|
Archive News July, 2009 |
Active News >> |
| |
|
|
|
|
Bill proposed to convene at least 100 days of Parliament
|
Live Mint |
Jul 31, 2009 |
|
Govt introduces bill to extend SC/ST quota
|
Times of India |
Jul 31, 2009 |
|
Wildlife Act to be amended: Jairam
|
Hindu |
Jul 29, 2009 |
|
A move in right direction despite gaps: educationists
|
Hindu |
Jul 29, 2009 |
|
Elders seek special law to combat honour killings
|
Hindu |
Jul 29, 2009 |
|
Will the new Bill improve education outcomes?
|
Business Standard |
Jul 29, 2009 |
|
Honour killings shameful, must be tried as murder: PC
|
Indian Express |
Jul 29, 2009 |
|
Govt to come up with Direct Tax Code draft soon
|
Times of India |
Jul 29, 2009 |
|
Companies Bill likely to be re-introduced this week
|
Economic Times |
Jul 29, 2009 |
|
Bill to amend Rubber Act introduced in LS
|
Business Line |
Jul 29, 2009 |
|
Rights groups cry foul over education Bill
|
Times of India |
Jul 29, 2009 |
|
Green Tribunal bill to be introduced this week
|
Hindu |
Jul 29, 2009 |
|
Activists demand amendments to education bill
|
Times of India |
Jul 28, 2009 |
|
Bill in LS to remove obsolete provisions of Rubber Act
|
PTI |
Jul 28, 2009 |
|
Amendment in Wildlife Protection Act to Control Crimes: Jairam Ramesh
|
PIB |
Jul 28, 2009 |
|
Bill on judges' assets next week
|
Deccan Herald |
Jul 27, 2009 |
|
Amend education Bill
|
Economic Times |
Jul 27, 2009 |
|
Judges could be removed for false disclosure: CJI
|
Times of India |
Jul 26, 2009 |
|
Judges welcome proposed Bill on asset declaration, says CJI
|
Hindu |
Jul 26, 2009 |
|
Finance Ministry awaits clearance on two key Bills
|
Hindu |
Jul 26, 2009 |
|
Class action suit to be included in Companies Bill: Khurshid
|
Hindu |
Jul 26, 2009 |
|
Three-tier educational tribunal in the offing
|
Times of India |
Jul 26, 2009 |
|
Land for road projects might get 5-yr use clause
|
Business Standard |
Jul 25, 2009 |
|
Cabinet okays bill to keep judges’ assets confidential
|
Hindustan Times |
Jul 25, 2009 |
|
After judges’ assets bill, focus on accountability
|
Times of India |
Jul 25, 2009 |
|
Trinamool Congress hijacks key issues
|
Economic Times |
Jul 25, 2009 |
|
Will education Bill guarantee equality?
|
Economic Times |
Jul 24, 2009 |
|
Mamata, Cabinet lock horns over Land Acquisition bill
|
Indian Express |
Jul 24, 2009 |
|
Land acquisition and rehab Bills hit Mamata roadblock
|
Indian Express |
Jul 24, 2009 |
|
Bill to set up national green tribunal gets cabinet approval
|
Live Mint |
Jul 24, 2009 |
|
CJI may have to declare assets to President
|
Times of India |
Jul 24, 2009 |
|
Mamata threatens to walk out of Cabinet meet over R&R bill
|
Times of India |
Jul 24, 2009 |
|
Reform Bills unlikely in current LS session
|
Business Standard |
Jul 23, 2009 |
|
Comment: Bills Apart
|
Times of India |
Jul 23, 2009 |
|
Students’ body protests against ‘flawed’ Right to Education Bill
|
Indian Express |
Jul 23, 2009 |
|
RS passes right to free education legislation
|
Economic Times |
Jul 21, 2009 |
|
Of 230 RS MPs, only 54 to see it through
|
Indian Express |
Jul 21, 2009 |
|
Rajya Sabha passes Education Bill
|
Hindu |
Jul 21, 2009 |
|
Right to Education one step closer
|
Indian Express |
Jul 21, 2009 |
|
Overhauling Companies Bill
|
Economic Times |
Jul 21, 2009 |
|
RS shows its `concern' for historic Right to Education Bill
|
Times of India |
Jul 21, 2009 |
|
Right to Education Bill passed in Rajya Sabha
|
Live Mint |
Jul 20, 2009 |
|
Consultations needed on judges’ accountability Bill
|
Hindu |
Jul 20, 2009 |
|
FCRA amendment bill may be tabled in Parliament this session
|
Hindu |
Jul 19, 2009 |
|
Govt considering introduction of Banking Regulation Bill
|
Business Standard |
Jul 17, 2009 |
|
Govt considering introduction of Banking Regulation Bill
|
Business Standard |
Jul 17, 2009 |
|
Stir against Bill to amend land acquisition law
|
Hindu |
Jul 16, 2009 |
|
Stir against Bill to amend land acquisition law
|
Hindu |
Jul 16, 2009 |
|
Report on NRI voting rights bill stuck in Law Ministry
|
Hindu |
Jul 15, 2009 |
|
Jail clause off judge asset Bill
|
Hindustan Times |
Jul 15, 2009 |
|
Centre to amend mining law to address iron ore issues
|
Business Standard |
Jul 15, 2009 |
|
NRI voting rights bill under examination: Government
|
Economic Times |
Jul 15, 2009 |
|
Law Commission for amending Stamp Act
