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Archive News September, 2008 |
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Govt to revise creamy layer income criteria
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Economic Times |
Sep 30, 2008 |
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A law fully loaded
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Indian Express |
Sep 30, 2008 |
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Judges’ Bill: Panel asks Law Ministry to clear stand
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Indian Express |
Sep 30, 2008 |
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Draft law tightens surrogacy norms
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Times of India |
Sep 30, 2008 |
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FinMin to float paper on I-T code
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Business Standard |
Sep 29, 2008 |
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Medical devices panel hits amendment roadblock
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Business Standard |
Sep 29, 2008 |
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New Cos Bill fixes default onus on three key positions
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Financial Express |
Sep 29, 2008 |
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Govt to facilitate fast track debt rejig
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Business Line |
Sep 29, 2008 |
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Suitable Amendments to the Plantation Labour Act, 1951 under process
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PIB |
Sep 29, 2008 |
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Jail likely for fudging IPO facts
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Economic Times |
Sep 29, 2008 |
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Pension plan for unorganised sector likely in 6-7 months
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Economic Times |
Sep 27, 2008 |
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No more Baby Manjis in India, draft law on surrogacy ready
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Indian Express |
Sep 27, 2008 |
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SBI Act changes in next session
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Business Standard |
Sep 26, 2008 |
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SC: right to property now a human right
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Indian Express |
Sep 25, 2008 |
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Haven't decided on new terror law: PM
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Economic Times |
Sep 25, 2008 |
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Centre to amend Post Office Act
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Hindu |
Sep 24, 2008 |
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Post office act amendment bill in this Parliament session
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Indian Express |
Sep 24, 2008 |
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Govt to amend Institutes of Technology Act, 1961, for new IITs
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PTI |
Sep 24, 2008 |
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Bill to regulate IVF clinics to be tabled soon
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Live Mint |
Sep 24, 2008 |
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Land ceiling Acts creating artificial shortage: PM panel
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Financial Express |
Sep 23, 2008 |
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Women’s Bill: House panel’s suggestion on sub-quota
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Hindu |
Sep 23, 2008 |
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House panel seeks 'consensus' on women's bill
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Times of India |
Sep 23, 2008 |
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Energy policy to be brought before Cabinet next month
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Financial Express |
Sep 22, 2008 |
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Panel for raising seats in Houses by one-third, reserving them for women
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Indian Express |
Sep 20, 2008 |
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No need for Pota-style laws
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Economic Times |
Sep 20, 2008 |
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APEDA Act amendments get Cabinet approval
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Economic Times |
Sep 19, 2008 |
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APEDA to get powers for saving Basmati from patent violation
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Business Standard |
Sep 19, 2008 |
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Cabinet nod for ordinance to amend APEDA Act
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Hindu |
Sep 19, 2008 |
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Women’s quota: Panel moots expanding LS
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Economic Times |
Sep 19, 2008 |
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Centre mulls water tariff regulatory body
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Business Standard |
Sep 19, 2008 |
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Manmohan: we need to strengthen anti-terror laws
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Hindu |
Sep 18, 2008 |
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It’s time for hard dose, says Manmohan
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Economic Times |
Sep 18, 2008 |
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PM justifies anti-terror law as global trend
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Times of India |
Sep 18, 2008 |
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Moily’s suggestions tough on the outside, soft inside: BJP
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Hindu |
Sep 18, 2008 |
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Left, BSP to intensify protest on session
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Hindu |
Sep 18, 2008 |
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Blast-hit UPA wakes up to tougher law, faster courts
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Indian Express |
Sep 18, 2008 |
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Education Bill: Govt works for consensus
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Indian Express |
Sep 18, 2008 |
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Laws & agencies
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Indian Express |
Sep 18, 2008 |
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For democratic representation in legislatures
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Hindu |
Sep 18, 2008 |
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Amendments to the Agricultural and Processed Food Products Export Development Authority Act, 1985
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PIB |
Sep 18, 2008 |
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Tough terror law needed: Moily panel
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Economic Times |
Sep 17, 2008 |
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Moily panel recommends new anti-terror law
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Business Standard |
Sep 17, 2008 |
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Bill aims to tighten trade practices in containerised cargo
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Business Line |
Sep 17, 2008 |
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Reforms panel for strong law to fight terrorism
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Hindu |
Sep 17, 2008 |
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Govt plans to monitor service providers
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Live Mint |
Sep 17, 2008 |
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Govt may find going tough on terror law
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Times of India |
Sep 17, 2008 |
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Govt panel for all-inclusive anti-terror law, CBI overhaul
