Hindustan Times |
Jun 11, 2010 |
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Education is free but uneasily accessible
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Times of India |
Jun 11, 2010 |
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Task forces unable to decide on medical education
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Hindu |
Jun 11, 2010 |
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Panel stalls move to dilute N-bill
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Economic Times |
Jun 11, 2010 |
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Government dilutes nuclear bill under U.S. pressure
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Hindu |
Jun 10, 2010 |
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Re-inclusion of Cotton Seed as Essential Commodity under the Essential Commodities Act, 1955 – Extension of period of validity
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PIB |
Jun 10, 2010 |
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Standing Committee Invites Suggestions
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Times of India |
Jun 10, 2010 |
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Amendment to the Essential Commodities Act 1955 relating to determination of price of levy sugar
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PIB |
Jun 10, 2010 |
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Securing titles
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Deccan Herald |
Jun 10, 2010 |
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Cabinet approves the Marriage Laws (Amendment) Bill, 2010 to amend the Hindu Marriage Act
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PIB |
Jun 10, 2010 |
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Standing Committee Invites Suggestions
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RS Bulletin |
Jun 10, 2010 |
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New law in six months to deal with man-made disasters: Govt
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Hindustan Times |
Jun 09, 2010 |
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Veerappa Moily for 'standalone' law to deal with man-made disasters
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DNA |
Jun 09, 2010 |
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Law Ministry favours more power to Centre to curb illegal mining
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Hindu |
Jun 09, 2010 |
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Amid Bhopal rage, panel starts work on nuclear liability Bill
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Hindu |
Jun 09, 2010 |
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N-liability amount can be raised, says Govt
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Express India |
Jun 09, 2010 |
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CPI (M) demands withdrawal of civil nuclear liability bill
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Times of India |
Jun 09, 2010 |
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Citing Bhopal verdict, parties call for rethink on N-bill
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Hindustan Times |
Jun 09, 2010 |
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Will the regulatory Bill work?
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Business Standard |
Jun 09, 2010 |
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New DTC draft to address stakeholders' concerns
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Hindu |
Jun 09, 2010 |
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HRD proposes bill to create database of all academic records
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Times of India |
Jun 08, 2010 |
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New bill to seek uniform penalties for erring babus
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Times of India |
Jun 08, 2010 |
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Health min retains control over medical education
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Financial Express |
Jun 08, 2010 |
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Bhopal verdict will impact Nuclear Liability Bill: Moily
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Hindu |
Jun 08, 2010 |
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House panel suggests drastic changes to innovation Bill
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Mint |
Jun 07, 2010 |
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Constitutional amendment may not have a separate list on GST
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Business Standard |
Jun 07, 2010 |
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No stream exempt from education watchdog
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Times of India |
Jun 06, 2010 |
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Spill oil, pay Rs 5 crore to get away in India
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Business Standard |
Jun 05, 2010 |
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Mining bill to establish govt as ‘natural’ owner
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Economic Times |
Jun 04, 2010 |
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Now, law graduates will have to clear test before practicing
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Times of India |
Jun 03, 2010 |
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Rethinking the law on sexual assault
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Hindu |
Jun 03, 2010 |
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A welcome reform
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Economic Times |
Jun 02, 2010 |
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Reform land
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Financial Express |
Jun 01, 2010 |
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Amendment for mandatory hallmarking of jewellery
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Indian Express |
Jun 01, 2010 |
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Setting the land record right
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Financial Express |
Jun 01, 2010 |
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Governance of higher education
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Economic Times |
Jun 01, 2010 |
