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Archive News August, 2009 |
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Reservation in panchayats
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Economic Times |
Aug 31, 2009 |
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50% quota for women in urban local bodies soon
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Times of India |
Aug 31, 2009 |
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Will politicians follow judges in posting wealth details on website?
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Times of India |
Aug 31, 2009 |
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Govt may finalise rules of IT Amendment Act in a month
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Economic Times |
Aug 31, 2009 |
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Direct Taxes Code, an overview
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Hindu |
Aug 31, 2009 |
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The first 100 days
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Financial Express |
Aug 30, 2009 |
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Women demand one third reservation in Parliament
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Economic Times |
Aug 30, 2009 |
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After assets row, judges to face public scrutiny next?
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Times of India |
Aug 30, 2009 |
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Direct Tax Code neutral for retirement portfolio
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Business Line |
Aug 30, 2009 |
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Quota does wonders for Village women
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DNA |
Aug 29, 2009 |
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Government committed to judicial reforms
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Economic Times |
Aug 29, 2009 |
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Govt expects Direct Taxes Code to fetch Rs 5,60,000 cr
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Business Standard |
Aug 29, 2009 |
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New tax code shows smooth sailing at finmin
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Economic Times |
Aug 29, 2009 |
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50% quota for women in panchayats cleared
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Hindustan Times |
Aug 28, 2009 |
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Fresh judicial transparency bill on cards
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Deccan Herald |
Aug 28, 2009 |
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50% quota for women in all tiers of panchayat raj
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Hindu |
Aug 28, 2009 |
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Cabinet okays 50% quota for women in panchayats
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Indian Express |
Aug 28, 2009 |
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Women have reason to cheer up
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Times of India |
Aug 28, 2009 |
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Draft Direct Tax Code — Could be more senior-friendly
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Business Line |
Aug 28, 2009 |
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No Exemptions Please
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Times of India |
Aug 28, 2009 |
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Direct Taxes Code Bill likely in Winter Session: Finmin
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Business Standard |
Aug 28, 2009 |
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New code will reduce tax litigation
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Economic Times |
Aug 28, 2009 |
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A bill waiting to create record
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Express |
Aug 27, 2009 |
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Cabinet appoves 50% reservation for women in panchayats
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Times of India |
Aug 27, 2009 |
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Amendment to article 243D of the Constitution of India for enhancing reservation for women in Panchayats to 50 %
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PIB |
Aug 27, 2009 |
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Food security law will lead to `insecurity': CPM
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Times of India |
Aug 27, 2009 |
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Supreme Court judges agree to make their assets public
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Hindu |
Aug 27, 2009 |
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Govt ready with whistleblower draft law, but exempts ministers from its ambit
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Indian Express |
Aug 27, 2009 |
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Legislating against hunger
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Hindu |
Aug 27, 2009 |
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Govt contemplating amendment to Arbitration Act: Moily
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PTI |
Aug 26, 2009 |
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Jayanthi may head panel on Women’s Reservation Bill
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Economic Times |
Aug 26, 2009 |
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Bill of neglect
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Frontline |
Aug 26, 2009 |
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Pension regulator scouts for advisors
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Business Standard |
Aug 26, 2009 |
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Jayanti Natrajan likely to head Par panel on women's Bill
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Business Standard |
Aug 25, 2009 |
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Food security law can't cater to APL families
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Business Standard |
Aug 25, 2009 |
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CJI goes slow on judicial accountability
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Times of India |
Aug 25, 2009 |
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Judges Inquiry Bill in next session: Moily
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Indian Express |
Aug 25, 2009 |
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Politics of the new tax code
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Economic Times |
Aug 25, 2009 |
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Govt plans law to probe misconduct of judges
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DNA |
Aug 24, 2009 |
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Supreme Court upholds office of profit law
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Hindu |
Aug 24, 2009 |
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Tax code hits at tax treaties
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Business Standard |
Aug 24, 2009 |
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In US, disclosure of judges' wealth is mandatory
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Times of India |
Aug 24, 2009 |
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It's time to make swap organ donation legal
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Times of India |
Aug 24, 2009 |
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Audit firms may face action for wrong-doing
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Business Standard |
Aug 23, 2009 |
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To give NIA teeth, federal law against terror: Moily
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Times of India |
Aug 23, 2009 |
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On land, does Mamata have a point?
