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Archive News June, 2009 |
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Cabinet nod for micro finance bill on the cards
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Deccan Herald |
Jun 30, 2009 |
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Food security focus of UPA-II promos
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DNA |
Jun 30, 2009 |
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MNCs will dominate if Seeds Bill adopted: Farmers Associations
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Business Standard |
Jun 30, 2009 |
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Bill soon for women quota in govt jobs: PC
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Economic Times |
Jun 30, 2009 |
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Finance Bill may address tax issues of limited liability partnerships
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Business Line |
Jun 30, 2009 |
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Women's Reservation Bill unlikely in the Budget session
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Business Line |
Jun 30, 2009 |
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Women of the House
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Indian Express |
Jun 30, 2009 |
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Govt to move bill to set up land port authority
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Times of India |
Jun 30, 2009 |
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Law soon to tackle corruption in judiciary: Veerappa Moily
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Hindu |
Jun 29, 2009 |
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Cabinet to approve Micro Finance Bill soon
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Business Standard |
Jun 29, 2009 |
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Cabinet to soon approve micro finance Bill
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Live Mint |
Jun 29, 2009 |
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Cabinet to take up new Companies Bill: Khurshid
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Deccan Herald |
Jun 29, 2009 |
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NAC is dead, long live NAC
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Times of India |
Jun 29, 2009 |
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Food security: time to change track?
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Live Mint |
Jun 29, 2009 |
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An all-new mines act in the works
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Indian Express |
Jun 29, 2009 |
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New legislation to replace existing Mines and Minerals Act
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Hindustan Times |
Jun 29, 2009 |
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Law Commission to get statutory status: Moily
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Hindu |
Jun 28, 2009 |
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Quick justice from transparent judges
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Business Standard |
Jun 28, 2009 |
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Assets disclosure by judges to be made mandatory
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Hindu |
Jun 28, 2009 |
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One food Act, two versions
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Times of India |
Jun 27, 2009 |
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Govt will make judges accountable
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Economic Times |
Jun 27, 2009 |
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Law soon for judges to disclose their assets: Moily
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Indian Express |
Jun 27, 2009 |
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Cost estimates differ on proposed food security law
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Business Standard |
Jun 27, 2009 |
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Dalit, Muslim bodies for sub-quota for women in bill
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Indian Express |
Jun 27, 2009 |
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US expects India to keep nuke Bill ready before Clinton visit
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Business Standard |
Jun 27, 2009 |
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Govt puts Act together on Right to Food
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Economic Times |
Jun 26, 2009 |
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One person cos could change entrepreneurial ecosystem
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Economic Times |
Jun 26, 2009 |
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HRD plans to raise bar for higher education institutes
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Times of India |
Jun 26, 2009 |
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Right to Education Bill to be enacted
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Hindu |
Jun 26, 2009 |
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SFIO awaits its due recognition
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Live Mint |
Jun 25, 2009 |
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Law ministry to clear Companies Bill soon
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Economic Times |
Jun 25, 2009 |
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Land, food bills to be placed in Budget session
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Financial Express |
Jun 25, 2009 |
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First letter to PM, Sonia sets agenda: calls for food security law, sends a draft
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Indian Express |
Jun 25, 2009 |
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Food security first, Sonia writes to PM
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Financial Express |
Jun 25, 2009 |
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Food insecurities
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DNA |
Jun 25, 2009 |
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Yashpal panel for education regulator
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Financial Express |
Jun 25, 2009 |
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Education reforms top priority, says Sibal
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Economic Times |
Jun 25, 2009 |
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Coal Ministry puts appointment of regulator on 100-day agenda
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Hindu |
Jun 25, 2009 |
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Law ministry to clear Companies Bill soon
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Economic Times |
Jun 24, 2009 |
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New regulator for ports may be given powers of a civil court
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Live Mint |
Jun 24, 2009 |
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Bill moots 26% FDI in pension
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Times of India |
Jun 24, 2009 |
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Captive coal blocks to be allocated through auction: Jaiswal
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Business Standard |
Jun 24, 2009 |
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Centre to set up regulatory body for the coal sector
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Economic Times |
Jun 24, 2009 |
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Govt to allow 26% foreign investment in pension sector
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Business Standard |
Jun 24, 2009 |
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Food law bid to pass buck
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Times of India |
Jun 24, 2009 |
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Cheaper grain’s only one part of a Food Security Act
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Live Mint |
Jun 23, 2009 |
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Shipping Ministry proposes a powerful successor of TAMP
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Business Line |
Jun 23, 2009 |
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Authority to be set up to regulate ports
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Hindu |
Jun 23, 2009 |
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Bad monsoon is bad news for the UPA
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DNA |
Jun 23, 2009 |
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Ministry of Shipping seeks Comments on draft MPRA Act 2009
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PIB |
Jun 22, 2009 |
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Govt keen on bringing serious fraud agency into legal ambit
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Economic Times |
Jun 22, 2009 |
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Government mulls allowing FDI in mineral exploration
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Economic Times |
Jun 22, 2009 |
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New mining policy may attract $5 b overseas investment
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Business Line |
Jun 22, 2009 |
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Govt not sure how many need food security
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Indian Express |
Jun 22, 2009 |
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Hundred day agenda of Ministry of Mines
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PIB |
Jun 22, 2009 |
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Coal ministry backs pvt role in mining
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Times of India |
Jun 20, 2009 |
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Budget session may take a call on Foreign Education Bill
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Business Standard |
Jun 19, 2009 |
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Can UPA deliver on election promise of cheap food-for-all?
