|
Archive News December, 2010 |
Active News >> |
| |
|
|
|
|
Govt paves way to introduce Mines Act amendment Bill
|
Business Standard |
Dec 31, 2010 |
|
Cabinet approves introduction of mining bill in Parliament
|
Live Mint |
Dec 30, 2010 |
|
Mines Act to be amended for welfare of miners
|
Economic Times |
Dec 30, 2010 |
|
Amendments aimed at restructuring Prasar Bharati Act: Soni
|
Economic Times |
Dec 29, 2010 |
|
N-liability law: Meeting suppliers midway, Govt may fix time and cost
|
Indian Express |
Dec 27, 2010 |
|
Bill to protect fisherfolk's traditional rights on anvil
|
Hindu |
Dec 27, 2010 |
|
Naveen meets Pranab, discusses mining Bill
|
Indian Express |
Dec 25, 2010 |
|
‘We are asking for equal division of performing rights’
|
DNA |
Dec 25, 2010 |
|
Copyright Act: Filmmakers decide to take protest ahead
|
DNA |
Dec 25, 2010 |
|
Film producers to strike work on Jan 6
|
Indian Express |
Dec 24, 2010 |
|
Panel finds lacunae in implementation of FRA
|
Economic Times |
Dec 24, 2010 |
|
EC, Govt defer on modalities for NRI enrolment in voters list
|
Business Standard |
Dec 22, 2010 |
|
NDMC meets to discuss changes in Amendment Bill
|
Indian Express |
Dec 22, 2010 |
|
Child abuse Bill to have biting powers
|
Hindustan Times |
Dec 21, 2010 |
|
Centre mulls lobbying regularisation
|
Deccan Chronicle |
Dec 18, 2010 |
|
Friendly Companies Bill in Budget session
|
Business Standard |
Dec 18, 2010 |
|
Coming soon: People-friendly corporate bill
|
Hindustan Times |
Dec 17, 2010 |
|
Independent directors have a larger role: Minister
|
Hindu |
Dec 16, 2010 |
|
Have to find way to regulate lobbying
|
Hindustan Times |
Dec 16, 2010 |
|
Concerns on N-Liability addressed, says US
|
Hindustan Times |
Dec 15, 2010 |
|
PM’s panel meets on food security Bill
|
Indian Express |
Dec 15, 2010 |
|
2G fallout: Govt in plans to regulate corporate lobbying
|
Deccan Chronicle |
Dec 15, 2010 |
|
PM panel report on NAC food plan soon
|
Hindustan Times |
Dec 08, 2010 |
|
Govt facing tough call on food security
|
Times of India |
Dec 08, 2010 |
|
Bill to grant statutory powers to NIMHANS introduced in RS
|
Hindustan Times |
Dec 08, 2010 |
|
Bill to prevent workplace sexual harassment tabled
|
Hindu |
Dec 08, 2010 |
|
Sexual harassment bill tabled in Lok Sabha
|
DNA |
Dec 08, 2010 |
|
Bill on forward contracts introduced in LS
|
Economic Times |
Dec 07, 2010 |
|
Bill on sexual harassment at workplace introduced in Lok Sabha
|
Hindu |
Dec 07, 2010 |
|
Bill to allow options trading in goods, commodity derivatives introduced
|
Business Line |
Dec 07, 2010 |
|
Step 2: Ironing out liability law worries
|
Hindustan Times |
Dec 07, 2010 |
|
Govt moves bill to make FMC regulator of commodities
|
Times of India |
Dec 07, 2010 |
|
Bill to empower FMC tabled in Lok Sabha
|
Business Standard |
Dec 07, 2010 |
|
Indian firms to be hit hard by N-liability law provisions
|
Economic Times |
Dec 05, 2010 |
|
Rangarajan panel to examine NAC suggestions on food bill tomorrow
|
Hindu |
Dec 02, 2010 |
|
Bill on accountability of judges introduced in LS
|
Indian Express |
Dec 02, 2010 |
|
Bill to make judiciary more accountable
|
Business Line |
Dec 02, 2010 |
|
LS passes supplementary demands for 2010-11 amid 2G uproar
|
Economic Times |
Dec 01, 2010 |