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Economic Times |
Aug 22, 2009 |
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Voices of dissent over children's education bill
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Times of India |
Aug 22, 2009 |
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Khurshid moots 'trained' directors
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DNA |
Aug 22, 2009 |
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States oppose Centre’s proposal, insist on food for all
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Hindu |
Aug 21, 2009 |
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Film to get copyright cover only if director gets credit
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Times of India |
Aug 21, 2009 |
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Fishermen Rights Bill coming
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Hindu |
Aug 20, 2009 |
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Amendments to the National Institutes of Technology Act 2007
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PIB |
Aug 20, 2009 |
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Govt mulls 50% women quota in panchayats
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Times of India |
Aug 20, 2009 |
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Two for the price of one
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Indian Express |
Aug 19, 2009 |
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Why blanket ban on shares with differential voting rights?
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Business Line |
Aug 19, 2009 |
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Bill makes room for pvt role in quality checks
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Times of India |
Aug 19, 2009 |
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NSC wants new law to track foreign inflows
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Economic Times |
Aug 19, 2009 |
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Drugmakers criticise Mashelkar committee's report
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Economic Times |
Aug 18, 2009 |
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Govt accepts panel report against narrowing of Indian patent law
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Business Standard |
Aug 18, 2009 |
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Companies Bill, 2009 — A desultory exercise
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Hindu |
Aug 17, 2009 |
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New Draft Direct Taxes Code may cause disappointment
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Economic Times |
Aug 16, 2009 |
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Small ports may come under central regulator
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Business Standard |
Aug 16, 2009 |
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Indian tax law set to come of age
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Live Mint |
Aug 13, 2009 |
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Govt looks to implement new I-T law from 2011
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Economic Times |
Aug 13, 2009 |
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Make it possible to judge the judges
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Hindustan Times |
Aug 13, 2009 |
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HRD looks to ‘free’ education watchdog
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Times of India |
Aug 13, 2009 |
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Centre plans law to protect fishermen
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Times of India |
Aug 13, 2009 |
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New Code promises lower direct tax rates
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Business Line |
Aug 13, 2009 |
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New tax code draft based on best global practices: Pranab
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Hindu |
Aug 13, 2009 |
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Food bill first drought casualty
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Economic Times |
Aug 12, 2009 |
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Land ports authority to be established
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Business Line |
Aug 11, 2009 |
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Avoid political grandstanding
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Economic Times |
Aug 10, 2009 |
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Comprehensive Judges’ bill to be introduced in next session
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Hindu |
Aug 10, 2009 |
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Broad consensus on proposed competitive bidding system for allocation of coal and lignite blocks for captive mining
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PIB |
Aug 10, 2009 |
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New Pension Scheme is born, but refuses to grow
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Business Standard |
Aug 10, 2009 |
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Pension watchdog set to trim bookkeeping charges for NPS
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Economic Times |
Aug 10, 2009 |
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Legislation to control surrogacy favoured
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Hindu |
Aug 10, 2009 |
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Insurance employees threaten strike if amendment bill is passed
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Times of India |
Aug 10, 2009 |
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Economy roundup
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Economic Times |
Aug 09, 2009 |
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Bill to enhance ESI benefits introduced
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Hindu |
Aug 08, 2009 |
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Parliament clears Metro Railways Bill
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Hindu |
Aug 08, 2009 |
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Who’s in the House?