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Times of India |
Jun 19, 2009 |
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Khurseed keen on setting up Equal Opportunity Commission for minorities
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Business Standard |
Jun 19, 2009 |
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Land issues top industry agenda
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Business Standard |
Jun 19, 2009 |
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New national mining policy by winter session
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Economic Times |
Jun 17, 2009 |
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Law on Right to Food may be non-starter
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Business Line |
Jun 17, 2009 |
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New survey to rejig poverty list
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Times of India |
Jun 17, 2009 |
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US sees vast potential in Indian asset mgt; low in pension mkt
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Business Standard |
Jun 17, 2009 |
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A little delay better than premature rollout
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Economic Times |
Jun 16, 2009 |
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Deemed univs under cloud, law being planned for PIO varsities
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Indian Express |
Jun 16, 2009 |
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Land issues top industry agenda
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Business Standard |
Jun 16, 2009 |
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Industry seeks transparency in land acquisition policy
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Indian Express |
Jun 16, 2009 |
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Pranab to present Budget on July 6
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Business Line |
Jun 16, 2009 |
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Budget Session from July 2, Union Budget on July 6
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Economic Times |
Jun 15, 2009 |
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Meira confident she will be heard
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Times of India |
Jun 15, 2009 |
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Meira Kumar: Women’s Bill will be passed
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Hindu |
Jun 15, 2009 |
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Moily for steps to take corrupt judges to task
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Indian Express |
Jun 15, 2009 |
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In UPA focus: action against corrupt judges
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Hindustan Times |
Jun 15, 2009 |
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Break The Quota Routine
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Times of India |
Jun 15, 2009 |
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Muslim body demands changes in Women Reservation Bill
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Indian Express |
Jun 15, 2009 |
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Budget to be presented on 6 July, rail budget on 3 July
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Live Mint |
Jun 15, 2009 |
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Activists against proposed amendments to RTI Act
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Hindu |
Jun 15, 2009 |
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Don't skip panel scrutiny of budget
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Economic Times |
Jun 15, 2009 |
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Budget session dates to be decided today
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Times of India |
Jun 15, 2009 |
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A law with flaws
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Hindu |
Jun 14, 2009 |
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NCM Bill likely to be tabled in Budget session
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Times of India |
Jun 14, 2009 |
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Fixing women in their place?
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Indian Express |
Jun 13, 2009 |
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UPA may find it hard to get crucial Bills passed
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Live Mint |
Jun 12, 2009 |
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Women's Reservation Bill: Increasing seats in LS suggested
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Business Standard |
Jun 12, 2009 |
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Biz valuation bill soon: Khursheed
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Economic Times |
Jun 12, 2009 |
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Women's Bill likely to come up in diluted form
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Deccan Herald |
Jun 12, 2009 |
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File notings under RTI: DoPT seeks law ministry's opinion
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Times of India |
Jun 12, 2009 |
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Women's quota bill: Meira Kumar wants change in mindset
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Times of India |
Jun 11, 2009 |
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One-third quota, double vision
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Indian Express |
Jun 11, 2009 |
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No dilution of Women’s Reservation Bill: Govt
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Indian Express |
Jun 11, 2009 |
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Centre to finalise priority areas ahead of Budget session
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Business Standard |
Jun 11, 2009 |
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Budget work to dominate next Parliament session
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Hindu |
Jun 11, 2009 |
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Govt may extend Budget session to bring in Bills
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Business Standard |
Jun 10, 2009 |
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UPA’s proposed food security law faces big challenges
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Live Mint |
Jun 10, 2009 |
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VIEW | Time to get the Bill passed
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Times of India |
Jun 09, 2009 |
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Reforms to see regulator monitoring coal sector
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Business Standard |
Jun 09, 2009 |
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Many hurdles to women’s Bill
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Hindu |
Jun 09, 2009 |
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Babus to be protected from netas
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Times of India |
Jun 09, 2009 |
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Govt allows CRZ draft to lapse; new version may be out this month itself
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Times of India |
Jun 09, 2009 |
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Is government serious?
