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Archive News September, 2009 |
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It’s your land
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Indian Express |
Sep 30, 2009 |
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Anti-riot bill likely to be redrafted
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Economic Times |
Sep 28, 2009 |
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Govt committed to expedite new company law: Khursheed
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Deccan Herald |
Sep 28, 2009 |
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Mamata, govt on different tracks over land acquisition
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Times of India |
Sep 27, 2009 |
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Bill on judicial reforms to be tabled soon
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Indian Express |
Sep 27, 2009 |
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Mamata gets CPM support on land Bill
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Business Standard |
Sep 26, 2009 |
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LIC resists govt bid to cut policy bonus
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Financial Express |
Sep 25, 2009 |
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India Inc seeks labour laws in sync with reality
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Financial Express |
Sep 25, 2009 |
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Mamata gets Left support on land Bill
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Business Standard |
Sep 25, 2009 |
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Mamata makes stand clear on land Bills
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Business Standard |
Sep 24, 2009 |
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Get Cracking
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Times of India |
Sep 24, 2009 |
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Land acquisition bills stand-off continues
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DNA |
Sep 24, 2009 |
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The vexed issue of land acquisition
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Business Standard |
Sep 23, 2009 |
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Honest judges should be protected
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Times of India |
Sep 23, 2009 |
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Higher judiciary accountability bill to be tabled in winter session
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Economic Times |
Sep 23, 2009 |
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Pledging of shares allowed us to save Maytas Infra
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Business Standard |
Sep 22, 2009 |
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Emission law may make it tough for negotiators
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Economic Times |
Sep 22, 2009 |
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The 'L' word
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Business Standard |
Sep 21, 2009 |
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Regulating the environment
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Live Mint |
Sep 20, 2009 |
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Govt to enact only 2 bills in winter session
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Economic Times |
Sep 19, 2009 |
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Judges’ assets: Govt to redraft old Bill
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Indian Express |
Sep 19, 2009 |
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Jairam unveils blueprint for new body to regulate environment norms
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Times of India |
Sep 18, 2009 |
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During ICU stay, a crash course on organ donation
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Times of India |
Sep 18, 2009 |
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Gay rights, transplants on agenda too
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Live Mint |
Sep 18, 2009 |
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Doctors face 10-yr jail for organ racket
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Deccan Herald |
Sep 18, 2009 |
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Changes in organ transplant act to benefit patients
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DNA |
Sep 18, 2009 |
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Law for reducing emissions not acceptable: Oppn
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Economic Times |
Sep 18, 2009 |
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Govt approves amendments to Organs Transplantation Act
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Business Line |
Sep 18, 2009 |
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No forceful land acquisition for rlys: Mamata
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Economic Times |
Sep 17, 2009 |
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Creation of National Environment Protection Authority
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PIB |
Sep 17, 2009 |
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Land acquisition Bill to be tabled next session, says Joshi
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Financial Express |
Sep 17, 2009 |
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Bankruptcy code may hit finmin wall
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Economic Times |
Sep 17, 2009 |
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Amendment to the Transplantation of Human Organs Act, 1994
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PIB |
Sep 17, 2009 |
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Govt to come out with roadmap to help cos adopt IFRS norms
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Business Standard |
Sep 16, 2009 |
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Khurshid asks IT sector to give inputs on new Companies Bill
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Economic Times |
Sep 16, 2009 |
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Land acquisition Bill to go to Parliament any time: Joshi
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Business Standard |
Sep 16, 2009 |
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Finmin: no new FRBM legislation
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Indian Express |
Sep 15, 2009 |
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Review of Art 311 to nab corrupt babus soon: Moily
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Economic Times |
Sep 14, 2009 |
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Amend statute to nail corrupt babus: Moily
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Times of India |
Sep 14, 2009 |
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Food security as per govt’s poverty estimates: EGoM
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Indian Express |
Sep 14, 2009 |
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Revisit laws which shield corrupt govt officials: Moily
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Indian Express |
Sep 14, 2009 |
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India volunteers to do its bit on climate change
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Economic Times |
Sep 14, 2009 |
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Nurturing institution of independent directors
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Hindu |
Sep 14, 2009 |
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Moily tough talk on corruption
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Hindustan Times |
Sep 14, 2009 |
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Coal, law ministries spar over who chairs regulator
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Indian Express |
Sep 14, 2009 |
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No finance Bill in Direct Tax Code regime
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Times of India |
Sep 13, 2009 |
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SFIO to be made part of new company law, says Khurshid
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Economic Times |
Sep 13, 2009 |
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Direct Tax Code doubts dispelled
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Times of India |
Sep 13, 2009 |
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Fighting Crime Related to Corruption
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PIB |
Sep 13, 2009 |
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Now, law to tackle greenhouse gas emissions?
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Times of India |
Sep 12, 2009 |
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Sibal prepares cabinet note on new education regulator
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Live Mint |
Sep 11, 2009 |
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Innovation project funding at risk over World Bank rider
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Live Mint |
Sep 11, 2009 |
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Bill to allow foreign varsities to come up in Cabinet soon
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Indian Express |
Sep 10, 2009 |
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Govt looks at taking pilots out of ‘workmen’ status
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Indian Express |
Sep 10, 2009 |
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Amendment of the Indian Medicine Central Council Act, 1970
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PIB |
Sep 10, 2009 |
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Task force on education regulator set up
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Times of India |
Sep 10, 2009 |
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Task force on education regulator set up
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Indian Express |
Sep 10, 2009 |
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Kerala opposes Centre's proposed national food security bill
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Times of India |
Sep 09, 2009 |
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Govt keen to clear Bill to hike insurance FDI to 49%
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Business Line |
Sep 09, 2009 |
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PMO rejects HRD proposal to amend Constitution
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Times of India |
Sep 09, 2009 |
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Disabilities Act to be amended
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Times of India |
Sep 09, 2009 |
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When will we rethink the RBI Act?
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Financial Express |
Sep 09, 2009 |
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Organ swap: Paperwork remains
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Times of India |
Sep 09, 2009 |
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Hotel no-reform
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Financial Express |
Sep 09, 2009 |
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Kerala opposes proposed Food Security Act
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Hindu |
Sep 09, 2009 |
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Law ministry clears Bill legalizing organ swaps
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Times of India |
Sep 08, 2009 |
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Law Ministry to re-draft EOC Bill
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Indian Express |
Sep 07, 2009 |
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Soon, royalty rights for singers, lyricists
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Indian Express |
Sep 07, 2009 |
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LIC Bill has agents sweating
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Times of India |
Sep 03, 2009 |
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Pension regulator seeks advisors to fix norms
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Business Standard |
Sep 02, 2009 |
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Now go for the real thing
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Hindu |
Sep 01, 2009 |
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The judges’ assets imbroglio
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Hindu |
Sep 01, 2009 |
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Panel endorses law to check malpractices in education
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Times of India |
Sep 01, 2009 |