|
Hindu |
Jul 14, 2009 |
|
Law to check foreign varsities soon
|
Indian Express |
Jul 14, 2009 |
|
Law to check dubious foreign institutes soon
|
Times of India |
Jul 14, 2009 |
|
Centre planning legislation for speedy conviction of poachers
|
Hindu |
Jul 13, 2009 |
|
Changes proposed in the Finance (No.2) Bill, 2009
|
Hindu |
Jul 13, 2009 |
|
Food security law may hit the poor
|
Times of India |
Jul 10, 2009 |
|
Decision on judicial reforms within two months: Moily
|
Live Mint |
Jul 10, 2009 |
|
Judicial reforms after national consensus
|
Hindu |
Jul 10, 2009 |
|
SC seeks Centre’s stand on gay law
|
Economic Times |
Jul 10, 2009 |
|
Whistleblowers Protection Bill soon, Govt tells RS
|
Times of India |
Jul 10, 2009 |
|
Industrialisation in Bengal on rough terrain
|
Business Standard |
Jul 10, 2009 |
|
Judicial reforms will be carried out soon: Moily
|
Times of India |
Jul 10, 2009 |
|
New Bill to define company directors’ role
|
Hindustan Times |
Jul 09, 2009 |
|
Corporate disclosures by companies
|
PIB |
Jul 09, 2009 |
|
Satyam scam an aberration, new Companies Bill soon: Govt
|
Business Standard |
Jul 09, 2009 |
|
Role of Independent Directors
|
PIB |
Jul 09, 2009 |
|
Centre planning law for agents sending Indian students abroad
|
Times of India |
Jul 09, 2009 |
|
Centre to bring in law to regulate real estate in Delhi
|
Economic Times |
Jul 09, 2009 |
|
Centre planning law on foreign varsities
|
Hindu |
Jul 08, 2009 |
|
Amendment to RTI Act
|
PIB |
Jul 08, 2009 |
|
Govt proposes to strengthen RTI Act: Chavan
|
Hindu |
Jul 08, 2009 |
|
Govt to amend laws to strengthen RTI Act
|
Business Standard |
Jul 08, 2009 |
|
Amendment in Labour Law
|
PIB |
Jul 08, 2009 |
|
Food Security Bill remains in draft stage
|
Hindu |
Jul 07, 2009 |
|
Subsidies cross trillion-rupee mark, stretch finances
|
Live Mint |
Jul 07, 2009 |
|
Learning with the Times: The how, when & why of Budget
|
Times of India |
Jul 06, 2009 |
|
IOA welcomes decision to retain Sports in State List
|
Hindu |
Jul 06, 2009 |
|
Rs 10,000 cr cap bonanza awaits insurance
|
DNA |
Jul 06, 2009 |
|
The wrongs in the Right to Education Bill
|
Times of India |
Jul 06, 2009 |
|
IT Act 2008 gets tougher with cyber crime
|
Business Standard |
Jul 06, 2009 |
|
The wrongs in the Right to Education Bill
|
Times of India |
Jul 06, 2009 |
|
Govt to introduce Food Security Bill soon
|
Hindu |
Jul 06, 2009 |
|
Challenges that Union HRD minister faces
|
Business Standard |
Jul 06, 2009 |
|
Draft of new immigration law ready, says Ravi
|
Hindu |
Jul 06, 2009 |
|
New immigration law in the offing
|
Indian Express |
Jul 05, 2009 |
|
Men in uniform may face stiffer rap for rape
|
Times of India |
Jul 05, 2009 |
|
Data protection: amendments set the ball rolling on liability
|
Live Mint |
Jul 05, 2009 |
|
New companies bill set for budget session: Khursheed
|
Times of India |
Jul 04, 2009 |
|
New Cos Bill to be more clear on role of independent directors
|
Business Standard |
Jul 04, 2009 |
|
MCA-industry parley on Companies Bill on Jul 4
|
Finance Express |
Jul 03, 2009 |
|
Women’s groups upset with delay in passing quota Bill
|
Hindu |
Jul 03, 2009 |
|
India decriminalises gay sex
|
Times of India |
Jul 03, 2009 |
|
Govt clears free education for 6-14 age group
|
Times of India |
Jul 03, 2009 |
|
Govt clears re-introduction of Companies Bill
|
Business Standard |
Jul 03, 2009 |
|
Govt pushing for early tabling of coal reform Bills
|
Business Standard |
Jul 02, 2009 |
|
Land acquisition, R&R Bills run into Mamata hurdle
|
Business Standard |
Jul 02, 2009 |
|
'Govt doesn't want to be a spy in the boardroom'
|
Economic Times |
Jul 02, 2009 |
|
Raise FDI to 100% in specialised segments of insurance: Survey
|
Economic Times |
Jul 02, 2009 |
|
House rules
|
Indian Express |
Jul 02, 2009 |
|
Withdrawal of the Constitution (Sixty First Amendment) Bill, 1988
|
PIB |
Jul 02, 2009 |
|
Give legal cover to judges, they will declare assets: CJI
|
Times of India |
Jul 02, 2009 |
|
Reigniting the embers
|
Indian Express |
Jul 01, 2009 |
|
Govt to modify NREGA to plug loopholes
|
Business Standard |
Jul 01, 2009 |
|
Budget session begins tomorrow
|
Times of India |
Jul 01, 2009 |
|
Private trusts may be allowed to invest in listed stocks
|
Business Line |
Jul 01, 2009 |
|
How many schemes?
|
Financial Express |
Jul 01, 2009 |