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Economic Times |
Jun 09, 2009 |
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Bill to shield bureaucrats from political pressure
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Business Standard |
Jun 09, 2009 |
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COUNTER VIEW | Women beware quotas
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Times of India |
Jun 09, 2009 |
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Fresh talks likely to break logjam over women's quota
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Times of India |
Jun 09, 2009 |
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Women's Reservation Bill unlikely in Budget session
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Hindu |
Jun 08, 2009 |
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Moily open to judicial reforms, foreign law firms setting shops
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Economic Times |
Jun 08, 2009 |
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Private coal miners likely to land commercial licence
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Economic Times |
Jun 08, 2009 |
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Govt against capital infusion in SBI
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Business Standard |
Jun 08, 2009 |
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Government to introduce bill to protect bureaucracy from political interference
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Business Standard |
Jun 08, 2009 |
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Industry seeks more progressive amendments in IT Act
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Economic Times |
Jun 08, 2009 |
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Central legislation soon for eco protection body
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Business Line |
Jun 08, 2009 |
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Vote for overseas Indians soon
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Hindu |
Jun 08, 2009 |
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CPM wants legislation to curb capitation
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Times of India |
Jun 08, 2009 |
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With reservations
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Indian Express |
Jun 08, 2009 |
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Govt to consult experts before re-introducing cos law:Minister
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Business Standard |
Jun 07, 2009 |
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Women's quota bill may be moved in next session
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Times of India |
Jun 05, 2009 |
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New land acquisition policy to be introduced
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Business Standard |
Jun 05, 2009 |
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UPA reaffirms commitment to women’s empowerment
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Times of India |
Jun 05, 2009 |
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Govt draws up plans for ‘people ownership of PSUs’
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Business Line |
Jun 05, 2009 |
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Food security act pledge in Prez's address
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Times of India |
Jun 05, 2009 |
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Women's empowerment issues on top priority
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Economic Times |
Jun 05, 2009 |
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Will take up women’s quota Bill, says Cong
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Indian Express |
Jun 04, 2009 |
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Govt to vigorously pursue roadmap for GST: President
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Business Standard |
Jun 04, 2009 |
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Goods and services tax set for start next year
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Hindustan Times |
Jun 04, 2009 |
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Law to protect interest of displaced farmers soon: President
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Business Standard |
Jun 04, 2009 |
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'Committed to Women Reservation Bill as originally envisaged'
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Hindu |
Jun 04, 2009 |
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Women's Bill issue emerges again
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Business Standard |
Jun 04, 2009 |
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Women's Bill on top of govt's priority list
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Times of India |
Jun 04, 2009 |
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Quota back in focus as woman's era begins in LS
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Economic Times |
Jun 04, 2009 |
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Report calls for change in Atomic Energy Act
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Financial Express |
Jun 03, 2009 |
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List for lawmakers
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Financial Express |
Jun 03, 2009 |
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Quota not only way to welfare: Salman
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Economic Times |
Jun 03, 2009 |
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Women's reservation bill on 'top' of Govt agenda: Moily
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Indian Express |
Jun 03, 2009 |
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Budget may not go to standing committees
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Indian Express |
Jun 02, 2009 |
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New-look Companies Bill is top priority
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Live Mint |
Jun 02, 2009 |
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15th LS begins maiden session
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Business Standard |
Jun 02, 2009 |
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Synergy between Food Security Act & NREGA
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Hindu |
Jun 01, 2009 |
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Parliament session begins today
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Times of India |
Jun 01, 2009 |
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15th Lok Sabha begins maiden session; members take oath
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Live Mint |
Jun 01, 2009 |
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New pension Bill may allow 26% FDI, overseas investment by funds
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Indian Express |
Jun 01, 2009 |