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Live Mint |
Sep 17, 2008 |
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Panel calls for new law, UPA a Cabinet meeting
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Indian Express |
Sep 17, 2008 |
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Bill to open N-business to private sector soon
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Financial Express |
Sep 17, 2008 |
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Govt to take up merger of 2 associate banks with SBI
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Economic Times |
Sep 16, 2008 |
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SC’s new approach could pave the way for legislative action
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Live Mint |
Sep 15, 2008 |
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Shareholders may have exit option in mergers
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Business Line |
Sep 15, 2008 |
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New law for removing time limit on dividend claim
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Economic Times |
Sep 15, 2008 |
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This Bill lacks will
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Times of India |
Sep 14, 2008 |
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Proposed law cuts govt out of land acquisition
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Times of India |
Sep 13, 2008 |
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Nod to Bill to ensure better quality data
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Business Standard |
Sep 12, 2008 |
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Parliament to take up stats Bill in monsoon session
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Financial Express |
Sep 12, 2008 |
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The who, when, why and how
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Indian Express |
Sep 12, 2008 |
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Govt against merger of Indian firms with companies abroad
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Economic Times |
Sep 12, 2008 |
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Amendment to the Collection of Statistics Bill, 2007
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PIB |
Sep 11, 2008 |
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After PM lament, Stats Bill 2007 to help spruce up data
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Financial Express |
Sep 11, 2008 |
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A rough justice
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Indian Express |
Sep 10, 2008 |
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Parliament session to begin on October 17
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PTI |
Sep 10, 2008 |
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Metro expansion Bill caught in turf war
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Business Standard |
Sep 10, 2008 |
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Parliament's monsoon and winter sessions to be combined
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Times of India |
Sep 09, 2008 |
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New institutions needed for collecting data, says Pranab Sen
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Financial Express |
Sep 09, 2008 |
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PM to inaugurate conference on data collection
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PTI |
Sep 09, 2008 |
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Why it's so difficult to remove a judge
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Times of India |
Sep 09, 2008 |
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Expect many a slip between the cup and the lip
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Business Standard |
Sep 08, 2008 |
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An evident sense of self-congratulation
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Business Standard |
Sep 08, 2008 |
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Great expectations
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Business Standard |
Sep 08, 2008 |
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How to talk
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Indian Express |
Sep 08, 2008 |
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Draft regulation on surrogacy in two months for public debate
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Live Mint |
Sep 08, 2008 |
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Pensioning off Parliament
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Business Standard |
Sep 07, 2008 |
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New insurance draft Bill goes to Cabinet this month
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Financial Express |
Sep 06, 2008 |
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Pension regulator targets NPS for all by early next year
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Financial Express |
Sep 05, 2008 |
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Govt plans pension funds for all in 2009
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Indian Express |
Sep 05, 2008 |
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Centre plans stringent terror laws
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Economic Times |
Sep 05, 2008 |
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BJP, CPI(M) seek early session
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Hindu |
Sep 05, 2008 |
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Govt plans to get tough on corporate data
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Live Mint |
Sep 04, 2008 |
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Uniform norms for valuation of assets on cards
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Economic Times |
Sep 03, 2008 |
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GoM for 49% insurance FDI
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Economic Times |
Sep 03, 2008 |
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Pension for all
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Economic Times |
Sep 03, 2008 |
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Former deputy CAG is CEO of NPS trust
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Financial Express |
Sep 03, 2008 |
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Soon, a law on promoting hygiene
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Times of India |
Sep 02, 2008 |
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Irda bats for more regulatory flexibility
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Business Standard |
Sep 02, 2008 |
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GoM clears Insurance Amendment Bill
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Financial Express |
Sep 02, 2008 |
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EGoM submits suggestions on insurance reforms
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Business Standard |
Sep 02, 2008 |
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More equity play proposed for NPS
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Economic Times |
Sep 02, 2008 |
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Severe penalties on cards for violation of IPO norms
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Business Line |
Sep 01, 2008 |
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Bill to increase prison term, fine for promoters
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Live Mint |
Sep 01, 2008 |
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Getting the act together
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Economic Times |
Sep 01, 2008 |
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Companies Bill proposes strict IPO norms
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Times of India |
Sep 01, 2008 |
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Rules governing payment & settlement system come into effect
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Economic Times |
Sep 01, 2008 |