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Financial Express |
Aug 08, 2009 |
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The matter of land acquisition and displacement of people
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Live Mint |
Aug 08, 2009 |
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Bill passed: Metro in any city where state bears half the cost
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Indian Express |
Aug 07, 2009 |
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Budget Session of Parliament concludes today
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PIB |
Aug 07, 2009 |
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Judges Bill fiasco exposes government’s vulnerability
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Hindu |
Aug 06, 2009 |
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Educating every child
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Economic Times |
Aug 06, 2009 |
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Lok Sabha passes bill to extend Metro to Noida, Gurgaon
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Hindustan Times |
Aug 06, 2009 |
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The jury is in on the Judges Bill
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Financial Express |
Aug 06, 2009 |
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Right To Equality is paramount
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Economic Times |
Aug 05, 2009 |
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Landmark education Bill passed by Parliament
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Business Standard |
Aug 05, 2009 |
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On the right path
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DNA |
Aug 05, 2009 |
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Parliament nod for Right to Education Bill
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Hindu |
Aug 05, 2009 |
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Parliament approves SC/ST reservation Bill
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Hindu |
Aug 05, 2009 |
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Education is now a right
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Times of India |
Aug 05, 2009 |
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Bill tabled for statutory cover to Metro rail systems
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Business Standard |
Aug 05, 2009 |
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Companies Bill reintroduced
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Hindu |
Aug 04, 2009 |
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Rights of disabled children protected in RTE: HRD
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Times of India |
Aug 04, 2009 |
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Confidentiality clause must be removed
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Hindu |
Aug 04, 2009 |
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Companies Bill Housed in Lok Sabha
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Economic Times |
Aug 04, 2009 |
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Rajya Sabha passes Bill on reservation for SCs/STs
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Hindu |
Aug 04, 2009 |
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Bill to give legal cover to metro rail in cities
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Business Standard |
Aug 04, 2009 |
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Independent directors may not be allowed Esops
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Live Mint |
Aug 04, 2009 |
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Bill to free private trusts invest in specified securities
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Business Line |
Aug 04, 2009 |
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Trusts Act to be amended
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Hindu |
Aug 04, 2009 |
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Security agencies may lose immunity
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Business Standard |
Aug 04, 2009 |
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Govt defers judges' assets Bill
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Business Standard |
Aug 04, 2009 |
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Govt puts off judges' assets bill
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Times of India |
Aug 04, 2009 |
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Opposition forces deferment of judges’ assets Bill
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Hindu |
Aug 04, 2009 |
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Children’s education bill faces protests from disability activists
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Economic Times |
Aug 03, 2009 |
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Amendment in Multimodal Transportation of Goods Act, 1993
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PIB |
Aug 03, 2009 |
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Rework land acquisition R&R policy
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Economic Times |
Aug 03, 2009 |
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Judges’ Assets Bill in LS today, not to cover independent kin
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Indian Express |
Aug 03, 2009 |
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Blow to RTI: Judges assets’ bill today
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Hindustan Times |
Aug 03, 2009 |
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Right to Education Bill ignoring disabled, pass only after changes: disability activists
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Indian Express |
Aug 03, 2009 |
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Disabled left out of education Bill, protest activists
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Business Standard |
Aug 03, 2009 |
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Education Bill draft excludes differently-abled, say critics
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Indian Express |
Aug 03, 2009 |
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DoPT initiatives to strengthen RTI Act
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PIB |
Aug 03, 2009 |
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National Green Tribunal
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PIB |
Aug 03, 2009 |
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Changes in Trusts Act proposed to allow investment freedom
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Economic Times |
Aug 03, 2009 |
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Rubber merchants’ plea
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Hindu |
Aug 03, 2009 |
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Rubber merchants’ plea
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Hindu |
Aug 03, 2009 |
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Government reintroduces Companies Bill in LS
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Live Mint |
Aug 03, 2009 |
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Govt tables Bill to up LIC equity base 20-fold, cap guarantee
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Economic Times |
Aug 01, 2009 |
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Govt introduces green tribunal Bill
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Financial Express |
Aug 01, 2009 |
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Ignoring Didi's protest, Centre set to table R&R bill in House
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Times of India |
Aug 01, 2009 |
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Bill in LS to set up green tribunal
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Business Line |
Aug 01, 2009 |
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Bill in LS for for setting up of National Green Tribunal
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Times of India |
Aug 01, 2009 |
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Bill making education free and compulsory may get LS nod on Monday
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Times of India |
Aug 01, 2009 |
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Protest against move to amend LIC Act
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Hindu |
Aug 01, 2009 |
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Bill in LS to raise LIC’s minimum capital
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Business Line |
Aug 01, 2009 |