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Archive News January, 2009 |
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We're Not Keeping Pace
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Times of India |
Jan 29, 2009 |
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Interim Budget on Feb 16
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Business Standard |
Jan 23, 2009 |
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Brief Parliament session to open on February 12
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Times of India |
Jan 23, 2009 |
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Govt cracks down on cos filing false data
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Economic Times |
Jan 22, 2009 |
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House panel takes views on exit poll curbs
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Hindu |
Jan 21, 2009 |
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Compulsive liars to face compulsory penal action
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Economic Times |
Jan 21, 2009 |
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Free-for-all crime
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Times of India |
Jan 21, 2009 |
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Top cop wants debate on criminal law
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Times of India |
Jan 21, 2009 |
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Cr.PC Amendment Bill gets President’s assent
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Hindu |
Jan 20, 2009 |
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Lessons from Satyam
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Business Standard |
Jan 19, 2009 |
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The end of innocence
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Business Standard |
Jan 19, 2009 |
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Amendment may make dowry law toothless
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Times of India |
Jan 19, 2009 |
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Cops not ready for liberal CrPC
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Times of India |
Jan 19, 2009 |
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'New directors can be given legal immunity'
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Economic Times |
Jan 18, 2009 |
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Cos will not be allowed to get away by just paying fines: Gupta
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Economic Times |
Jan 18, 2009 |
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Reconsider varsities’ Bill, Centre urged
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Hindu |
Jan 18, 2009 |
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ICAI audit norms to get legal status
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Economic Times |
Jan 18, 2009 |
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NIA: Chidambaram letter leaves questions unanswered
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Indian Express |
Jan 17, 2009 |
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Govt issues ordinance on central varsities
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Times of India |
Jan 17, 2009 |
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PMO pushes for full academic reforms
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Indian Express |
Jan 17, 2009 |
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Arresting facts
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Indian Express |
Jan 17, 2009 |
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UPA may go for interim budget as election nears
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Live Mint |
Jan 17, 2009 |
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Tough road ahead for Bill against corrupt judges
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Times of India |
Jan 16, 2009 |
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Lewd remarks on campus will be crime
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DNA |
Jan 15, 2009 |
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NCW wants sexual harassment law to cover educational institutes
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Times of India |
Jan 15, 2009 |
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Govt to form committee to look into drugs and cosmetics Bill
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Economic Times |
Jan 13, 2009 |
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Final session of 14th Lok Sabha to be held in February
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Hindu |
Jan 11, 2009 |
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Cabinet nod for plan on Central universities
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Hindu |
Jan 11, 2009 |
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Amended Insurance Bill to be booster to private players
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Business Line |
Jan 10, 2009 |
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Cabinet okays ordinance to set up 12 new central varsities
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Times of India |
Jan 10, 2009 |
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Ordinance to set up 12 new Central varsities
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Indian Express |
Jan 10, 2009 |
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Govt to review provisions of Companies Bill 2008: Gupta
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Economic Times |
Jan 09, 2009 |
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Establishment of new Central Universities
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PIB |
Jan 09, 2009 |
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Amendments to the National Commission for Minorities Educational Institutions Act 2004 (NCMEI Act)
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PIB |
Jan 09, 2009 |
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Companies Bill provision could be reviewed
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Financial Express |
Jan 09, 2009 |
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How to kill a company - Companies Bill 2008
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Business Standard |
Jan 08, 2009 |
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Make independent directors accountable
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Economic Times |
Jan 08, 2009 |
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Government to fast-track insurance Bills in Parliament
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Business Standard |
Jan 07, 2009 |
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Welcome bid to define directors’ duties in Companies Bill, 2008
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Hindu |
Jan 05, 2009 |
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Plan to set up 15 central universities delayed
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Times of India |
Jan 03, 2009 |
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Ordinance to amend CISF Act
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Hindu |
Jan 03, 2009 |
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Ordinance to provide CISF cover to pvt institutions
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Economic Times |
Jan 03, 2009 |
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Cabinet nod for hike in judges’ salaries
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Hindu |
Jan 03, 2009 |
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National Council in offing to check hospitals
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Times of India |
Jan 02, 2009 |
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Ordinance to provide CISF cover to private industries
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Times of India |
Jan 02, 2009 |
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NIA will come into being from today: Chidambaram
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Times of India |
Jan 01, 2009 |
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Tatas, Oberois seek CISF cover
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Hindu |
Jan 01, 2009 |
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Chidambaram for Ordinance on CISF cover to pvt sector
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Business Standard |
Jan 01, 2009 |
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Anti-terror laws come into force
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Hindu |
Jan 01, 2009 |
