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Archive News October, 2009 |
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Bill to regulate cooperative societies in winter session
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Times of India |
Oct 30, 2009 |
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Govt may seek nod for GST bill during winter session
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Economic Times |
Oct 30, 2009 |
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Cabinet clears revamp of cooperative societies
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Live Mint |
Oct 30, 2009 |
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Winter session of Parliament from Nov 19
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PTI |
Oct 30, 2009 |
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Class Action suit provision in Cos Bill to compensate investors
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Business Line |
Oct 29, 2009 |
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State waqf boards might come under Central umbrella
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Times of India |
Oct 29, 2009 |
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Amendment to the Constitution in respect of Cooperative Societies
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PIB |
Oct 29, 2009 |
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Govt to empower retail investors to seek compensation
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Economic Times |
Oct 29, 2009 |
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Amendment to the Essential Commodities Act 1955 and Sugarcane (Control ) Order 1966
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PIB |
Oct 29, 2009 |
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Coop bodies: Statute change Bill in LS soon
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Business Line |
Oct 29, 2009 |
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New cyber law casts its net wide
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Economic Times |
Oct 28, 2009 |
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Educate Investors in Genreral
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PIB |
Oct 28, 2009 |
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Amended IT Act comes into effect
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Business Standard |
Oct 28, 2009 |
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Amended IT Act to prevent cyber crime comes into effect
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Business Standard |
Oct 27, 2009 |
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Information Technology (Amendment) Act, 2008 comes into force
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PIB |
Oct 27, 2009 |
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Move will hit cane growers very hard
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Economic Times |
Oct 26, 2009 |
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Govt to bring ordinance on arrest law
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Hindustan Times |
Oct 24, 2009 |
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Vehicle fitness test for safe drive
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Times of India |
Oct 24, 2009 |
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Nuclear liability Bill set to be introduced in Winter Session
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Financial Express |
Oct 24, 2009 |
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Nod for women’s reservation in ULBs
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Express |
Oct 23, 2009 |
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Cabinet OKs 50% quota for women in civic bodies
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Times of India |
Oct 23, 2009 |
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Nod for women’s quota proposal
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Hindu |
Oct 23, 2009 |
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Tainted persons won't be made judges: Moily
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Economic Times |
Oct 22, 2009 |
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Amendments to Article 243 T of the Constitution for enhancing reservation for women in Urban Local Bodies to 50 percent
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PIB |
Oct 22, 2009 |
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Government plans new rules on judges' appointments
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DNA |
Oct 22, 2009 |
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CrPC amendments to be operationalised soon: Govt
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PTI |
Oct 22, 2009 |
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Winter session of Parliament from Nov 19
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Times of India |
Oct 22, 2009 |
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Coming, courts for commercial disputes: Moily
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Times of India |
Oct 22, 2009 |
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Govt to ‘update’ law governing judges’ selection
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Deccan Herald |
Oct 21, 2009 |
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Moily monitoring PF scam case
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Hindu |
Oct 20, 2009 |
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Govt considering gold ETF trade on commexes: FMC
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Business Standard |
Oct 15, 2009 |
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Afspa changes finalised
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DNA |
Oct 15, 2009 |
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Where all tax code needs improvement
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Economic Times |
Oct 15, 2009 |
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Amendments to Armed Forces Act are ready, says Chidambaram
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Hindu |
Oct 15, 2009 |
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Heartless against faceless
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Business Standard |
Oct 14, 2009 |
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Include PM and ministers in whistleblowers’ law, says panel
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Indian Express |
Oct 14, 2009 |
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Press and Registration of Books Act to be amended
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Hindu |
Oct 14, 2009 |
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Marine Act will harm fish workers: forum
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Hindu |
Oct 14, 2009 |
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Ordinance for supplementary estimates to meet expenditure on relief work
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Hindu |
Oct 14, 2009 |
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Govt to amend print media Act
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Times of India |
Oct 14, 2009 |
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Commerce min meets SEZs prior to tax talks with MoF
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Economic Times |
Oct 13, 2009 |
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Ordinance route to expedite rehab work
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DNA |
Oct 13, 2009 |
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Union government to amend 142-year-old print media act
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DNA |
Oct 13, 2009 |
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Govt to amend 142-year-old print media act
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Times of India |
Oct 13, 2009 |
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As PMO intervenes, changes in Foreign Education Providers Bill
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Indian Express |
Oct 12, 2009 |
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FMC hopeful of passage of FCRA bill in winter session
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Business Standard |
Oct 12, 2009 |
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Taxmen give tax code the thumbs-down
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Business Standard |
Oct 12, 2009 |
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Govt to tweak tax code
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Times of India |
Oct 10, 2009 |
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Towards closure
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Indian Express |
Oct 09, 2009 |
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Govt to table judicial bill, will make CJI accountable
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Times of India |
Oct 09, 2009 |
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Security cloud over FDI route
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Economic Times |
Oct 09, 2009 |
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High Court admits plea in judges’ assets case
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Hindu |
Oct 08, 2009 |
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Govt plans to table judges' inquiry bill in winter session of Parliament: Moily
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DNA |
Oct 08, 2009 |
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Firms planning investments to get advantage in coal bids
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Economic Times |
Oct 08, 2009 |
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New Bill to bring judges’ assets under RTI
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Indian Express |
Oct 08, 2009 |
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New Act for development and regulation of mines, minerals
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Business Standard |
Oct 07, 2009 |
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MPs don't like madrassa board plan
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DNA |
Oct 06, 2009 |
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What is a vulgar salary?
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Economic Times |
Oct 06, 2009 |
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Stop paying vulgar salaries, Khursheed tells India Inc
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Deccan Herald |
Oct 04, 2009 |
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LIC agents plan dharna on Oct 7
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Indian Express |
Oct 04, 2009 |
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HRD gets nod to table education clean-up bills in winter session
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Times of India |
Oct 04, 2009 |
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Directors’ report must disclose more to shareholders
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Business Line |
Oct 04, 2009 |
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Govt to rework proposal in drafting the Central Madrasa Board Act
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DNA |
Oct 04, 2009 |
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Motor Vehicle Act may see changes in licensing and taxation norms
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Economic Times |
Oct 04, 2009 |
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Companies Bill & social accountability
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Hindu |
Oct 03, 2009 |
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Soon, investors can get unclaimed dividends after the 7-year period
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Business Line |
Oct 03, 2009 |
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Gram Nyayalaya Act 2008 to come into effect from October 2,2009
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PIB |
Oct 01, 2009 |
